High Courts01 Nov 2022Disposed Of
M/s. Pranav Agency Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0003
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 6 of 21
High Courts01 Nov 2022Disposed Of
M/s. Sri Raja Rajeswari Agro Agency & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0002
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2022Disposed Of
Meenakshi Agricultural And Commercial Enterprises Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0001
Constitution Of India, 1950 — Article 226
High Courts28 Oct 2022Dismissed
Chavakula Venkata Subbaraju Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0052
High Courts28 Oct 2022Disposed Of
Neelam Sanjeeva Reddy Arts Science And Commerce College & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0051
University Grants Commission (Affiliation Of Colleges By Universities) Regulations, 2009 — Regulation 3(2), 3.2Constitution Of India, 1950 — Article 14, 19(1)(a), 19(1)(g), 21A
High Courts28 Oct 2022Dismissed
Thota Tambi@prabhakara Rao & Others Vs Shaik Abdullah
Andhra Pradesh High Court · (2022) 10 AP CK 0050
Code Of Civil Procedure, 1908 — Section 75, 151Code Of Civil Procedure, 1908 — Order 26, Rule 9
High Courts28 Oct 2022
P. Prasanth Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0049
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 409, 420
High Courts28 Oct 2022Allowed
Begepalli Shifulla Khan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0048
Code Of Criminal Procedure, 1973 — Section 164, 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts28 Oct 2022Allowed
Ungarada Mangamma Vs Election Tribunal Cum Senior Civil Judge At Srikakulam & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0047
Andhra Pradesh Panchayat Raj Act, 1994 — Section 233
High Courts28 Oct 2022Dismissed
J. Murali Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0046
Essential Commodities Act, 1955 — Section 6AConstitution Of India, 1950 — Article 226
High Courts28 Oct 2022Dismissed
Ponnavolu Siva Kumar Reddy Vs Nellore Vikram Reddy And 5 Others
Andhra Pradesh High Court · (2022) 10 AP CK 0044
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1897 — Section 45Code Of Civil Procedure, 1908 — Order 16, Rule 4
High Courts27 Oct 2022Allowed
Chinnam Ramanj Aneyulu @ Ramu & Others Vs State-Inspector Of Police
Andhra Pradesh High Court · (2022) 10 AP CK 0045
Code Of Civil Procedure, 1908 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Sections 8(c), 20(B)(ii)(C), 22 (C)
High Courts27 Oct 2022Disposed Of
Burjabariki Krishna Murthy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0043
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 324, 447Code Of Criminal Procedure, 1973 — Section 41A
High Courts27 Oct 2022Dismissed
Sannadi Gopinath Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0042
Indian Penal Code, 1860 — Section 420, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts21 Oct 2022Disposed Of
M/S Sree Venkata Sasi Stone Crusher Vs V.G. Venkata Reddy & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0041
High Courts21 Oct 2022Allowed
Arikatla China Venkaiah Chowdary Society & Another Vs Chunduri Hanunamtha Rao & Another
Andhra Pradesh High Court · (2022) 10 AP CK 0040
Code Of Civil Procedure, 1908 — Section 151Societies Registration Act, 1860 — Section 23Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts20 Oct 2022Allowed
Ballipogu Sriramulu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0039
Andhra Pradesh Educational Institutions (Regulation Of Admissions And Prohibition Of Capitation Fee) Act, 1983 — Section 3, 15
High Courts19 Oct 2022Disposed Of
Vuyyala Jayarami Reddy & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0037
Code Of Criminal Procedure, 1973 — Section 41A, 438
High Courts19 Oct 2022Allowed
Samareddy Lali Babu Vs State Of AP
Andhra Pradesh High Court · (2022) 10 AP CK 0036
Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts19 Oct 2022Disposed Of
S.Rajkumar @ Raju And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0035
Code Of Criminal Procedure, 1973 — Section 41A, 438