COURT ARCHIVE

Andhra Pradesh High Court judgments, 2022

419 judgments · page 7 of 21

High Courts19 Oct 2022Allowed

Pullivarthi Venkata Maniprasad Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 10 AP CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 341, 427

High Courts17 Oct 2022Dismissed

D.Vykuntarao & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0053

Code Of Criminal Procedure, 1973 — Section 482, 561AIndian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts17 Oct 2022Dismissed

K.Subba Reddy, Kadapa Dt. & Anr Vs State Of AP., Rep. Pp. And Anr

Andhra Pradesh High Court · (2022) 10 AP CK 0027

Code Of Criminal Procedure, 1973 — Section 482Railways Act, 1989 — Section 147, 174(a)

High Courts17 Oct 2022Dismissed

Arnipalli Tej Kumar Vs State Of A.P., & 3 Others

Andhra Pradesh High Court · (2022) 10 AP CK 0026

Code Of Criminal Procedure, 1973 — Section 482

High Courts14 Oct 2022Dismissed

Kuruba Kishor Kumar Vs K.Umadevi @ Devi

Andhra Pradesh High Court · (2022) 10 AP CK 0033

High Courts14 Oct 2022Allowed

Mekala Devadas And Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 10 AP CK 0032

Code Of Criminal Procedure, 1973 — Section 73

High Courts14 Oct 2022Allowed

Mekala Subba Rao And Others Vs State Of Andhra Pradesh, Rep. By Its Public Prosecutor, High Court Of Andhra Pradesh, Amaravati And Another

Andhra Pradesh High Court · (2022) 10 AP CK 0031

Code Of Criminal Procedure, 1973 — Section 73

High Courts14 Oct 2022Disposed Of

Danaboina Samrajyam And Another Vs State Of Andhra Pradesh, Rep. By Its Public Prosecutor And Another

Andhra Pradesh High Court · (2022) 10 AP CK 0030

High Courts14 Oct 2022Dismissed

B.Ramanjaneyulu Vs M Venkamma

Andhra Pradesh High Court · (2022) 10 AP CK 0024

Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227

High Courts13 Oct 2022Disposed Of

J. Lavanya Reddy Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0023

High Courts12 Oct 2022Disposed Of

Govada Durga Prasad Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0022

Constitution Of India, 1950 — Article 226

High Courts12 Oct 2022Disposed Of

Puli Kondal Rao Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0021

Constitution Of India, 1950 — Article 226

High Courts12 Oct 2022Dismissed

Cheepulla Seetharam Vs Tapan Kumar Chowdhury

Andhra Pradesh High Court · (2022) 10 AP CK 0020

Limitation Act, 1963 — Section 17Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(a), Order 14 Rule 2(1), Order 14 Rule 2(2), Order 14 Rule 2(2)(b)Limitation Act, 1963 — Article 59

High Courts11 Oct 2022Allowed

B Mallikarjuna Vs T.Ramalingeswaram And 2 Others

Andhra Pradesh High Court · (2022) 10 AP CK 0019

Motor Vehicles Act, 1988 — Section 166(1)(c)

High Courts11 Oct 2022Allowed

Muvva Ramesh Babu Vs Kandimalla Bindu Madhavi & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0018

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 21 Rule 35, Order 21 Rule 99Constitution Of India, 1950 — Article 227

High Courts11 Oct 2022Dismissed

Vandanapu Gopal Vs Olorangara Moosa Haji

Andhra Pradesh High Court · (2022) 10 AP CK 0016

Code Of Civil Procedure, 1908 — Section 115, 151Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 21 Rule 26, Order 21 Rule 32

High Courts11 Oct 2022Allowed

Imtiaz Alias Imtiaz Basha & Others Vs J Sreenivasulu & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0015

Code Of Civil Procedure, 1908 — Section 115Limitation Act, 1963 — Section 5

High Courts11 Oct 2022Allowed

Kandukuri Pakkeramma Alias Radha Vs Kandukuri Pyari And 3 Others

Andhra Pradesh High Court · (2022) 10 AP CK 0014

Code Of Civil Procedure, 1908 — Section 24, 115Code Of Civil Procedure, 1908 — Order 9 Rule 4Andhra Pradesh Civil Rules Of Practice And Circular Orders, 1980 — Rule 63

High Courts10 Oct 2022Dismissed

Bandi Uma Sekhar Vs Union Of India & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0012

Petroleum And Minerals Pipelines Act, 1962 — Section 7

High Courts10 Oct 2022Allowed

M Ramadevi Vs P Govinda Satyanarayan & Others

Andhra Pradesh High Court · (2022) 10 AP CK 0009

Code Of Civil Procedure, 1908 — Section 115, 151Constitution Of India, 1950 — Article 226, 227