High Courts08 Feb 2013Dismissed
M. Venkataratnam Reddy Vs P.L. Manogaran and Others
Andhra Pradesh High Court · (2013) 4 ALD 324 : (2013) 2 ALT 739
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 63 of 67
High Courts08 Feb 2013Allowed
P. Ramakrishna and Another Vs M/s. Shriram City Union Finance Ltd.
Andhra Pradesh High Court · (2013) 3 ALT 143
High Courts08 Feb 2013
Andhra Pradesh State Road Transport Corporation and Another Vs Smt. P. Suvarna and 5 Others
Andhra Pradesh High Court · (2013) 4 ALD 103 : (2013) 4 ALT 639
High Courts08 Feb 2013Dismissed
G.S. Radhakrishnaiah Vs Y. Karam Singh
Andhra Pradesh High Court · (2013) 3 ALD 75 : (2013) 3 ALT 52
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Feb 2013Dismissed
Burka Kannaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 939 : (2013) 3 ALT(Cri) 321
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 307, 427, 447
High Courts07 Feb 2013Allowed
Naseem Sultana Vs Secunderabad Cantonment Board and Another
Andhra Pradesh High Court · (2013) 3 ALD 306 : (2013) 3 ALT 791
Cantonments Act, 2006 — Section 248, 249, 25, 253, 257
High Courts07 Feb 2013Dismissed
Beeram Sudhakar Vs Govt. of A.P.
Andhra Pradesh High Court · (2013) 4 ALD 314 : (2013) 3 ALT 612
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 17
High Courts07 Feb 2013
Maytas Properties Ltd. Vs Andhra Pradesh State Consumer Disputes Redressal Commission, Mr. Mamidi Naveen and Mrs. Mamidi Anantha Lakshmi Saritha
Andhra Pradesh High Court · AIR 2013 AP 97 : AIR 2013 AP 93 : (2013) 3 ALD 561 : (2013) 3 ALT 220
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 27, Order 39 Rule 2A, Order 41 Rule 5Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 17, 17(a)(i), 19, 24, 25
High Courts07 Feb 2013Disposed Off
Monavarthi Rama Rao and others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 684 : (2013) 5 ALT 190 : (2013) ALT(Rev) 376
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts07 Feb 2013
M/s. P.R. Agencies Vs Lakshmi Priya Exports (India) Private Limited and Others
Andhra Pradesh High Court · (2013) 3 ALT 663
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts06 Feb 2013
Commr. of Central Excise Vs Hindustan Zinc Ltd.
Andhra Pradesh High Court · (2014) 307 ELT 273
High Courts06 Feb 2013Disposed Off
Velu Yam Traders Vs Lakshmi Priya Exports (India) Pvt. Ltd. and Others
Andhra Pradesh High Court · (2013) 4 ALD 140
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, Order 38 Rule 5, Order 38 Rule 6, Order 43 Rule 1(q)
High Courts06 Feb 2013Dismissed
Penmatsa Lakshmi and Tirupati Venkataratnam Vs The State of A.P. and The Sub-Collector, (RDO.,) - cum-LAO The State of A.P. and The Sub-Collector, (RDO.,) - cum-LAO Vs Penmatsa Lakshmi and Tirupati Venkataratnam Penmatsa Appala Narasimha Raju and Penmatsa Pavan Appala Narasimha Tammi Ranga Mutyala Raju Vs District Collector and The Sub-Collector-cum-Land Acquisition Officer The District Collector and The Sub-Collector-cum-Land Acquisition Officer Vs Penmatsa Appala Narasimha Raju and Penmatsa Pavan Appala Narasimha Tammi Ranga Mutyala Raju
Andhra Pradesh High Court · (2013) 4 ALD 454 : (2013) 3 ALT 258 : (2013) ALT(Rev) 201
Constitution of India, 1950 — Article 141Land Acquisition Act, 1894 — Section 10, 11, 11(1), 11A, 17
High Courts06 Feb 2013Dismissed
N. Venkata Rama Prasad Vs K. Koteswara Rao and Others
Andhra Pradesh High Court · (2013) 3 ALD 167 : (2014) 1 ALT 61
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1
High Courts06 Feb 2013
IRCON International Limited Vs State of A.P. and Another
Andhra Pradesh High Court · (2013) 4 ALD 424 : (2013) 3 ALT 673
High Courts06 Feb 2013
Penmatsa Appala Narasimha Raju and Another Vs District Collector and Another
Andhra Pradesh High Court · (2013) 4 ALD 454 : (2013) 3 ALT 258 : (2013) ALT(Rev) 201
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 6Land Acquisition Act, 1894 — Section 10, 11, 11(1), 11A, 17
High Courts06 Feb 2013Allowed
K. Kumar and Others Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 306
Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Feb 2013Partly Allowed
D. Bapu Rao Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 924 : (2013) 3 ALT(Cri) 4
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts06 Feb 2013
Transmission Corporation of A.P. Limited Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2013) 64 VST 155
Andhra Pradesh General Sales Tax Act, 1957 — Section 33B, 33F
High Courts06 Feb 2013
B. Kiran Kumar and Others Vs Lekkala Radhamma
Andhra Pradesh High Court · (2013) 4 ALD 270 : (2013) 5 ALT 57
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9