Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 307, 353, 379Andhra Pradesh Forest (Amendment) Act, 2016 — Section 32A, 36

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High Courts02 Sept 2022Allowed

Sathya Vinod@ Vinod Kumar & Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 09 AP CK 0002

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 394, 395

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High Courts02 Sept 2022Disposed Of

Kajuluri Siddhardha Subbareddy And Another Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 09 AP CK 0001

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 341, 353, 506

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High Courts30 Aug 2022Allowed

Muddamsetti Siva Prasad @ Siva Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 08 AP CK 0054

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 37, 307, 323, 324, 341, 354, 363, 506, 509

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High Courts26 Aug 2022Disposed Of

M/S. Yedukondalu Engineering Works Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 08 AP CK 0051

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High Courts26 Aug 2022Disposed Of

M/S. Kamakshi Agro Tech Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 08 AP CK 0050

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High Courts26 Aug 2022Allowed

Panyam Ashok Kumar Vs Station House Officer & Others

Andhra Pradesh High Court · (2022) 08 AP CK 0049

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High Courts26 Aug 2022Dismissed

Mulla Mabu Vs M Lakshmi Devi & Others

Andhra Pradesh High Court · (2022) 08 AP CK 0048

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 8 Rule 14, Order 16 Rule 14, Order 21 Rule 64, Order 21 Rule 66

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High Courts26 Aug 2022Allowed

P Mahaboob Khan And Another Vs Jamaz Abdul Ghani & Others

Andhra Pradesh High Court · (2022) 08 AP CK 0047

Code Of Civil Procedure, 1908 — Order 41 Rule 17Constitution Of India, 1950 — Article 227

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High Courts26 Aug 2022Allowed

Javvaji Venkateswarlu And Another Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 08 AP CK 0046

Indian Penal Code, 1860 — Section 272, 273Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 5(1), 20(2)

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High Courts26 Aug 2022Disposed Of

Marla Naga Vijaya Lakshmi And Another Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 08 AP CK 0045

Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 34, 406, 418, 420, 506

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High Courts25 Aug 2022Allowed

Rashtriya Ispat Nigam Ltd. Vs GET Power Limited

Andhra Pradesh High Court · (2022) 08 AP CK 0053

Arbitration And Conciliation Act, 1996 — Section 11

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High Courts22 Aug 2022Allowed

G. Ramakrishna, Ananthapur Dist. & Others Vs Dir. Gen., Railway Protection Force & 2 OrS

Andhra Pradesh High Court · (2022) 08 AP CK 0044

Railway Protection Force Rules, 1987 — Rule 66, 83, 83.1, 83.2, 83.3, 84, 146.2(i), 146.2(iii), 146.3(i), 147(vi)Railways Services (Pension) Rules, 1973 — Rule 67Railway Services (Pension) Rules, 1993 — Rule 67, 67(1), 67(2)

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High Courts22 Aug 2022Dismissed