High Courts03 Jan 2013
Alapati Kanak Durga and Another Vs Special Deputy Collector, Tribal Welfare and Others
Andhra Pradesh High Court · (2013) 3 ALD 542 : (2013) 6 ALT 488
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 67 of 67
High Courts02 Jan 2013
PJSC Stroytransgaz Vs Assistant Commissioner (CT), VMU-II and Another
Andhra Pradesh High Court · (2013) 64 VST 183
High Courts02 Jan 2013Allowed
Mir Hussain Ali Khan Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2013 AP 187 : (2013) 2 ALD 773 : (2013) 3 ALT 413 : (2013) ALT(Rev) 235
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115, 41, 42, 43Registration Act, 1908 — Section 17(f)
High Courts02 Jan 2013
M/s. Hindustan Coco Cola Beverages P Limited Vs State of Andhra Pradesh and another
Andhra Pradesh High Court · (2013) 198 ECR 443 : (2013) 61 VST 393
Andhra Pradesh Value Added Tax Act, 2005 — Section 29, 4(8), 6Constitution of India, 1950 — Article 366(29A)(d)
High Courts02 Jan 2013Dismissed
V.S. Prakasa Rao Yadavilli Vs Andhra Bank, Credit Card Centre
Andhra Pradesh High Court · (2013) 3 ALD 523 : (2013) 4 ALT 124
Bankers Books Evidence Act, 1891 — Section 2ACivil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 32
High Courts02 Jan 2013
Gammon India Ltd. Vs Commercial Tax Officer
Andhra Pradesh High Court · (2013) 63 VST 216
Andhra Pradesh Value Added Tax Act, 2005 — Section 4(7)
High Courts02 Jan 2013Allowed
Mir Hussain Ali Khan Vs State of Andhra Pradesh and 5 others
Andhra Pradesh High Court · (2013) 01 AP CK 0004
High Courts02 Jan 2013
Kothamaram Nagi Reddy and 5 Others Vs The Government of Andhra Pradesh and 8 Others
Andhra Pradesh High Court · (2013) 3 ALD 1 : (2013) 3 ALT 521
Constitution of India, 1950 — Article 14, 162, 19, 226, 47