COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 28 of 38

High Courts01 Apr 2015Dismissed

P. Kotya and Others Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 4 ALD 208 : (2015) 3 ALT 710

Andhra Pradesh Co-operative Societies Act, 1964 - Section 32(7), 61, 63Constitution of India, 1950 - Article 226

High Courts01 Apr 2015Disposed off

Satty and Associates Vs Joint Commissioner (CT) Enforcement Wing

Andhra Pradesh High Court · (2015) 5 ALT 299 : (2015) 81 VST 454

High Courts31 Mar 2015

Integrated Rubian Exports Ltd. Vs Commissioner of Customs

Andhra Pradesh High Court · (2015) 322 ELT 278

High Courts31 Mar 2015Disposed off

Salaka Guru Swamy Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 4 ALD 374 : (2016) 1 ALT 32

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 4, 5, 9

High Courts31 Mar 2015

State of Andhra Pradesh and Others Vs Dinakar Litho Printers Private Limited and Others

Andhra Pradesh High Court · (2015) 60 APSTJ 260

High Courts31 Mar 2015Dismissed

Deevi Srinivasa Sai Radha Lakshmi and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 159 : (2015) 3 ALT(Cri) 3 : (2015) CriLJ 2900 : (2015) 4 Crimes 336

Criminal Procedure Code, 1973 (CrPC) - Section 200, 251, 252, 253, 254Penal Code, 1860 (IPC) - Section 323, 34, 427, 452, 506

High Courts31 Mar 2015Dismissed

Mocherla Satyanarayana Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 683

Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(1)(e), 13(2), 19(1)(b)

High Courts31 Mar 2015Disposed off

V. Shivanna Vs A.P. State Housing Corporation Limited and Others

Andhra Pradesh High Court · (2015) 03 AP CK 0041

High Courts31 Mar 2015

Commissioner of Income Tax-II Vs Varanasi Khanta Rao

Andhra Pradesh High Court · (2015) 377 ITR 602 : (2015) 234 TAXMAN 454

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 133(A), 133A, 143(1), 143(2), 143(3)

High Courts31 Mar 2015Dismissed

B. Balamma Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 03 AP CK 0034

Constitution of India, 1950 - Article 300-ALand Acquisition Act, 1894 - Section 3, 6, 7, 9(i)

High Courts30 Mar 2015Allowed

The Oriental Insurance Company Ltd. Vs Gora Venkatramana Reddy and Others

Andhra Pradesh High Court · (2015) 2 AnWR 598

Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 147, 149, 166, 168, 170Penal Code, 1860 (IPC) - Section 338

High Courts30 Mar 2015

Gurram Anantha Reddy Vs Katla Sayanna

Andhra Pradesh High Court · (2015) 4 ALT 302

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 18A, Order 26 Rule 26, Order 26 Rule 9, 115, 151

High Courts30 Mar 2015Dismissed

S. Venu Gopala Chary Vs The Union of India and Others

Andhra Pradesh High Court · (2015) 5 ALD 90 : (2015) 4 ALT 224

Andhra Pradesh Reorganisation Act, 2014 - Section 3, 46, 47, 52, 53Civil Procedure Code, 1908 (CPC) - Section 79Constitution of India, 1950 - Article 131, 300

High Courts30 Mar 2015Partly Allowed

Srikakolapu Rama Mohana Rao Vs Srikakolapu Narasimha Murthy and Others

Andhra Pradesh High Court · (2015) 6 ALD 421

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18

High Courts27 Mar 2015Disposed off

S. Venkateswarlu and Others Vs Tata Mohan Rao and Others

Andhra Pradesh High Court · (2015) 4 ALD 771 : (2015) 3 ALT 428

High Courts27 Mar 2015Allowed

Mohammed Sultana Begum Vs Special Deputy Collector and Others

Andhra Pradesh High Court · (2015) 4 ALD 702 : (2016) 1 ALT 88

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, 151Land Acquisition Act, 1894 - Section 18

High Courts27 Mar 2015Dismissed

Aknuri Kankaraj and Others Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 94 : (2015) 3 ALT(Cri) 245 : (2016) 1 Crimes 51

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156 (3), 156(3), 173, 173(2)Penal Code, 1860 (IPC) - Section 120B, 34, 406, 409, 420

High Courts27 Mar 2015Disposed off

State of Andhra Pradesh and Others Vs G.L. Ganeswara Rao and Others

Andhra Pradesh High Court · (2015) 5 ALD 124 : (2015) 3 ALT 561

Constitution of India, 1950 - Article 14, 21, 226Prevention of Corruption Act, 1988 - Section 13, 13 (1)(e), 13(1), 13(1)(e), 13(2)

High Courts27 Mar 2015Dismissed

Bangaru Sankaraiah Vs Talari Pothalaiah and Others

Andhra Pradesh High Court · (2015) 4 ALD 394 : (2015) 4 ALT 270

High Courts26 Mar 2015Allowed

Kudikala Venkateshwar Rao Vs Special Lok Adalat and Others

Andhra Pradesh High Court · (2015) 4 ALD 441 : (2015) 4 ALT 155

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23Constitution of India, 1950 - Article 226