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Andhra Pradesh High Court judgments, 2025

287 judgments · page 5 of 15

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High Courts03 Oct 2025Allowed

Shaik Baba Fakroddinu Alias Godi Baba And Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1102

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Prohibition Act, 1995 - Section 7(a), 8(b)(ii), 8(e)Andhra Pradesh Lotteries Act, 1998 - Section 4(c)
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High Courts03 Oct 2025Disposed Of

Koppula Venkata Narendra Reddy & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1101

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 196(2), 353(2)
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High Courts03 Oct 2025Allowed

Shaik Subhani & Ors. Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1100

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c)
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High Courts03 Oct 2025Disposed Of

Deenabhandu Yandamuri Vs IIFL Home Finance & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1099

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High Courts03 Oct 2025Disposed Of

Shaik Darbar & Ors. Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1098

Constitution Of India, 1950 - Article 14, 21, 226, 300A
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High Courts03 Oct 2025Disposed Of

Vennapusa Chenna Reddy & Ors. Vs State Of AP, Represented By Its Principal Secretary, Revenue (Assignment) Department & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1097

Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Act, 1977 - Section 3
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High Courts26 Sept 2025Allowed

Sagurupilli Anil Kumar & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 09 AP CK 0438

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
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High Courts26 Sept 2025Allowed

Kunda Srinivasa Reddy & Ors. Vs Dr Manjula Sridhar & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0436

Arbitration And Conciliation Act, 1996 - Section 34
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High Courts26 Sept 2025Disposed Of

K. Venkata Subba Reddy Vs Kanthilal Dhande Ias & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0434

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High Courts26 Sept 2025Allowed

Shaik Mastan Vali Vs A Vijaya Sarada Reddy & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0432

Contempt Of Courts Act, 1971 - Section 12Code Of Civil Procedure 1908 - Order 47 Rule 1
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High Courts24 Sept 2025Disposed Of

Kalluri Savitri Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0430

Andhra Pradesh Rights In Lands And Pattadar Pass Books Act, 1971 - Section 4, 5, 5B, 8, 8(2)
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High Courts24 Sept 2025Disposed Of

Vanapalli Yesu Prabhu Vs Alluri Surya Chandrudu & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0429

Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 320(8), 357(3)
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High Courts23 Sept 2025Dismissed

Andhra Pradesh Athletics Association Vs Union Of India And Others

Andhra Pradesh High Court · (2025) 09 AP CK 0431

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High Courts22 Sept 2025Allowed

Kodeboyina Venkata Ratna Srinivas Kumar & Ors. Vs Kodeboyina Radha Mohana Krishna Rao & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0425

Code Of Civil Procedure 1908 - Section 100Code Of Civil Procedure 1908 - Order 41 Rule 27
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High Courts08 Sept 2025Allowed

Angam Padmaja, C/O. Kali Ravi Kumar Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0422

Code Of Criminal Procedure, 1973 - Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
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High Courts03 Sept 2025Disposed Of

M/S TPR Instructures Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0419

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High Courts03 Sept 2025Allowed

Y Venkata Rao, S/O Subba Rao Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0417

Code Of Criminal Procedure, 1973 - Section 107Constitution Of India, 1950 - Article 14, 19, 21, 226
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High Courts02 Sept 2025Allowed

Gorla Nanaji Vs State Of Andhra Pradesh, (Payakaraopeta Police Station)

Andhra Pradesh High Court · (2025) 09 AP CK 0421

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36A(4)
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High Courts02 Sept 2025Disposed Of

D. Chandraiah & Ors. Vs Kumar Viswajeeth

Andhra Pradesh High Court · (2025) 09 AP CK 0420

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High Courts02 Sept 2025Disposed Of

Peram Sunki Reddy, S/O. Subba Reddy Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0418

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