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Andhra Pradesh High Court judgments, 1988

272 judgments · page 6 of 14

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High Courts16 Jun 1988

Khandelwal Ferro Alloys Limited Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1989) 72 STC 270

Central Sales Tax Act, 1956 — Section 5, 5(1)
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High Courts16 Jun 1988

State of Andhra Pradesh Vs International Packaging Industry

Andhra Pradesh High Court · (1989) 74 STC 216

Central Sales Tax Act, 1956 — Section 5, 5(3)
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High Courts15 Jun 1988

The State of Andhra Pradesh Vs A.R.K. Industries

Andhra Pradesh High Court · (1989) 74 STC 198

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1)
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High Courts15 Jun 1988

Commissioner of Income Tax Vs Anwar Begum

Andhra Pradesh High Court · (1988) 174 ITR 407

Income Tax Act, 1961 — Section 160, 160(1), 2(24), 64(1)Wealth Tax Act, 1957 — Section 21(1), 21(4)
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High Courts15 Jun 1988

The State of Andhra Pradesh Vs Power and Industrial Equipment and Accessories

Andhra Pradesh High Court · (1989) 74 STC 87

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1)
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High Courts15 Jun 1988

Vadlaputi Traders Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1988) 71 STC 419

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High Courts15 Jun 1988

The State of Andhra Pradesh Vs Dhanalakshmi Rice Mill

Andhra Pradesh High Court · (1988) 71 STC 314

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(2), 14(3), 14(4), 14(8)
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High Courts14 Jun 1988

Andhra Prabha Private Ltd. Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1989) 73 STC 260

Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1), 5(1)
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High Courts14 Jun 1988

HMT Bearing Limited Vs Commissioner of Income Tax and Another

Andhra Pradesh High Court · (1988) 73 CTR 243 : (1988) 173 ITR 597

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(3), 139(4)
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High Courts14 Jun 1988

Raphael Pharmaceuticals Pvt. Ltd. Vs Superintendent of Distilleries

Andhra Pradesh High Court · (1988) 2 ALT 544 : (1992) 43 ECR 168 : (1988) 38 ELT 11

Central Excises and Salt Act, 1944 — Section 4, 4(1), 4(4)
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High Courts13 Jun 1988

State of Andhra Pradesh Vs Rama Krishna Industries

Andhra Pradesh High Court · (1989) 75 STC 250

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High Courts13 Jun 1988

Dadi Peda Nooka Raju and Sons Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1989) 75 STC 407

Andhra Pradesh General Sales Tax Act, 1957 — Section 11, 22
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High Courts13 Jun 1988

State of Andhra Pradesh Vs Dunlop India Limited

Andhra Pradesh High Court · (1989) 75 STC 44

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1)
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High Courts13 Jun 1988

State of Andhra Pradesh Vs Indian Medicine Sales House

Andhra Pradesh High Court · (1989) 75 STC 353

Income Tax Act, 1961 — Section 64
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High Courts13 Jun 1988

Swadeshi Khandasari Udyog and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1989) 75 STC 383

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High Courts10 Jun 1988Dismissed

Bommidala Brothers Ltd. Vs Authority, Payment of Gratuity Act and Others

Andhra Pradesh High Court · (1989) 1 ALT 559 : (1994) 3 LLJ 998

Payment of Gratuity Act, 1972 — Section 4
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High Courts10 Jun 1988

Bandaru Sreedhar Reddy Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1988) 2 APLJ 278

Criminal Procedure Code, 1973 (CrPC) — Section 193, 323, 406, 407, 408
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High Courts09 Jun 1988

The State of Andhra Pradesh Vs Goodyear India Ltd.

Andhra Pradesh High Court · (1989) 74 STC 47

Andhra Pradesh General Sales Tax Act, 1957 — Section 8
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High Courts08 Jun 1988

The State of Andhra Pradesh Vs V.V. Rama Rao and Company

Andhra Pradesh High Court · (1989) 74 STC 190

Andhra Pradesh General Sales Tax Act, 1957 — Section 5
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High Courts07 Jun 1988

Commissioner of Income Tax Vs Barium Chemicals Ltd.

Andhra Pradesh High Court · (1989) 175 ITR 243

Income Tax Act, 1961 — Section 195
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