Andhra Pradesh High Court Judgments 2013 — Page 65

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 34, 35

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High Courts24 Jan 2013

Pothini Varaprasad and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 2013 AP 125 : (2013) 3 ALD 538 : (2013) 3 ALT 686 : (2013) ALT(Rev) 273

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A

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High Courts24 Jan 2013Dismissed

C.N. Reddy Vs G. Ramesh and The State

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 296 : (2013) 3 ALT(Cri) 161

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts24 Jan 2013Allowed

Moinuddin and Others Vs Md. Kareemuddin and Another

Andhra Pradesh High Court · (2014) 1 ACC 845 : (2013) 5 ALD 276 : (2013) 4 ALT 465 : (2013) 2 AnWR 144

Motor Vehicles Act, 1988 — Section 140, 166

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High Courts24 Jan 2013Dismissed

S.T. Ranganathan Vs Margadarsi Chit Fund (Pvt.) Ltd. and Others

Andhra Pradesh High Court · (2013) 2 ALD 611 : (2013) 3 ALT 10

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151

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High Courts24 Jan 2013Dismissed

National Insurance Co. Ltd. Vs Malhota Laxmi and Others

Andhra Pradesh High Court · (2013) 4 ACC 502 : (2013) 4 ACC 207 : (2014) ACJ 1209 : (2013) 4 ALD 134 : (2013) 4 ALT 591 : (2013) 138 FLR 1030

Motor Vehicles Act, 1988 — Section 166, 167Penal Code, 1860 (IPC) — Section 166, 304A, 338Workmens Compensation Act, 1923 — Section 10

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High Courts23 Jan 2013

M/s. Prathista Industries Limited Vs Commercial Tax Officer and Authority for Clarification and Advance Ruling

Andhra Pradesh High Court · (2013) 2 ALT 290 : (2013) 198 ECR 322 : (2014) 306 ELT 400 : (2013) 61 VST 158

Andhra Pradesh Value Added Tax Act, 2005 — Section 67, 67(1)Central Sales Tax Act, 1956 — Section 9, 9(3)Constitution of India, 1950 — Article 136, 226, 227, 269

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High Courts22 Jan 2013

Smt. Kodebattula Varada Rajeswari Vs Sri Vempati Ramakrishna and Others

Andhra Pradesh High Court · (2013) 4 ALD 143 : (2013) 4 ALT 655 : (2013) ALT(Rev) 334

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High Courts22 Jan 2013

Md. Ammanuallah Ghouri Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 3 ALD 345 : (2013) 2 ALT 70

Andhra Pradesh Municipalities Act, 1965 — Section 387A, 43, 43(1), 43(2), 44Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 14, 226, 300A, 39(b)

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High Courts22 Jan 2013Dismissed