High Courts07 Oct 2022Disposed Of
Veeraraghavapuram Venkata Krishna Reddy Vs State Of A. P. & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0008
Constitution Of India, 1950 — Article 14, 21, 300A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 8 of 21
High Courts07 Oct 2022Disposed Of
Ravalakolli Sai Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0007
Constitution Of India, 1950 — Article 14, 19, 21, 301
High Courts07 Oct 2022Disposed Of
Dr. Gangaraju @ Thammana Bala Venkata Gangaraju & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354D, 509Information Technology Act, 2000 — Section 66C
High Courts07 Oct 2022Allowed
Marrapu Chandramouli Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts07 Oct 2022Disposed Of
Sree Suchitra Ready Mix Concrete & Others Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0004
High Courts07 Oct 2022Allowed
Urlapu Nageswara Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 328, 354C, 376(2), 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts07 Oct 2022Allowed
Sandra Lokesh Naidu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 302, 324
High Courts07 Oct 2022Allowed
Kona Nagendra Babu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 313, 323, 354D, 376, 376(2)(n), 417, 420, 506
High Courts30 Sept 2022Dismissed
Rudraraju Ruma Sankara Raju & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0050
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 423, 468, 471
High Courts30 Sept 2022Allowed
Kollurur Sreeramulu Vs Kolluru Subba Rao
Andhra Pradesh High Court · (2022) 09 AP CK 0049
Stamp Act, 1899 — Section 33, 35Code Of Criminal Procedure, 1973 — Section 151Registration Act, 1908 — Section 17, 17(b), 17(1)(a), 49
High Courts30 Sept 2022Disposed Of
N.Nagarjuna & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0048
Indian Penal Code, 1860 — Section 34, 354(D), 420, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts30 Sept 2022Dismissed
Vemula Suresh Vs State Of Andhra Pradesh And Another
Andhra Pradesh High Court · (2022) 09 AP CK 0047
Code Of Criminal Procedure, 1973 — Section 311, 482Negotiable Instruments Act, 1881 — Section 138, 142Evidence Act, 1872 — Section 165
High Courts30 Sept 2022Allowed
Chennupati Kranthi Kumari Vs State Of Andhra Pradesh, Rep. By Its Public Prosecutor And Others
Andhra Pradesh High Court · (2022) 09 AP CK 0045
Indian Penal Code, 1860 — Section 403, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Passport Act, 1967 — Section 22(a)
High Courts30 Sept 2022Allowed
M/S. Marine And Communication Electronics (India) Limited (In Liquidation) Vs Andhra Pradesh Industrial Development Corporation Ltd. & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0044
Companies Act, 1956 — Section 555
High Courts30 Sept 2022Allowed
Oriental INS Comp Ltd, Prakasham Dist Vs R Sreenu Guntur Dist Amp 4 Others
Andhra Pradesh High Court · (2022) 09 AP CK 0043
Motor Vehicles Act, 1988 — Section 134(c), 158(6)Employees� Compensation Act, 1923 — Section 2(d)
High Courts30 Sept 2022Disposed Of
Maata Rani Vs Jangala Anil Kumar & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0042
Indian Penal Code, 1860 — Section 34, 294, 324, 379, 405, 406, 420, 506Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Sept 2022Disposed Of
K. Satyanarayana Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0037
Constitution Of India, 1950 — Article 226
High Courts28 Sept 2022Dismissed
C.Vasudeva Rao Vs State Of A.P. Rep. By Its Prl. Secretary, G.A.D., A.P. Secretariat, Amaravati & Ors
Andhra Pradesh High Court · (2022) 09 AP CK 0036
Andhra Pradesh Co-Operative Societies Act, 1964 — Section 60Andhra Pradesh Societies Registration Act, 2001 — Section 2(d), 23, 32, 32(2)Andhra Pradesh Cooperative Societies Conduct Of Election Rules, 1964 — Rule 22(5)
High Courts27 Sept 2022Disposed Of
Patnala Bulli Apparao And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0039
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Sept 2022Allowed
B.K. Manjesh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0038
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)