High Courts14 Mar 2013Disposed Off
G. Gopalakrishna (since died) per L.Rs., G. Pramila and Another Vs G. Venugopal and Another
Andhra Pradesh High Court · (2013) 4 ALD 573 : (2013) 4 ALT 295
Evidence Act, 1872 — Section 33
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 57 of 67
High Courts14 Mar 2013
Muddana Goud and Others Vs The State of Andhra Pradesh The State of A.P. Vs Muddana Goud and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 140 : (2013) 2 ALD(Cri) 32 : (2014) CriLJ 1527
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145, 155, 157Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 506
High Courts14 Mar 2013
The Bar Association, Junior Civil Judge''s Court Vs The Govt. of A.P. and four Others
Andhra Pradesh High Court · (2013) 4 ALD 106 : (2013) 3 ALT 588
Constitution of India, 1950 — Article 14, 162, 226Penal Code, 1860 (IPC) — Section 353, 498(A), 504, 506
High Courts14 Mar 2013
E.V. Ranga Reddy Vs Union of India, Ministry of Mines, New Delhi and Others
Andhra Pradesh High Court · (2013) 4 ALD 65 : (2013) 5 ALT 508
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 105, 105(2), 15(1)(b), 97
High Courts14 Mar 2013Allowed
M/s. Sri Srinivas Enterprises and Another Vs Sri Narayandas and Others
Andhra Pradesh High Court · (2013) 03 AP CK 0003
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)(a), 10(3)(a)(i), 10(3)(a)(iii), 10(3)(c), 11Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Mar 2013
Swamsar Industrial Services Vs CESTAT
Andhra Pradesh High Court · (2014) 300 ELT 238 : (2014) 33 STR 486
High Courts13 Mar 2013
National Insurance Company Limited Vs Ganne Seshamma and Others Ganne Seshamma, G. Jayabharathi, G. Omprakash Reddy and G. Subba Vijaya Bhaskar Reddy Vs National Insurance Company Limited
Andhra Pradesh High Court · (2013) 6 ALD 322 : (2013) 2 AnWR 241
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Mar 2013Allowed
Puli Sailu Vs The Revenue Divisional Officer and Assistant Supply Officer, Kamareddy Division
Andhra Pradesh High Court · (2013) 3 ALT 640
High Courts13 Mar 2013
Chennupati Thatha Ramulu Vs Smt. Kolli Chenchamma, Tahsildar, Inkollu Mandal, Revenue Divisional Officer and State of A.P. Smt K. Chenchamma Vs Ch. Thatha Ramulu, Tahsildar, Inkollu Mandal, Revenue Divisional Officer and State of A.P.
Andhra Pradesh High Court · (2013) 4 ALD 132 : (2013) 4 ALT 704
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Mar 2013Dismissed
Shaik Adam Sharif Vs Area Marketing Manager, Bharat Petroleum Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 4 ALD 101 : (2013) 3 ALT 45
High Courts12 Mar 2013Allowed
Kondi Girija @ Rani Vs Kondi Ratnakar
Andhra Pradesh High Court · (2013) 4 ALD 78 : (2013) 4 ALT 686 : (2013) 3 DMC 686
Hindu Marriage Act, 1955 — Section 13(1)(ia)Penal Code, 1860 (IPC) — Section 498A
High Courts12 Mar 2013
Brilliant Bio Pharma Limited Vs Brilliant Industries Limited
Andhra Pradesh High Court · (2013) 117 CLA 139 : (2013) 180 CompCas 168
Companies Act, 1956 — Section 100, 100(2), 101, 101, 102
High Courts12 Mar 2013Dismissed
Government of Andhra Pradesh, School Education Dept. and Others Vs Raaya Sridevi
Andhra Pradesh High Court · (2013) 3 ALT 148
Constitution of India, 1950 — Article 226
High Courts12 Mar 2013Allowed
P.V. Prasad Vs Commissioner of Prohibition and Excise, Government of A.P. and Others
Andhra Pradesh High Court · (2013) 3 ALT 58
High Courts12 Mar 2013
Soa Software Engineering India Private Limited Vs Commercial Tax Officer
Andhra Pradesh High Court · (2013) 57 APSTJ 103
High Courts11 Mar 2013
Acharya N.G. Ranga Agricultural University Vs M. Devender Reddy and Others
Andhra Pradesh High Court · (2013) 03 AP CK 0067
Andhra Pradesh Agricultural University Act, 1963 — Section 11, 20, 20(i), 38, 39Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2013Allowed
Prathipati Jogayyamma Vs Vobhilineni Veera Venkata Satyanarayana and Others
Andhra Pradesh High Court · AIR 2013 AP 163 : (2013) 5 ALD 46 : (2013) 4 ALT 377
Hindu Succession (Amendment) Act, 2005 — Section 4Hindu Succession Act, 1956 — Section 23, 4, 6, 8
High Courts11 Mar 2013Dismissed
Baratam Venkata Chengalva Murthy and Others Vs Ladi Dalappanna and Others
Andhra Pradesh High Court · (2014) 2 ALT 721
High Courts11 Mar 2013Allowed
K.B. Sannappa and Another Vs Joint Collector and Another
Andhra Pradesh High Court · (2013) 4 ALD 179 : (2013) 3 ALT 1
Essential Commodities Act, 1955 — Section 6A, 6C(2)
High Courts08 Mar 2013Allowed
Abdul Khader and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 269 : (2013) 3 ALT 672 : (2013) ALT(Rev) 283
Land Acquisition Act, 1894 — Section 5A