High Courts16 Dec 2013
M/s. Pawan Agro Industries Vs Deputy Commercial Tax Officer-1 and 3 Others
Andhra Pradesh High Court · (2014) 68 VST 300
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 5 of 67
High Courts16 Dec 2013
Bartronics India Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2014) 58 APSTJ 47
High Courts16 Dec 2013
Bajaj Allianz General Insurance Co. Ltd. Vs Penugumatla Dhanalakshmi
Andhra Pradesh High Court · (2013) 12 AP CK 0087
High Courts16 Dec 2013
Katam Thimmaiah Vs A. Amar Babu and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0068
High Courts16 Dec 2013
Ms. Surisetty Nookaratnam Vs Saragadam Gowri Ramalakshmi and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0059
High Courts16 Dec 2013Dismissed
Manjuala Venkateswararao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 268 : (2014) 2 ALT 801
High Courts16 Dec 2013Partly Allowed
B. Shanker @ Shanker and Smt. B. Dholi Vs A.P.S.R.T.C. Administrative Offoce and A.P.S.R.T.C.
Andhra Pradesh High Court · (2013) 12 AP CK 0021
High Courts16 Dec 2013Dismissed
Andhra Pradesh Public Service Commission Vs K. Suresh
Andhra Pradesh High Court · (2014) 3 ALT 73
High Courts13 Dec 2013Dismissed
Nandyala Koti Reddy Vs Bheemavarapu Rama Krishna and Another
Andhra Pradesh High Court · (2014) 2 ALD 671 : (2014) 4 ALT 45
High Courts13 Dec 2013Dismissed
United India Insurance Company Limited Vs R. Chowlibai and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0156
High Courts13 Dec 2013
Godavarthy Venkateswarlu Vs Kudithipudi Venkateswara Rao and Another
Andhra Pradesh High Court · (2014) 3 ALD 294 : (2014) 3 ALT 750
High Courts13 Dec 2013
Sri Srinivasa (Inland Fishermen) Mathsya Parisramika Sahakara Sangam (Fisheries Cooperative Society) Vs The Assistant Director of Fisheries and Ex-Officio Cooperative Deputy Registrar, Cooperative Societies and two Others
Andhra Pradesh High Court · (2014) 2 ALD 447 : (2014) 1 ALT 571 : (2014) ALT(Rev) 89
High Courts13 Dec 2013Disposed Off
Smt. Ambati Aruna Vs State of A.P. and Others
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 98 : (2014) 1 ALD(Cri) 557
High Courts13 Dec 2013Disposed Off
Syed Haneef Vs Moulana Azad National Urdu University and two Others
Andhra Pradesh High Court · (2014) 3 ALD 320 : (2014) 1 ALT 614
High Courts13 Dec 2013
Smt. Ambati Aruna Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0065
High Courts13 Dec 2013Allowed
M. Srilakshmi Vs The Tirupathi Tirumala Devasthanams and six Others
Andhra Pradesh High Court · (2014) 4 ALT 221
High Courts12 Dec 2013Partly Allowed
Smt. Ratnamma and Anand Kumar Vs Smt. Bhagwanth Kaur and The National Insurance Company Limited
Andhra Pradesh High Court · (2013) 12 AP CK 0162
High Courts12 Dec 2013Allowed
Syed Mujtaba Ali Vs Mazharuddin Khan and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0137
High Courts12 Dec 2013Allowed
K. Chandrasekhara Rao Vs Hyderabad Regional Conference of The Methodist Church in India and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0136
High Courts12 Dec 2013Disposed Off
The Management of Engine Valves Limited Vs Industrial Tribunal-II and N. Krishna (workman)
Andhra Pradesh High Court · (2014) 2 ALD 260 : (2014) 1 ALT 622