COURT ARCHIVE

Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 7 of 67

High Courts10 Dec 2013

Sri Sitarama Marine Fishermen Co-operative Society Vs The Commissioner of Fisheries, The Assistant Director of Fisheries and The Fisheries Development Officer

Andhra Pradesh High Court · (2014) 1 ALD 726 : (2014) 1 ALT 627 : (2014) ALT(Rev) 101

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High Courts10 Dec 2013

The Commissioner of Wealth Tax Vs The Trustees of HEH the Nizams Jewellery Trust

Andhra Pradesh High Court · (2014) 361 ITR 668 : (2014) 225 TAXMAN 118

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High Courts10 Dec 2013Dismissed

United India Insurance Company Limited Vs Osman Ali Baig and 5 Others

Andhra Pradesh High Court · (2013) 12 AP CK 0053

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High Courts10 Dec 2013Allowed

Smt. Ch. Sugunamma Vs The District Collector, The Joint Collector, The Mandal Revenue Officer and The Commissioner, G.H.M.C.

Andhra Pradesh High Court · (2014) 2 ALD 486 : (2014) 4 ALT 155

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High Courts10 Dec 2013

Paramkusham Vijaya Laxmi Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 2 ALD 483 : (2014) 4 ALT 165

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High Courts09 Dec 2013Partly Allowed

Madishetty Shobha Rani Vs J. Saidulu and Others

Andhra Pradesh High Court · (2013) 12 AP CK 0172

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High Courts09 Dec 2013Allowed

Ravula Gopal Reddy Vs Ravula Narasi Reddy and Others

Andhra Pradesh High Court · (2014) 2 ALD 315 : (2014) 4 ALT 234

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High Courts09 Dec 2013Partly Allowed

The National Insurance Company Limited. Vs Borrigolla Durgamma and Others

Andhra Pradesh High Court · (2014) 1 AnWR 729

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High Courts09 Dec 2013

Mellacheruvu Rajeswar Rao and Others Vs Chitluri Satyam (died per L.Rs. RR 2 to 6) and Others

Andhra Pradesh High Court · (2013) 12 AP CK 0122

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High Courts09 Dec 2013

Government of Andhra Pradesh, General Administration (Accom) Department and Technical Teacher''s Training Institution, (Southern region) Extension Centre Vs Dr. B. Sita Ram Reddy

Andhra Pradesh High Court · (2013) 12 AP CK 0120

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High Courts09 Dec 2013

Davu Gopal Lunani Vs Sri Siva Gopal Lunani and Another

Andhra Pradesh High Court · AIR 2014 AP 29 : (2014) 2 ALD 131 : (2014) 1 ALT 396

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High Courts09 Dec 2013Disposed Off

University of Hyderabad, Hyderabad Vs Sadik Hussain and Others

Andhra Pradesh High Court · (2014) 2 ALD 265 : (2014) 2 ALT 703

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High Courts09 Dec 2013Dismissed

M/s. Basai Steels and Power Pvt. Ltd. and Another Vs State of A.P. and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 311

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High Courts06 Dec 2013Allowed

K. Radhakrishnaiah and Others Vs Sree Seetharama Bhaktha Sangam and Others

Andhra Pradesh High Court · (2013) 12 AP CK 0171

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High Courts06 Dec 2013Allowed

M/s. Dhanalakshmi Iron Industries Limited and Others Vs A.P. Electricity Regulatory Commission, The Central Power Distribution Company of A.P. Ltd. and The Senior Accounts Officer, Operation, The Central Power Distribution Company of A.P. Ltd. and Others

Andhra Pradesh High Court · (2013) 12 AP CK 0134

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High Courts06 Dec 2013Dismissed

D. Venkatalakshmamma and Others Vs Veluru Rajeswaramma

Andhra Pradesh High Court · (2014) 1 ALT 564

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High Courts06 Dec 2013Dismissed

Smt. Y. Vijayalakshmi Devi Vs The Official Liquidator and Another

Andhra Pradesh High Court · (2014) 3 ALD 512

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High Courts06 Dec 2013Allowed

G. Haritha Vs The Director General of Police, Govt. of A.P. and Others

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 261 : (2014) 1 ALD(Cri) 258 : (2014) CriLJ 754

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High Courts06 Dec 2013Dismissed

V. Venkateshwarlu Vs Smt. V. Mamatha

Andhra Pradesh High Court · AIR 2014 AP 24 : (2014) 2 ALD 437 : (2014) 2 DMC 446

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High Courts06 Dec 2013Dismissed

The Singareni Collieries Company Ltd. Vs The Spl. Dy. Collector, L.A. Unit S.C.C.L. Godavarikhani and Others

Andhra Pradesh High Court · (2013) 12 AP CK 0041

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