COURT ARCHIVE

Andhra Pradesh High Court judgments, 1978

182 judgments · page 3 of 10

High Courts06 Oct 1978

Tentu Lakshmi Naidu Vs Vaisreddi Verda Rama Rao and Another

Andhra Pradesh High Court · AIR 1980 AP 62

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 3 Rule 1, Order 3 Rule 4Representation of the People Act, 1951 — Section 112, 112(3)

High Courts06 Oct 1978

Syed Zaleel Zare Vs P. Venkatal Muralidhar and Others

Andhra Pradesh High Court · AIR 1979 AP 107

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 7, 113

High Courts04 Oct 1978

Koduru Sriganga Reddy and Others Vs The Commissioner, Endownments Department, Hyderabad and Another

Andhra Pradesh High Court · AIR 1979 AP 73

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 15, 16, 16(2)

High Courts03 Oct 1978

Kilari Mammi and Others Vs Barium Chemicals Ltd. and Others

Andhra Pradesh High Court · AIR 1979 AP 75

Motor Vehicles Act, 1939 — Section 84, 96, 96(2)

High Courts03 Oct 1978Dismissed

Vajja Koteswara Rao and others Vs The Govt. of A.P. and others

Andhra Pradesh High Court · (1978) 10 AP CK 0003

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 17(4), 4, 4(1), 4(2)

High Courts29 Sept 1978

Krishna Murthy and Others Vs Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 1979 AP 85

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13, 17, 2, 4, 4(1)

High Courts26 Sept 1978

Anweerappa Vs Shetty Thammanna

Andhra Pradesh High Court · AIR 1979 AP 156

Transfer of Property Act, 1882 — Section 53A, 60

High Courts25 Sept 1978

T.N. Raghunatha Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1979 AP 92

Constitution of India, 1950 — Article 19, 19(1), 301Motor Vehicles Act, 1939 — Section 3, 45, 45(1), 45(2), 47

High Courts20 Sept 1978Dismissed

Mohanlal and Bhavarlal Jain Vs Government of India and Others

Andhra Pradesh High Court · (1986) 23 ELT 116

Defence of India Rules, 1962 — Rule 126(L), 126(L)(2)Evidence Act, 1872 — Section 26

High Courts15 Sept 1978

Pulluru Vajramma Vs More Agaiah

Andhra Pradesh High Court · AIR 1979 AP 2

Negotiable Instruments Act, 1881 (NI) — Section 4

High Courts08 Sept 1978

Ashok Enterprises Vs Commissioner of Income Tax and Others

Andhra Pradesh High Court · (1981) 127 ITR 577

Income Tax Act, 1961 — Section 273A

High Courts08 Sept 1978

B. Lakshmikantha Rao Vs D. Chinna Mallaiah and Others

Andhra Pradesh High Court · AIR 1979 AP 132

Andhra Pradesh Excise (lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 21Andhra Pradesh Excise Act, 1968 — Section 15, 17Representation of the People Act, 1951 — Section 9

High Courts07 Sept 1978

M.R. Reddy and Co., Chintachelika Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1978) 09 AP CK 0009

Arbitration Act, 1940 — Section 16(2)

High Courts04 Sept 1978

In the matter of: Veera Jiwatrum Chugani

Andhra Pradesh High Court · AIR 1979 AP 144

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 6, 53Constitution of India, 1950 — Article 265Succession Act, 1925 — Section 218, 222

High Courts04 Sept 1978Dismissed

Sripat Rao Vs Ahmed Abdul Khaliq Siddiqui

Andhra Pradesh High Court · (1978) 09 AP CK 0003

Civil Procedure Code, 1908 (CPC) — Section 114, 134, 14, 141, 151Constitution of India, 1950 — Article 226Religious Endowments Act, 1863 — Section 10

High Courts01 Sept 1978

Vadla Narasimhulu Vs Vadla Ramayya and Another

Andhra Pradesh High Court · AIR 1979 AP 36

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

High Courts01 Sept 1978

Poosapati Madhava Varma and Another Vs District Collector, Visakhapatnam and Another

Andhra Pradesh High Court · AIR 1979 AP 3

High Courts31 Aug 1978

Yeturu Dasaratharami Reddy Vs Yeturu Pujjamma and Others

Andhra Pradesh High Court · AIR 1979 AP 111

Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22

High Courts30 Aug 1978Allowed

Aitha Narasaiah and Co. and Another Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1979) 43 STC 183

High Courts28 Aug 1978

Khazi Mohd. Abbas Ali Vs Andhara Pradesh Wakf Board and Others

Andhra Pradesh High Court · AIR 1979 AP 116

Kazis Act, 1880 — Section 2