High Courts01 Mar 2013
Smt. U. Narayanamma Vs The Government of India and Others
Andhra Pradesh High Court · (2013) 352 ITR 598
Income Tax Act, 1961 — Section 119, 143(3), 154, 234A, 234B
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 59 of 67
High Courts01 Mar 2013
Galib Saheb Vs Andhra Pradesh State Wakf Board
Andhra Pradesh High Court · (2013) 3 ALD 273 : (2013) 2 ALT 538
High Courts01 Mar 2013Allowed
The Commissioner and Director of Agriculture and Another Vs M/s. Omkar Fertilizers Pvt. Ltd., Hyderabad and Others M/s. Gangothri Nutrients and Fertilizers Pvt. Ltd. and Others Vs The Principal Secretary Agriculture Department, Secretariat, Hyderabad and Others.
Andhra Pradesh High Court · (2013) 4 ALD 180 : (2013) 4 ALT 402
Constitution of India, 1950 — Article 19, 19(g)Essential Commodities Act, 1955 — Section 3
High Courts01 Mar 2013
Punumacha Ashok Raju @ Ashok Vs Indukuri Venkata Gopala Krishnam Raju, Smt. Alluri Satyavathi and Smt. Alluri Kavitha
Andhra Pradesh High Court · AIR 2013 AP 103 : (2013) 3 ALD 763 : (2013) 4 ALT 216
High Courts01 Mar 2013Allowed
Alla Nagireddy Vs G. Narayana Reddy
Andhra Pradesh High Court · (2013) 4 ALD 49 : (2013) 4 ALT 442
High Courts28 Feb 2013
M/s. Chirec Education Society Vs Assistant Director of Income Tax (E)
Andhra Pradesh High Court · (2013) 261 CTR 571 : (2013) 354 ITR 605
Companies Act, 1956 — Section 25, 617Income Tax Act, 1961 — Section 10(23C)(vi), 11, 111, 12, 12AWealth Tax Act, 1957 — Section 21A
High Courts28 Feb 2013
S. Venkatesh Vs The Reserve Bank of India and M/s. Shri Ram Transport Finance Company Limited
Andhra Pradesh High Court · (2013) 4 ALD 599 : (2013) 5 ALT 182
High Courts28 Feb 2013Dismissed
V. Sudhakar Naidu Vs Smt. M. Padmavathamma and M. Chandrasekhar Reddy
Andhra Pradesh High Court · (2013) 5 ALD 98 : (2013) 6 ALT 216
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3Specific Relief Act, 1963 — Section 22
High Courts28 Feb 2013Allowed
Raheemunnisa Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 906
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts27 Feb 2013Dismissed
Mukuthi Chilakamma Vs Cheelapalle Govindaiah, Cheelapalle Devrajulu and Cheelapalle Ramaswami
Andhra Pradesh High Court · (2013) 4 ALD 281 : (2013) 5 ALT 60
High Courts27 Feb 2013
Reddi Radhakrishna Vs Reddi Lakshmi and Others Reddy Suramma Vs Reddi Radha Krishna and Others
Andhra Pradesh High Court · (2013) 5 ALD 683 : (2013) 5 ALT 312
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 17
High Courts26 Feb 2013Disposed Off
Jayanthi Vs K.L. Narayana and Another
Andhra Pradesh High Court · (2013) 4 ALD 273 : (2013) 4 ALT 439
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9
High Courts26 Feb 2013Allowed
Palle Pitchi Reddy Vs The Special Deputy Collector, Somasila Project and Challa Venkata Subbareddy Challa Venkata Subbareddy Vs Palle Pitchi Reddy and The Special Deputy Collector, Somasila Project
Andhra Pradesh High Court · (2013) 4 ALD 601 : (2013) 5 ALT 459 : (2013) ALT(Rev) 399
Land Acquisition Act, 1894 — Section 18, 28A
High Courts26 Feb 2013Allowed
C. Mohan Reddy Vs Ottra Ramesh
Andhra Pradesh High Court · (2013) 4 ALD 44 : (2013) 4 ALT 648 : (2013) 4 BC 511
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts25 Feb 2013
Syed Habibulla Shah and Smt. Khadarunnisa Begum Vs The State of A.P., The Collector, The Land Acquisition Officer and Sub-Collector and The Tahsildar
Andhra Pradesh High Court · (2013) 4 ALD 263 : (2013) 3 ALT 624 : (2013) ALT(Rev) 278
High Courts25 Feb 2013
Gadda Balaiah and Others Vs The Joint Collector, Ranga Reddy District and Others S.A.P., Its Authorized Officer, R.R. Dist Vs Kastopa Corp. Hyderabad
Andhra Pradesh High Court · (2013) 4 ALD 725 : (2013) 6 ALT 543
Andhra Pradesh (andhra Area) Tenancy Act, 1956 — Section 15, 16Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 102(e), 104, 19, 2(cc)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 10(3), 11, 12, 12(1)
High Courts25 Feb 2013
Syed Shah Shakeel Ahmed Hussaini and Another Vs A.P. State Wakf Board and Another
Andhra Pradesh High Court · (2013) 3 ALD 272 : (2013) 3 ALT 74
Waqf Act, 1995 — Section 48
High Courts25 Feb 2013Disposed Off
Marupaka Sudhakar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 340 : (2013) 5 ALT 38
High Courts25 Feb 2013
Katuri Medical College and Hospital Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 175 : (2013) 62 VST 185
Andhra Pradesh Value Added Tax Act, 2005 — Section 29
High Courts25 Feb 2013
Syed Rasool Hussaini and Another Vs A.P. State Wakf Board and Another
Andhra Pradesh High Court · (2013) 3 ALD 271 : (2013) 3 ALT 38
Waqf Act, 1995 — Section 46, 47, 48