High Courts13 Feb 2013Dismissed
Bulusu Sundareshwara Murthy and Another Vs Ravi Kumar and Another
Andhra Pradesh High Court · (2013) 5 ALD 66 : (2013) 6 ALT 249
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 62 of 67
High Courts13 Feb 2013
Merugu Narayana Vs The State
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 49
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 2(c), 20, 7
High Courts13 Feb 2013
M/s. Agarwal Industries Limited Vs The Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2013) 61 VST 346
Central Sales Tax Act, 1956 — Section 6A, 9(2)Income Tax Act, 1961 — Section 263
High Courts13 Feb 2013Allowed
Komati Seetha Mahalakshmi and Others Vs Gorrepati Nagabhushanam@ Busi and Others
Andhra Pradesh High Court · (2013) 02 AP CK 0026
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 158, 166
High Courts13 Feb 2013
Yachamaneni Rajaiah Naidu Vs Yachamaneni Munikrishnaiah and Others
Andhra Pradesh High Court · (2013) 3 ALD 533 : (2013) 3 ALT 243
High Courts12 Feb 2013Allowed
S. Ziaulla and Another Vs M.H. Shafiulla Sahib
Andhra Pradesh High Court · (2013) 4 ALD 346 : (2013) 3 ALT 16 : (2013) ALT(Rev) 181
Stamp Act, 1899 — Section 31
High Courts12 Feb 2013Dismissed
Smt. Palamangalam Vendamma Vs S. Saleem and Others
Andhra Pradesh High Court · (2013) 5 ALD 647 : (2013) 5 ALT 387
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Feb 2013Allowed
Parasa Nagamalleswararao Vs Sub-Registrar and Another
Andhra Pradesh High Court · (2013) 3 ALD 275 : (2013) 4 ALT 127 : (2013) ALT(Rev) 316
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1)
High Courts12 Feb 2013
Gokul Institute of Technology and Sciences and Gokul College of Pharmacy Vs Deputy Commercial Tax Officer and Ex-Officio Professional Tax Officer and Others
Andhra Pradesh High Court · (2013) 59 VST 194
Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987 — Section 5, 6, 7, 8, 8(1)
High Courts12 Feb 2013Dismissed
P. Kupparaju Vs A. Thyagaraju
Andhra Pradesh High Court · AIR 2013 AP 99 : (2013) 4 ALD 309 : (2013) 4 ALT 314
High Courts12 Feb 2013
Vadlamani Srinivas @ Srinivas Vs Union of India, The Directorate of Enforcement and Central Bureau of Investigation
Andhra Pradesh High Court · (2013) 5 ALD 746 : (2014) 1 ALD(Cri) 513 : (2013) 3 ALT(Cri) 328
Constitution of India, 1950 — Article 14, 142, 144, 20(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 221(1), 221(2), 242, 243, 243(1)General Clauses Act, 1897 — Section 26
High Courts12 Feb 2013Allowed
Chail Singh Vs M.H. Shafiulla
Andhra Pradesh High Court · (2013) 3 ALD 799 : (2013) 3 ALT 75 : (2013) ALT(Rev) 185
Stamp Act, 1899 — Section 31
High Courts12 Feb 2013Dismissed
Balam Diguvathattu Ramachandra Reddy Vs Balam Doguvathattu Sarojamma and Others
Andhra Pradesh High Court · (2013) 3 ALD 267 : (2013) 3 ALT 627
High Courts11 Feb 2013Dismissed
Madanapalle Cloth Merchants Association Vs Madanapalle Municipality and Another
Andhra Pradesh High Court · (2013) 4 ALD 276 : (2013) 5 ALT 41
Andhra Pradesh Municipalities Act, 1965 — Section 263, 351
High Courts11 Feb 2013
G. Chalapathi Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 924 : (2013) 3 ALT(Cri) 84
Criminal Procedure Code, 1973 (CrPC) — Section 319, 379, 401Penal Code, 1860 (IPC) — Section 302, 366
High Courts11 Feb 2013
K. Krishna Kumari Vs Drapaneni Krishna Kumar
Andhra Pradesh High Court · (2013) 4 ALD 421 : (2013) 3 ALT 81
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 16 Rule 7
High Courts11 Feb 2013
Smt. D. Lakshmi Vs Y.V. Sarma and The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 926 : (2013) ALLMR(Cri) 274 : (2013) 2 ALT(Cri) 348
High Courts11 Feb 2013Dismissed
Acharya N.G. Ranga Agricultural University Vs Sri. M. Devender Reddy and Others Sri. M. Devender Reddy Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 547 : (2013) 3 ALT 210 : (2013) LabIC 2828
Andhra Pradesh Agricultural University Act, 1963 — Section 11, 20, 20(i), 38, 39Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 2013Dismissed
Kanipakam Kannaiah Vs Sudhala Sankaraiah
Andhra Pradesh High Court · (2013) 3 ALD 265 : (2013) 4 ALT 493
High Courts11 Feb 2013Dismissed
Bommidala Bhanumruthy and Another Vs Pabolu Rama Subrahmanyam and Another
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 415, 420