High Courts14 Dec 1998
Sri Venkateshwara Minerals, Bollaram, Medak Dist. Vs A.P.S.E.B., Hyderabad and others
Andhra Pradesh High Court · (1999) 3 ALD 699 : (1999) 2 ALT 352
Electricity (Supply) Act, 1948 — Section 49
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1998
931 judgments · page 4 of 47
High Courts13 Dec 1998
Kodapalli Satyanarayana Vs Kondapalli Mavullu and others
Andhra Pradesh High Court · AIR 1999 AP 170 : (1999) 2 ALD 175 : (1999) 2 ALT 79 : (1999) 1 APLJ 140
Specific Relief Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 40, 54Trusts Act, 1882 — Section 91
High Courts13 Dec 1998
Bandi Nagaraju Vs Mandal Revenue Officer Garladinne Mandal, Anantapur District and others
Andhra Pradesh High Court · (1999) 1 ALD 621 : (1999) 1 ALT 535 : (1999) 1 AnWR 120
Constitution of India, 1950 — Article 226
High Courts13 Dec 1998
Dokala Buchiraju Vs Dokala Bangaramma (Died) by LR
Andhra Pradesh High Court · (1999) 1 ALD 676 : (1999) 1 ALT 527
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11, 2(11)Succession Act, 1925 — Section 213, 57
High Courts11 Dec 1998
Pentakota Koteswara Rao Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD 693 : (1999) 1 ALD(Cri) 616
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 161, 173, 190Penal Code, 1860 (IPC) — Section 323, 34Prevention of Corruption Act, 1947 — Section 5(A)
High Courts11 Dec 1998
Indian Ovver Seas Bank, Lakadikapool Branch Vs G. Ramulu and others
Andhra Pradesh High Court · (1999) 2 ALD 104 : (1999) 2 ALT 40 : (1999) 1 APLJ 240
Contract Act, 1872 — Section 128
High Courts11 Dec 1998
Dr. B.R. Bapuji Vs Registrar, University of Hyd. and others
Andhra Pradesh High Court · (1999) 1 ALD 469 : (1999) 1 ALT 280
High Courts11 Dec 1998
B. Lakshmaiah Vs Veeramalli Nagesh and another
Andhra Pradesh High Court · (1999) 1 ALD 611 : (1999) 1 ALD(Cri) 297 : (1999) 1 ALT 438 : (1999) 2 CivCC 546 : (1999) CriLJ 1107 : (1999) 2 RCR(Criminal) 341
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(5), 397, 399(3), 482Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Dec 1998
G. Jagan Vs Regional Transport Officer, Karimnagar
Andhra Pradesh High Court · (1999) 2 ALD 271 : (1999) 1 ALT 399
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3
High Courts10 Dec 1998
B. Satyanarayana and others Vs Tirumala Tirupathi Devasthanam and others
Andhra Pradesh High Court · (1999) 2 ALD 268(1) : (1999) 1 ALT 383 : (1999) 1 APLJ 130
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 25
High Courts10 Dec 1998
T. Venkatapathi Vs A.P. State Road Transport Corporation, Musheerabad, Hyderabad and others
Andhra Pradesh High Court · (1999) 1 ALD 402 : (1999) 1 ALT 276 : (1999) 1 APLJ 189
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 26, 28Penal Code, 1860 (IPC) — Section 302
High Courts10 Dec 1998
Lokam Ramachandra Rao Vs Bank of Baroda and another
Andhra Pradesh High Court · (1999) 2 ALD 250
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Banking Regulation Act, 1949 — Section 21Contract Act, 1872 — Section 43, 44
High Courts10 Dec 1998
V.V.V. Ramaraju and another Vs Korada Malleswara Rao and others
Andhra Pradesh High Court · (1999) 2 ALD 85 : (1999) 1 ALT 828 : (1999) 1 APLJ 134 : (1999) 1 CivCC 607 : (1999) 2 RCR(Civil) 499
Hindu Minority and Guardianship Act, 1956 — Section 11, 6, 8
High Courts09 Dec 1998
Nagesh and another Vs State of A.P.
Andhra Pradesh High Court · (1999) 3 ALD 202 : (1999) 1 ALD(Cri) 59 : (1999) 1 ALT(Cri) 258 : (1999) CriLJ 1092
Penal Code, 1860 (IPC) — Section 148, 149, 307, 324
High Courts08 Dec 1998
K. Manohar Rao Vs Govt. of A.P. and others
Andhra Pradesh High Court · (1999) 1 ALD 214 : (1999) 1 ALT 316 : (1999) CriLJ 1551
Andhra Pradesh Prisons Rules, 1979 — Rule 318, 320, 321, 324(A)(B), 326Constitution of India, 1950 — Article 14, 161, 21, 32, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 432, 433A
High Courts08 Dec 1998
G. Yangantiah Vs Depot Manager, Anantapur and another
Andhra Pradesh High Court · (1999) 1 ALD 94 : (1999) 1 ALT 147
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380
High Courts07 Dec 1998
Purushothampalli Gram Panchayat Vs State of A.P., Industries and Commerce Dept., Secretariat, Hyderabad and others
Andhra Pradesh High Court · AIR 1999 AP 177 : (1999) 1 ALD 405 : (1999) 1 ALT 181
Constitution of India, 1950 — Article 226
High Courts03 Dec 1998Dismissed
Pulusu Perireddy and Others Vs Govt. of A.P.-Panchayat Raj Dept. and Others
Andhra Pradesh High Court · (1999) 1 ALT 408
Andhra Pradesh Panchayat Raj Act, 1994 — Section 245Andhra Pradesh Panchayat Raj Rules — Rule 3
High Courts03 Dec 1998
Patamata Seshagiri Rao Vs Pamidimukkala Sree Ramachandra Rao and others
Andhra Pradesh High Court · (1999) 1 ALD 333 : (1999) 1 ALT 374 : (1999) 2 CivCC 368
Hindu Succession Act, 1956 — Section 8
High Courts03 Dec 1998
G. Siva Prasada Reddy and Company, and another Vs Presiding Officer, Debts-Recovery Tribunal of Andhra Pradesh and Karnataka, Bangalore and others
Andhra Pradesh High Court · (1999) 1 ALD 723 : (1999) 2 ALT 116 : (1999) 97 CompCas 803
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(5), 20