High Courts02 Feb 1978
Venkateswara Stone Co. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1978) 115 ITR 236
Income Tax Act, 1961 — Section 187, 188Partnership Act, 1932 — Section 42
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
182 judgments · page 9 of 10
High Courts01 Feb 1978
Gajjala Dastagiri Reddy Vs Pasula Seshareddy and Another
Andhra Pradesh High Court · AIR 1978 AP 299 : (1978) 1 APLJ 450
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 58, Order 21 Rule 63
High Courts01 Feb 1978
Commissioner of Income Tax Vs T.N. Aravinda Reddy
Andhra Pradesh High Court · (1979) 116 ITR 551
Income Tax Act, 1961 — Section 54
High Courts01 Feb 1978
Addl. Commissioner of Income Tax Vs Maggaji Shermal and Another
Andhra Pradesh High Court · (1978) 114 ITR 862
Income Tax Act, 1961 — Section 28, 43(5)
High Courts01 Feb 1978
Mrs. Hafeezunnisa Begum and Another Vs Addl. Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 116 ITR 487
Income Tax Act, 1961 — Section 161, 64Partnership Act, 1932 — Section 30
High Courts31 Jan 1978Allowed
Pusuluri Satyanarayana Murthy Vs State of A.P.
Andhra Pradesh High Court · (1978) 1 APLJ 291 : (1978) 42 STC 103
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(1A), 14(3)
High Courts28 Jan 1978
N. Sobhanadri and Others Vs Mohd. Abdul Basheer and Another
Andhra Pradesh High Court · AIR 1978 AP 277
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 8(5)
High Courts28 Jan 1978
H.C. Veera Reddy Vs Rathilal Chimanlal Shah and Others
Andhra Pradesh High Court · AIR 1978 AP 407
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 115, 2(2), 96
High Courts27 Jan 1978
TERLA VEERAIAH Vs COMMISSIONER OF Income Tax, A.P.
Andhra Pradesh High Court · (1979) 8 CTR 93 : (1979) 120 ITR 502
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts25 Jan 1978
Rasetty Rajyalakshmamma and Others Vs Rajamuru Kannaiah
Andhra Pradesh High Court · AIR 1978 AP 279
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4Limitation Act, 1963 — Section 21(1)
High Courts25 Jan 1978
Mallikarjuna Sharma and Others Vs The State of A.P. and Others
Andhra Pradesh High Court · (1978) CriLJ 1354
Advocates Act, 1961 — Section 29, 49Constitution of India, 1950 — Article 145, 217, 226Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts25 Jan 1978
Chunduri Gopalakrishna Murthy Vs State
Andhra Pradesh High Court · (1978) CriLJ 1365
Prevention of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002 — Section 2Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19, 7
High Courts24 Jan 1978
N. Brahmeswararao Vs The Sub Inspector of Police and Others
Andhra Pradesh High Court · (1978) CriLJ 1005
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 109, 186, 195, 196, 197Prevention of Corruption Act, 1988 — Section 5, 6
High Courts23 Jan 1978
Geeta Tirupath Reddy Vs State of Andhra Pardesh
Andhra Pradesh High Court · AIR 1978 AP 302
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 13, 3, 9
High Courts19 Jan 1978
Vijjrapu Sarayya Vs Vinnakota Savitramma and Another
Andhra Pradesh High Court · AIR 1978 AP 304 : (1978) 1 ALT 398 : (1978) 1 APLJ 427
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts18 Jan 1978
Commissioner of Income Tax Vs Warner Hindustan Ltd.
Andhra Pradesh High Court · (1979) 117 ITR 68
Income Tax Act, 1961 — Section 256(1), 43(3), 80JIncome Tax Rules, 1962 — Rule 19A(3)
High Courts17 Jan 1978
Commissioner of Income Tax Vs Warner Hindustan Ltd.
Andhra Pradesh High Court · (1979) 117 ITR 15
Income Tax Act, 1961 — Section 246, 32, 43(3)
High Courts17 Jan 1978
Andhra Bank Employees'' Association Vs Andhra Bank Ltd. and Others
Andhra Pradesh High Court · (1978) 2 LLJ 104
Industrial Disputes Act, 1947 — Section 10, 2
High Courts17 Jan 1978
M.A.E.K.K. Varma and Others Vs Central Board of Direct Taxes and Others
Andhra Pradesh High Court · (1981) 129 ITR 31
Gift Tax Act, 1958 — Section 7, 7BIncome Tax Act, 1961 — Section 124, 124(1), 127, 127(1)Wealth Tax Act, 1957 — Section 8B
High Courts17 Jan 1978
Vaddi Venkat Reddy Vs M. Chinna Narayana
Andhra Pradesh High Court · AIR 1978 AP 309
Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 12Limitation Act, 1963 — Article 126