Andhra Pradesh High Court Judgments 2006 — Page 64

High Courts23 Jan 2006Allowed

Jampana Rama Raju and Others Vs Kanuri Suryanarayana and Another

Andhra Pradesh High Court · (2006) 2 ALD 638 : (2006) 3 ALT 356

Evidence Act, 1872 — Section 45, 47, 63, 67, 68Limitation Act, 1908 — Article 142, 144, 28Limitation Act, 1963 — Article 65

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High Courts23 Jan 2006Allowed

Yerra Venkateshwarulu Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 246

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 1, 70Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 47

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High Courts06 Jan 2006Dismissed

Prof and Dr. D. Venkayya Chowdary Vs Paruchisti R. Katrak

Andhra Pradesh High Court · (2006) 3 ALD 173 : (2006) 2 ALT 456

Evidence Act, 1872 — Section 64Succession Act, 1925 — Section 213, 276, 278, 301, 63

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High Courts06 Jan 2006Allowed

M. Sheelamma (died) by LRs and Others Vs B. Alibert and Another

Andhra Pradesh High Court · AIR 2006 AP 209 : (2006) 2 ALD 574

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 22(2), Order 21 Rule 35

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High Courts06 Jan 2006

Ch. Suryanarayana Raju Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 195 : (2006) 2 ALT 264 : (2006) 1 APLJ 331 : (2006) 134 CompCas 79

Andhra Pradesh Education Act, 1982 — Section 79(3)

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High Courts06 Jan 2006Dismissed

St. Mary''s College of Engineering and Technology Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 182 : (2006) 2 ALT 277

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High Courts06 Jan 2006

National Insurance Co. Ltd. Vs Anjaneya Tobacco Company and Another

Andhra Pradesh High Court · (2007) 1 ACC 133 : (2007) ACJ 2578 : (2006) 1 ALT 762

Civil Procedure Code, 1908 (CPC) — Section 101, 102, 103Partnership Act, 1932 — Section 69Penal Code, 1860 (IPC) — Section 436

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High Courts05 Jan 2006Allowed

Kalagara Vighneswararao Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 2 ALD 683

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 2, 3(1)

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High Courts05 Jan 2006

Potina Ramu Vs P. Siva Prasad and Others

Andhra Pradesh High Court · (2006) 2 ACC 144 : (2007) ACJ 1969 : (2006) 2 ALD 659 : (2006) 3 ALT 186 : (2006) 3 RCR(Civil) 577

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High Courts05 Jan 2006

Jamia Masjid, Masjid Hazarath Bilal Vs Station House Officer, Sub-Inspector of Police and Others

Andhra Pradesh High Court · (2006) 1 ALD 702

Constitution of India, 1950 — Article 14, 21, 226, 300A

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High Courts04 Jan 2006Allowed

P.N. Shanmugam and Another Vs Rama P.D. Vadivelu and Another

Andhra Pradesh High Court · (2006) 4 CivCC 660

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Partnership Act, 1932 — Section 17, 4, 42, 44(d), 44(g)

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High Courts04 Jan 2006Allowed

Khaja Raheemuddin Vs Divisional Forest Officer and Others

Andhra Pradesh High Court · (2006) 1 ALD 844

Andhra Pradesh Forest Act, 1967 — Section 10, 11, 12, 13, 14Andhra Pradesh Forest Produce Transit Rules, 1970 — Rule 5Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 3, 4, 7, 9, 9(1)

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High Courts04 Jan 2006

G. Mallaiah Vs APSRTC and Others

Andhra Pradesh High Court · (2006) 1 ALD 851

Penal Code, 1860 (IPC) — Section 304A

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High Courts04 Jan 2006

Y.S. Vidya Sagar Vs Deputy General Manager, Disciplinary Authority, State Bank of India

Andhra Pradesh High Court · (2006) 3 ALD 256

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High Courts04 Jan 2006Allowed

Sanicons and Another Vs Government of A.P. and Others

Andhra Pradesh High Court · AIR 2006 AP 282 : (2006) 2 ALD 138 : (2006) 1 APLJ 97 : (2006) 4 BC 232 : (2007) 2 CTLJ 128

Constitution of India, 1950 — Article 14, 226

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High Courts04 Jan 2006

Sayam Venkata Ganesh Vs District Collector and Another

Andhra Pradesh High Court · (2006) 1 ALD 854

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5

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High Courts03 Jan 2006

G. Rajendranath Goud Vs State of A.P. and Others

Andhra Pradesh High Court · (2006) 1 ALD 705 : (2006) 2 ALT 115 : (2006) 1 APLJ 285

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2002 — Section 107, 123, 17, 19, 20Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15(1), 153, 16, 17, 17(1)

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High Courts03 Jan 2006Dismissed