High Courts05 Dec 1991
Chintapatla Arvind Babu and another Vs Smt. K. Balakristamma alias Bhargavi and another
Andhra Pradesh High Court · AIR 1992 AP 300
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1991
416 judgments · page 3 of 21
High Courts05 Dec 1991
Ram Kumar Soni and Another Vs G. Ravindranath and Another
Andhra Pradesh High Court · (1992) 2 ALT 658 : (1993) 1 CivCC 108 : (1993) 77 CompCas 44
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 420
High Courts04 Dec 1991Dismissed
Sri K. Thirunavukkavasu Chetty and Another Vs The Secretary, State Transport Authority and Another
Andhra Pradesh High Court · (1992) 1 ALT 445
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 2, 3, 3(1), 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(1), 57, 57(8), 63(3), 68FF
High Courts04 Dec 1991
State of Andhra Pradesh Ministry of Major Irrigation and Others Vs N. Balakrishna Reddy
Andhra Pradesh High Court · (1992) 1 ALT 310
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1991
The Branch Manager, The New India Assurance Co. Ltd. Vs Harijana Babakka and Others
Andhra Pradesh High Court · (1992) 2 ALT 155
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14Motor Vehicles Act, 1988 — Section 110D
High Courts03 Dec 1991Allowed
N. Bala Lingam Vs The Joint Transport Commissioner and Secretary
Andhra Pradesh High Court · (1992) 1 ALT 621 : (1992) 1 ALT 62
Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 13Constitution of India, 1950 — Article 226
High Courts03 Dec 1991
S. Noor Ahmed Vs State Bank of India and Others
Andhra Pradesh High Court · (1992) 1 ALT 380 : (1992) 1 APLJ 13 : (1992) 2 LLJ 373
Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 4
High Courts03 Dec 1991Dismissed
A.P.S.R.T.C. and Others Vs Kouser Bani and Others
Andhra Pradesh High Court · (1992) 2 ALT 563
High Courts03 Dec 1991Allowed
Josyula Hanuma Venkata Rao Vs Nandam Subbarayudu and Others
Andhra Pradesh High Court · (1992) 3 ALT 375
Andhra Pradesh Gram Panchayats Act, 1964 — Section 2(27)Civil Procedure Code, 1908 (CPC) — Section 100, 91
High Courts29 Nov 1991
Andhra Pradesh Rayons Limited and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 92 STC 412
Industries (Imposition of Ceiling) Act, 1987 — Section 3
High Courts28 Nov 1991
Tangallapalli Narsubai Vs M. Anasuya and Another
Andhra Pradesh High Court · AIR 1993 AP 4 : (1992) 2 ALT 547
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 120, 121, 137, 181
High Courts28 Nov 1991
Sree Rayalaseema Paper Mills Ltd. Vs Deputy Commissioner, Commercial Taxes, Kurnool
Andhra Pradesh High Court · (1994) 93 STC 273
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2)
High Courts28 Nov 1991Dismissed
Kum. K. Pushpa Leela Vs Labour Court and Another
Andhra Pradesh High Court · (1992) 1 ALT 514 : (1992) 1 APLJ 399
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5, 151, 47
High Courts27 Nov 1991Allowed
S. Mohan Reddy Vs P. Chinnaswamy and Others
Andhra Pradesh High Court · (1991) 3 ALT 513
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, 115
High Courts27 Nov 1991
Anapu Adinarayana Vs Premananda Das and Others
Andhra Pradesh High Court · (1993) 1 ALT 171
Motor Vehicles Act, 1939 — Section 110D
High Courts27 Nov 1991
Rajsekhar Babu Vs Deputy Collector (Land Acquisition), Hyderabad and others
Andhra Pradesh High Court · AIR 1992 AP 193 : (1992) 1 ALT 105
Land Acquisition Act, 1894 — Section 10, 12, 12(2), 18, 18(2)Post Office Act, 1898 — Section 28, 29
High Courts27 Nov 1991
M. Srinivasulu Reddy Vs State Inspector of Police, Anti Corruption Bureau, Nellore Range, Nellore
Andhra Pradesh High Court · (1991) 3 ALT 542 : (1993) CriLJ 558
Penal Code, 1860 (IPC) — Section 120, 34Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts27 Nov 1991Allowed
Vegulla Satyanarayana Murthy and Others Vs Alluri Annapurnamma and Others
Andhra Pradesh High Court · (1992) 1 ALT 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 99Transfer of Property Act, 1882 — Section 39, 39(2)
High Courts27 Nov 1991Allowed
Siddavatam Mohan Reddy Vs P. Chinnaswamy and Others
Andhra Pradesh High Court · (1992) 2 ALT 737
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 115
High Courts26 Nov 1991
Venkateswarulu Vs Krishna Murthy and Others
Andhra Pradesh High Court · (1992) 1 ALT 655
Civil Procedure Code, 1908 (CPC) — Section 115, 151