High Courts25 Feb 2013
Ragulavalasa Chiranjeevi Rao Vs The State of A.P., Project Officer, Integrated Tribunal Development Agency and The Mandal Revenue Officer
Andhra Pradesh High Court · (2013) 4 ALD 153 : (2013) 4 ALT 665
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 60 of 67
High Courts25 Feb 2013Allowed
Fortune Constructions Private Limited Vs The Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 42
High Courts25 Feb 2013Dismissed
Challa Venkata Rami Reddy @ Reddy and Another Vs The State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 215 : (2013) 2 ALD(Cri) 916
High Courts22 Feb 2013Allowed
Larsen and Toubro Limited Vs The Executive Engineer, Public Health Engineering Department and Others
Andhra Pradesh High Court · (2013) 3 ALT 602
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(d)
High Courts22 Feb 2013Allowed
A. Gopal Reddy Vs R. Subramanyam Reddy and Another
Andhra Pradesh High Court · (2013) 4 ALD 347 : (2013) 3 ALT 623
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts22 Feb 2013Allowed
Janke Mallareddy and Others Vs Shaik Abdul Khader and Another
Andhra Pradesh High Court · (2013) 3 ALT 54 : (2013) 1 AnWR 694
Motor Vehicles Act, 1988 — Section 147(1)(b)(i), 166
High Courts22 Feb 2013
The Indian Hume Pipe Co. Ltd. and Others etc. etc. Vs State of Andhra Pradesh and Others etc etc.
Andhra Pradesh High Court · AIR 2013 AP 120 : (2013) 4 ALD 490 : (2013) 3 EFLT 872 : (2013) 3 KLT 713
High Courts22 Feb 2013Dismissed
Utkuri Ratamma and Others Vs The Deputy Secretary and Another
Andhra Pradesh High Court · (2013) 4 ALD 662 : (2013) 5 ALT 167
High Courts21 Feb 2013Dismissed
S. Habeeb and Others Vs M.F. Shahanaz and Another
Andhra Pradesh High Court · (2013) 3 ALD 727 : (2013) 4 ALT 550
High Courts21 Feb 2013
Madala Rama Rao and Others Vs District Collector and Others
Andhra Pradesh High Court · (2013) 5 ALD 117 : (2013) 6 ALT 287 : (2013) ALT(Rev) 446
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A
High Courts21 Feb 2013Dismissed
Vadlamani Srinivas @ Srinivas and Another Vs Union of India, Ministry of Finance and Others
Andhra Pradesh High Court · (2013) 2 ALT 419
Constitution of India, 1950 — Article 14, 20(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 300, 313, 9(3)Penal Code, 1860 (IPC) — Section 120B, 201, 406, 409, 419
High Courts21 Feb 2013Dismissed
Papasani Sankara Reddy Vs Kandula Hanumantha Reddy and Others
Andhra Pradesh High Court · (2013) 4 ALD 322 : (2013) 5 ALT 40
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts21 Feb 2013
Spectra Shares and Scrips Pvt. Ltd. Vs Commissioner of Income Tax - III
Andhra Pradesh High Court · (2013) 261 CTR 499
Income Tax Act, 1961 — Section 10(33), 10(38), 11, 111A, 115JB
High Courts20 Feb 2013Disposed Off
Cynosure Enterprises Ltd. Vs Commissioner of C. Ex.
Andhra Pradesh High Court · (2013) 297 ELT 488
High Courts19 Feb 2013Allowed
Addala Subrahmanyam Vs State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 934 : (2013) 3 ALT(Cri) 311
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 2(1)(3), 2(c), 20
High Courts19 Feb 2013Dismissed
Sri S.M. Anjineyulu Vs Sri K. Satya Prakash and Another
Andhra Pradesh High Court · (2013) 4 ALD 325 : (2013) 5 ALT 66
Legal Services Authorities Act, 1987 — Section 22C, 22D
High Courts19 Feb 2013Dismissed
K.B. Jagan Mohan Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 4 ALD 295 : (2013) 3 ALT 328
High Courts18 Feb 2013
M/s. Krishnam Raju Financial Consultancy Services and Ch. Krishnam Raju Vs S.P. Builders
Andhra Pradesh High Court · (2013) 4 ALD 698 : (2014) ALLMR(Cri) 1 : (2013) 5 ALT 335 : (2014) 2 BC 643
High Courts18 Feb 2013
Abdullah Vs Mohd. Abdul Raheem
Andhra Pradesh High Court · (2013) 4 ALD 10 : (2013) 2 ALT 655
High Courts18 Feb 2013
Kamineni Sankara Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 307 : (2013) 4 ALT 57