High Courts25 Nov 2022Disposed Of
Dandu Pavan Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0047
Essential Commodities Act, 1955 — Section 6A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 4 of 21
High Courts25 Nov 2022Dismissed
M/s Sai Mounika Outsourcing Contractors Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0046
High Courts24 Nov 2022Dismissed
C. Naga Vinitha & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0045
Andhra Pradesh Cooperative Societies Act, 1964 — Section 31(2), 31(2)(b), 31(2)(c), 43Andhra Pradesh Cooperative Societies Rules, 1964 — Rule 22, 22(1), 22(1)(a), 22(2)(a), 22(2)(b)(i), 22(2)(b)(vi), 22(c)(1)(b),Constitution Of India, 1950 — Article 14, 19
High Courts23 Nov 2022Disposed Of
Godugu Asma Himani Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0044
High Courts23 Nov 2022Disposed Of
Pereddy Sahithi Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0043
High Courts23 Nov 2022Disposed Of
Gonti Ramesh Vs Government Of Ap & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0042
High Courts23 Nov 2022Disposed Of
Bhogavalli Venkata Satyanarayana Vara Prasad Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0041
High Courts23 Nov 2022Dismissed
Amrutha Sai Medical And Genral Stores Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0040
Drugs And Cosmetics Rules, 1945 — Rule 65(3)(1), 65(4)(3), 65(4)(4), 66, 66(1), 66(2)Mineral Concession Rules, 1960 — Rule 55Constitution Of India, 1950 — Article 226
High Courts21 Nov 2022Disposed Of
Vadla Beejan Bee Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0039
Constitution Of India, 1950 — Article 226
High Courts21 Nov 2022Disposed Of
Kattamuri Yogananda Veera Bhaskar Suman Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0038
Indian Penal Code, 1860 — Section 406, 420, 447, 506Code Of Criminal Procedure, 1973 — Section 156(3)Passport Act, 1967 — Section 5(2)(c), 6(2), 6(2)(f)
High Courts21 Nov 2022Disposed Of
Vallepu Sreenivasulu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0037
Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 6A, 6B, 7
High Courts18 Nov 2022Dismissed
Nichenametla Venkata Ramana & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0036
Indian Penal Code, 1860 — Section 34, 323, 506, 509Code Of Criminal Procedure, 1973 — Section 41A
High Courts18 Nov 2022Dismissed
Sure Ramakrishna Saikumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0035
Indian Penal Code, 1860 — Section 34, 420Essential Commodities Act, 1955 — Section 7Code Of Criminal Procedure, 1973 — Section 41A
High Courts18 Nov 2022Dismissed
Mudokulam Jayavardhan Naik Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0034
High Courts18 Nov 2022
Gorrepothu Ramanamma Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0033
Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 83
High Courts17 Nov 2022Disposed Of
Ganta Srinivasa Rao, S/o. Ranga Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0051
Constitution Of India, 1950 — Article 226
High Courts17 Nov 2022Disposed Of
M.Suresh Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0031
High Courts16 Nov 2022Disposed Of
SD Amanulla Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0052
Constitution Of India, 1950 — Article 14, 19(g), 226
High Courts16 Nov 2022Dismissed
Bora Geetha Reddy & Others Vs Bora Gurramma
Andhra Pradesh High Court · (2022) 11 AP CK 0030
Code Of Civil Procedure, 1908 — Section 10Indian Penal Code, 1860 — Section 34, 323, 427, 447Evidence Act, 1872 — Section 41, 42, 43
High Courts16 Nov 2022Dismissed
Nalli Venkata Chandra Mohana Rao Vs Vaddi Venkata Ramana
Andhra Pradesh High Court · (2022) 11 AP CK 0029
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227