High Courts05 Feb 2013Allowed
Gullapalli Sooreedamma Vs Bandaru Trinadhudu and Another
Andhra Pradesh High Court · (2013) 02 AP CK 0052
Specific Relief Act, 1963 — Section 17, 17(1)(a)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 64 of 67
High Courts05 Feb 2013Allowed
Sri Narendra-Veerabhadra Swamivarla Devasthanam Vs State of Andhra Pradesh, The District Collector, The Revenue Divisional Officer and The Commissioner of Endowments, Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 4 ALD 365
Land Acquisition Act, 1894 — Section 11A, 17(3A), 4(1), 6
High Courts05 Feb 2013Dismissed
V. Parvathalu Vs The Municipal Council
Andhra Pradesh High Court · (2013) 3 ALT 83
Andhra Pradesh Municipalities Act, 1965 — Section 204, 209, 211, 212, 213
High Courts04 Feb 2013Disposed Off
Chitumalla Veeramallaiah Vs Joint Collector and Others
Andhra Pradesh High Court · (2013) 4 ALD 311 : (2013) 4 ALT 81 : (2013) ALT(Rev) 294
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9
High Courts04 Feb 2013
Arihanth Automobiles Vs Deputy Commercial Tax Officer-I and Others
Andhra Pradesh High Court · (2013) 62 VST 254
High Courts04 Feb 2013
Murugan Cold Storage (P.) Ltd. and Another Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2013) 198 ECR 177 : (2013) 59 VST 330
Andhra Pradesh Value Added Tax Act, 2005 — Section 14, 14(1), 19, 20, 21Income Tax Act, 1961 — Section 148, 153(2), 153(3)
High Courts04 Feb 2013Allowed
Mummareddy Venkateswara Rao Vs Pendyala Ramakrishna Chowdary and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 667 : (2013) 2 ALT(Cri) 177
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Feb 2013Dismissed
K. Radhika Vs Government of Andhra Pradesh, The Additional Director General of Police, C.I.D. and The Director General and Inspector General of Police
Andhra Pradesh High Court · AIR 2013 AP 157 : (2013) 3 ALD 237 : (2013) 3 ALT 347 : (2014) 2 BC 722
Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 11, 14, 3, 4, 5Constitution of India, 1950 — Article 226
High Courts04 Feb 2013
G. Pal Vijaya Kumar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 02 AP CK 0022
High Courts04 Feb 2013Allowed
G. Pal Vijay Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 681 : (2013) 2 ALT(Cri) 38 : (2013) 2 Crimes 361
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 203Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 323
High Courts04 Feb 2013Dismissed
N. Guruvarao and Another Vs B. Pratap Reddy and Others
Andhra Pradesh High Court · (2013) 4 ALD 604 : (2014) 2 ALT 731
Constitution of India, 1950 — Article 227
High Courts31 Jan 2013Dismissed
Kannaiah Mandadi Vs Residents of Gollapallem
Andhra Pradesh High Court · (2014) 1 ALD 66 : (2014) 1 ALT 709
High Courts31 Jan 2013Allowed
N. Sankar Reddy Vs N. Rami Reddy (Died) and Others
Andhra Pradesh High Court · (2013) 3 ALD 72 : (2013) 2 ALT 343
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts30 Jan 2013Dismissed
J. Srinivasa Rao Vs UCO Bank and Another
Andhra Pradesh High Court · (2013) 3 ALT 306
High Courts30 Jan 2013Dismissed
K. John Devasahayam, Prohibition and Excise Inspector Vs State
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 280 : (2013) 2 ALD(Cri) 386
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts29 Jan 2013Dismissed
N. Sridhar Vs State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 316
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 200, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36(1)Penal Code, 1860 (IPC) — Section 166
High Courts28 Jan 2013Dismissed
Amalakanti Lakshmi Saroja Vs Chaluvadhi Raghavamma and Others
Andhra Pradesh High Court · (2013) 01 AP CK 0055
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 21 Rule 66(2), Order 21 Rule 90, Order 21 Rule 90(2), Order 21 Rule 91
High Courts28 Jan 2013Dismissed
Kapadam Sangalappa and Others Vs Kamatam Sangalappa, Kamatam Sangalappa, Kamatam Narayana and Thr Gram Panchayat Sanjeevapuram Village Kamatam Sangalappa, Kamatam Sangalappa, Kamatam Narayana and Thr Gram Panchayat Sanjeevapuram Village Vs Kapadam Sangalappa and Others
Andhra Pradesh High Court · (2013) 4 ALD 52 : (2013) 4 ALT 757
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31, Order 47 Rule 1, 114, 115, 92Constitution of India, 1950 — Article 137
High Courts28 Jan 2013
Kukku Venkataratnam Vs K. Sujilabai and Others
Andhra Pradesh High Court · (2013) 4 ALD 125 : (2013) 3 ALT 249
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 17, 22A, 49
High Courts28 Jan 2013Dismissed
S.V. Prasad Rao, Junior Assistant Vs The Public Prosecutor, A.C.B. Cases, High Court of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 944
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7