High Courts17 Dec 1998

G. David Raju Vs Chairman, A.P.S.E.B., Hyderabad and others

Andhra Pradesh High Court · (1999) 2 ALD 182 : (1999) 2 ALT 70

All India Services (Discipline and Appeal) Rules, 1955 — Rule 10(1), 7Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 11Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12
High Courts16 Dec 1998

Abdul Razack Vs Union of India and others

Andhra Pradesh High Court · (1999) 1 ALD 234 : (1999) 1 ALT 346

Administrative Tribunals Act, 1985 — Section 14(1), 2, 4, 9Constitution of India, 1950 — Article 219, 226, 227, 233, 235Income Tax Act, 1961 — Section 252, 252(1)
High Courts15 Dec 1998

Satyanarayana Singh Vs Y. Maniamma

Andhra Pradesh High Court · (1999) 1 ALD 305 : (1999) 1 ALT 298 : (1999) 1 APLJ 15

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)