High Courts16 Dec 2022Allowed
Peddiredla Nookaratnam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0043
Indian Penal Code, 1860 — Section 34, 120B, 409, 420
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 2 of 21
High Courts16 Dec 2022Allowed
Muchagunta Subbarayudu Vs State Of A.P., Rep By PP.
Andhra Pradesh High Court · (2022) 12 AP CK 0042
Code Of Criminal Procedure, 1973 — Section 207, 209, 228, 235(1), 235(2), 374(2)Explosive Substances Act, 1908 — Section 5
High Courts16 Dec 2022Disposed Of
Sathi Vinod Kumar Reddy Vs K. Sudhakar & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0040
High Courts15 Dec 2022Dismissed
Gurram Sujatha & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0041
Indian Penal Code, 1860 — Section 407, 409, 420Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 226
High Courts15 Dec 2022Allowed
M/S Vishwakna Enterprises, Sec'bad Vs Sree Rayalaseema Hi-Strength Hypo Ltd., Kurnool
Andhra Pradesh High Court · (2022) 12 AP CK 0038
Arbitration Conciliation Act, 1996 — Section 11, 21
High Courts15 Dec 2022Disposed Of
Kode Kiran Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0034
High Courts14 Dec 2022Disposed Of
D Sarada Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0037
High Courts14 Dec 2022Disposed Of
Panja Veera Venkata Nageswar Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0036
Indian Penal Code, 1860 — Section 34, 354, 420, 427, 447, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts13 Dec 2022Allowed
Palaparthi Durga @ Singam Durga Vs Palaparthi Chiranjeevi
Andhra Pradesh High Court · (2022) 12 AP CK 0032
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 19, 24
High Courts13 Dec 2022Allowed
Kommu Babu & Others Vs Y V Subba Reddy & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0031
Contempt Of Courts Act, 1971 — Section 10, 11, 12, 20Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 129Constitution Of India, 1950 — Article 129, 215
High Courts12 Dec 2022Disposed Of
Sir C.V. Raman Institute Of Technology And Sciences Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0030
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2022Disposed Of
Nallabothula Nagabhushanam Naidu Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0029
High Courts12 Dec 2022Allowed
Bezawada Nagalakshmi Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0028
High Courts12 Dec 2022Disposed Of
Pachava Vengam Kumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0027
Dowry Prohibition Act, 1961 — Section 3, 4, 498A
High Courts12 Dec 2022Dismissed
M/s. Manikanta Traders Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0026
Andhra Pradesh Value Added Tax Act, 2005 — Section 21, 31, 31(3)(a), 31(3)(b), 32, 32(2), 33, 33(1)(a), 33(1)(b), 33(2), 33(6), 33(6)(a)Central Sales Tax Act, 1956 — Section 5(3)
High Courts12 Dec 2022Disposed Of
Dr.Chennur Radhakrishna Reddy College Of Education Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0025
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2022Disposed Of
Ayyappa National Lorry Owners Welfare Association Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0024
High Courts12 Dec 2022Allowed
M R Punitha Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0023
High Courts12 Dec 2022Disposed Of
Gadde Bulli Raju Vs General Manager & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0022
Constitution Of India, 1950 — Article 14, 21
High Courts09 Dec 2022Dismissed
M/S Hindustan Coca-Cola Beverages Pvt Ltd. Vs Pathan Habibun & 7 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0020
Code Of Civil Procedure, 1908 — Order 23 Rule 1