High Courts06 Dec 2013
P.S. Bharathsena Reddy Vs Smt. Vallamma
Andhra Pradesh High Court · (2014) 2 ALD 86 : (2014) 1 ALT 633
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 8 of 67
High Courts06 Dec 2013Partly Allowed
The Andhra Pradesh State Road Transport Corporation Vs Kagitha Nancharamma and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0022
High Courts06 Dec 2013Allowed
Smt. Sonti Ramanamma Vs Hussaini Begum
Andhra Pradesh High Court · (2013) 12 AP CK 0015
High Courts06 Dec 2013Partly Allowed
M. Ramchandar Vs P. Rakesh
Andhra Pradesh High Court · (2014) 1 AnWR 846
High Courts05 Dec 2013Dismissed
Razia Begum Vs The Hon''ble High Court of Andhra Pradesh and 4 Others
Andhra Pradesh High Court · (2014) 2 ALD 555 : (2014) 4 ALT 313 : (2014) LabIC 1018
High Courts05 Dec 2013Allowed
Sri Sai Balaji Health Care India Private Ltd. Vs The Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 1 ALD 500 : (2014) 1 ALT 381 : (2014) ALT(Rev) 64
High Courts05 Dec 2013
Commissioner of Income Tax Vs M.G. Brothers Finance Ltd.
Andhra Pradesh High Court · (2014) 360 ITR 603
High Courts05 Dec 2013Partly Allowed
Yeleti Yeshoda Vs B. Sudhakar Raju
Andhra Pradesh High Court · (2014) 1 AnWR 814
High Courts05 Dec 2013Dismissed
Matapu Venkat Reddy and Another Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 104 : (2014) 1 ALD(Cri) 457
High Courts05 Dec 2013
N. Surender Rao and Others Vs B. Swamy and Another
Andhra Pradesh High Court · (2014) 1 ALT 512 : (2014) 1 AnWR 243
High Courts05 Dec 2013
The Commissioner of Income Tax, Hyderabad Vs M/s. Warner Hindustan Ltd.
Andhra Pradesh High Court · (2014) 364 ITR 208
High Courts05 Dec 2013Partly Allowed
State of Andhra Pradesh Vs Adukkalpattu Mani
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 233
High Courts05 Dec 2013
Capricon Food Products India Limited Vs The Deputy Commissioner (Commercial Taxes)
Andhra Pradesh High Court · (2014) 58 APSTJ 204
High Courts04 Dec 2013
Arrow Advertising Vs The Deputy Commercial Tax Officer
Andhra Pradesh High Court · (2014) 58 APSTJ 237
High Courts04 Dec 2013
B.S. Neelakanta and Another Vs The State of A.P. and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 237 : (2014) 1 ALD(Cri) 611
High Courts04 Dec 2013Dismissed
Yerramsetti Mangayyamma Vs Medisetti Abbai and others
Andhra Pradesh High Court · (2014) 1 ALD 673 : (2014) 2 ALT 128
High Courts04 Dec 2013
Gudaparthi Appanna Vs Kakara Appa Rao, Y. Sankara Rao and The New India Assurance Company Limited
Andhra Pradesh High Court · (2013) 12 AP CK 0119
High Courts04 Dec 2013
Cholamandalam Investment and Finance Co., Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 115 : (2014) 1 ALD(Cri) 1
High Courts04 Dec 2013Dismissed
Gujjala Ratnakar Reddy Vs Gujjala Janaki
Andhra Pradesh High Court · AIR 2014 AP 62 : (2014) 3 ALD 228 : (2014) 2 ALT 699
High Courts04 Dec 2013Dismissed
Gujjula Ratnaker Reddy Vs Gujjula Janaki
Andhra Pradesh High Court · (2014) 2 DMC 670