High Courts04 Dec 2013Allowed
Kuppala Sivasankar Vs Kuppala Venkatamma and Others
Andhra Pradesh High Court · AIR 2014 AP 22 : (2014) 2 ALD 430
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 9 of 67
High Courts04 Dec 2013Allowed
P.T. Ramanujacharyulu and Others Vs Special Tahsildar (LA)
Andhra Pradesh High Court · (2014) 2 ALD 434 : (2014) 3 ALT 6 : (2014) ALT(Rev) 228
High Courts04 Dec 2013
Boggavarapu Narasimhulu Vs Sri Sriram Ramanaiah, Chittiprolu Sai Baba and Solleti Satyanarayana
Andhra Pradesh High Court · (2014) 2 ALD 426 : (2014) 1 ALT 577
High Courts04 Dec 2013
Thoomu Kotamma and Others Vs Prabhala Kanaka Rajeswari (Died) and Others
Andhra Pradesh High Court · (2014) 1 ALT 771
High Courts04 Dec 2013
Maddireddy Venkata Siva Naga Purushotam Vs Municipal Commissioner
Andhra Pradesh High Court · (2014) 3 ALT 24
High Courts03 Dec 2013Allowed
Sanapala Ramanujulu @ Ramanuja Charuylu Vs Sanapala Sridhrudu (died) and Others
Andhra Pradesh High Court · (2014) 2 ALD 365 : (2014) 3 ALT 55
High Courts03 Dec 2013
United India Insurance Co. Ltd. Vs Ajjuguttu Ramanjaneya Reddy, Ajjuguttu Nirmala Jyothi and D. Venkateswarlu
Andhra Pradesh High Court · (2013) 12 AP CK 0164
High Courts03 Dec 2013Dismissed
V. Sussain S Vs Vadla Pula Rangaiah and Others
Andhra Pradesh High Court · (2014) 3 ALD 499
High Courts03 Dec 2013
B. Pullaiah Vs J. Mala Pullamma
Andhra Pradesh High Court · (2014) 2 ALD 731 : (2014) 4 ALT 326
High Courts03 Dec 2013Allowed
T. Sharath and Another Vs The Govt. of A.P. and five Others
Andhra Pradesh High Court · (2014) 2 ALT 176 : (2014) LabIC 1113
High Courts02 Dec 2013
Yerramilli Vijayalakshmi Vs Jillela Ravi Sarma (Died) per L.Rs.
Andhra Pradesh High Court · (2013) 12 AP CK 0135
High Courts02 Dec 2013Dismissed
National Insurance Co. Ltd. Vs Saheb @ Gadivan Saheb and Another
Andhra Pradesh High Court · (2014) 2 ACC 767 : (2014) 2 ALD 468 : (2014) 4 ALT 375
High Courts02 Dec 2013Allowed
Kari Hari Babu Vs Maddineni Narasimham
Andhra Pradesh High Court · (2014) 5 ALD 356
High Courts02 Dec 2013Disposed Off
M. Harinath and Another Vs The Joint Collector, S.P.S.R. and Others
Andhra Pradesh High Court · (2014) 2 ALD 20 : (2014) 2 ALT 738
Essential Commodities Act, 1955 — Section 6A
High Courts02 Dec 2013Partly Allowed
Kancham Nallappa (Died) per L.Rs. Kancham Ramalinga and Others Vs B. Sudhakar and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0025
High Courts30 Nov 2013Dismissed
Kanaparthi Manohara Rao Vs Kanaparthi Rajamma and Ch. Satyanandam @ Chinna
Andhra Pradesh High Court · (2014) 1 ALD 717 : (2014) 1 ALT 664 : (2014) 2 DMC 627
High Courts29 Nov 2013Dismissed
Penugonda Varalakshmi Vs Nallamala Lakshmi Tayaru and Others
Andhra Pradesh High Court · (2014) 2 ALD 319 : (2014) 4 ALT 367
High Courts29 Nov 2013Dismissed
Annam Uttarudu (died) by LRs., Annam Vidhyavathi and Others Vs Annam Venkateswara Rao
Andhra Pradesh High Court · (2014) 3 ALD 119 : (2014) 3 ALT 776
High Courts29 Nov 2013
Grandhi Narayana Rao Vs The Special Collector (Land Acquisition) and The Special Deputy Collector/Land Acquisition Officer The Special Collector (Land Acquisition) and The Special Deputy Collector/Land Acquisition Officer Vs Grandhi Narayana Rao
Andhra Pradesh High Court · (2014) 2 ALD 202 : (2014) 2 ALT 668 : (2014) ALT(Rev) 131
High Courts29 Nov 2013Dismissed
Chapa Lakshmi Vs Sri Pentakota Paradesi Naidu
Andhra Pradesh High Court · (2014) 4 ALT 174