High Courts16 Nov 2022Dismissed
Koganti Koteswara Rao Vs Anne Subba Rao
Andhra Pradesh High Court · (2022) 11 AP CK 0028
Code Of Civil Procedure, 1908 — Order 21 Rule 26, Order 41 Rule 5Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 5 of 21
High Courts11 Nov 2022Allowed
Kadali Nagendra Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0026
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 66(e), 67, 419
High Courts11 Nov 2022Dismissed
Gopisetty Srinivasa Rao Vs Nandamudi Subash Chandra Bose And 3 Others
Andhra Pradesh High Court · (2022) 11 AP CK 0025
Constitution Of India, 1950 — Article 227
High Courts11 Nov 2022Allowed
Kandula Rajamohan Reddy & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0024
Code Of Criminal Procedure, 1973 — Section 439(1)(b), 440(2)Indian Penal Code, 1860 — Section 34, 120B, 307, 353, 379Andhra Pradesh Forest (Amendment Act), 2016 — Section 20(1)(c)(ii)(iii)(iv)(x), 29(2)(b)(4)(a)(b)
High Courts11 Nov 2022Allowed
Kuda Lalibabu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0023
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 36A(4)
High Courts10 Nov 2022Disposed Of
B Kumara Swamy Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0022
High Courts10 Nov 2022Dismissed
Sugali(Banavathi) Lakshmi Thirupathama & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0021
Indian Penal Code, 1860 — Section 34, 323, 354, 448, 498ACode Of Criminal Procedure, 1973 — Section 125, 407Dowry Prohibition Act, 1961 — Section 4
High Courts09 Nov 2022Allowed
Vemulapalli Krishna Mohan, Krishna Dist & 2 Others Vs Yenuga Govinda Kumari, Krishna Dist
Andhra Pradesh High Court · (2022) 11 AP CK 0020
Legal Services Authorities Act, 1987 — Section 19, 19(1), 19(5), 19(5)(i), 19(5)(ii), 20, 20(1), 20(1)(2), 20(2), 20(3), 20(4), 20(6), 21, 22Code Of Civil Procedure, 1908 — Section 2(2)Code Of Civil Procedure, 1908 — Order 7 Rule (a), Order 7 Rule (d), Order 7 Rule 11
High Courts09 Nov 2022Dismissed
K.V. Bhaskar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0018
Indian Penal Code, 1860 — Section 34, 406, 409, 420, 506Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 190, 200, 203, 482Constitution Of India, 1950 — Article 226
High Courts08 Nov 2022Disposed Of
P. Veera Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0019
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts07 Nov 2022Allowed
Lalithananda Haranadha Sarawathi Swamy Vs Katragadda Bharathi Devi, & 6 Others
Andhra Pradesh High Court · (2022) 11 AP CK 0016
Transfer Of Property Act, 1882 — Section 123Registration Act, 1908 — Section 17, 17(b) , 17(1)(b), 49Constitution Of India, 1950 — Article 227
High Courts07 Nov 2022Dismissed
Mokkapati Nirupama, Krishna Dist. Vs Mokkapati Ramesh & 6 Others
Andhra Pradesh High Court · (2022) 11 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Nov 2022Disposed Of
Puranam Naga Venkata Manaswini Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0014
High Courts07 Nov 2022Disposed Of
Hindusthan Steel Works Construction Ltd Empl Union Vs Hindustan Steel Works Construction Ltd,. Kolkata, 700022 & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0013
High Courts07 Nov 2022Allowed
Thammireddi Siva Sankar Rao & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 147, 148, 149, 188, 307, 324, 325, 341, 427
High Courts04 Nov 2022Allowed
Zaheer Khan Rehemat Kahan & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts04 Nov 2022Dismissed
Orthula Satya Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0010
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Nov 2022Allowed
Chandrika Agency Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0009
Indian Penal Code, 1860 — Section 270, 273
High Courts03 Nov 2022Allowed
Padi DHARABABU @ Dhara Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts03 Nov 2022Allowed
Taran Singh, & 5 Others Vs State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2022) 11 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 397