High Courts29 Nov 2013Partly Allowed
Jummerath Sayanna Vs Md. Arifuddin and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0085
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 10 of 67
High Courts29 Nov 2013
Gulbarga Airport Developers Pvt. Ltd. Vs IL and FS Transportation Network Limited and Others Shimoga Airport Developers Pvt. Ltd. Vs IL and FS Transportation Network Limited
Andhra Pradesh High Court · (2014) 119 CLA 63 : (2014) 182 CompCas 331 : (2014) 2 CompLJ 184
High Courts29 Nov 2013Partly Allowed
M/s. Superbuild India Private Limited Vs M/s. Niraj Cement Structural Limited and Others
Andhra Pradesh High Court · (2014) 1 ALD 664 : (2014) 2 ALT 613
High Courts29 Nov 2013Allowed
Bajrang Lal Agarwal Vs Gayatri Gupta and Others
Andhra Pradesh High Court · (2014) 1 ALD 352 : (2014) 1 ALT 735
High Courts29 Nov 2013
Tecumseh Products India Pvt. Ltd. Vs Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2014) 361 ITR 429
High Courts28 Nov 2013Disposed Off
M. Manohar Vs Northern Power Distribution Company of A.P. Ltd.
Andhra Pradesh High Court · (2017) 1 AndhLD 354
High Courts28 Nov 2013
V. Alivelu Mangas Devi Vs V, Venkata Laskshmi Narasimha Palla Rao
Andhra Pradesh High Court · (2013) 11 AP CK 0153
High Courts28 Nov 2013Allowed
Larsen and Toubro Limited Vs The Commissioner of Labour and Others
Andhra Pradesh High Court · (2014) 2 ALD 638 : (2014) 1 ALT 341
High Courts28 Nov 2013Disposed Off
Vytla Alivelu Manga Devi Vs Vytla Venakta Lakshmi Narasimha Palla Rao
Andhra Pradesh High Court · (2014) 1 ALD 719 : (2014) 1 ALT 408 : (2014) 2 DMC 612
High Courts28 Nov 2013
Sri P. Anjaneyulu Gupta and Another Vs Mohd Abdul Basith Khan and Others
Andhra Pradesh High Court · (2014) 2 ALD 77 : (2014) 3 ALT 140 : (2014) ALT(Rev) 242
High Courts28 Nov 2013Partly Allowed
Batta Yellaiah and Others Vs B. Ramesh and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0064
High Courts28 Nov 2013
M/s. Deccan Cements Ltd. Vs Commissioner of Income Tax, AP-I, Hyderabad
Andhra Pradesh High Court · (2014) 363 ITR 100
High Courts27 Nov 2013Dismissed
United India Insurance Company Limited Vs Lakkasani Shoba Rani and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0163
High Courts27 Nov 2013Allowed
Smt. Golakoti Durga and 7 Others Vs Doddapaneni Kedarnadh and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0136
High Courts27 Nov 2013
Mohd. Ashraf Ali Vs M/s. Krushi Chaitanya Youvajana Sangam, Nawapet (Village and Mandal) and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0044
High Courts27 Nov 2013Allowed
Shivareddypally Ananthaiah (Died per LRs.) and Others Vs The Joint Collector, R.R. District and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0042
High Courts27 Nov 2013Dismissed
United India Insurance Company Ltd. Vs Smt. K. Gangamma, K. Lalaiah and V. Subbarama Reddy
Andhra Pradesh High Court · (2013) 11 AP CK 0024
High Courts27 Nov 2013Disposed Off
APSRTC, Depot Manager, Vizianagaram and Another Vs Chukka Durgayya and Others
Andhra Pradesh High Court · (2014) 2 ALD 363 : (2014) 3 ALT 52
High Courts26 Nov 2013Allowed
Pulagam Srinivas Reddy Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 354
High Courts26 Nov 2013
A. Ramalingeswara Reddy Vs The Vice Chairman and Managing Director, A.P. State Civil Supplies Corporation Limited and two Others
Andhra Pradesh High Court · (2014) 2 ALD 376 : (2014) 1 ALT 299