N.K. Obelesu Vs The State of A.P.
Andhra Pradesh High Court · (1992) 1 ALT 385 : (1992) 1 ALT 38 : (1992) 1 AnWR 696
COURT ARCHIVE
416 judgments · page 5 of 21
Andhra Pradesh High Court · (1992) 1 ALT 385 : (1992) 1 ALT 38 : (1992) 1 AnWR 696
Andhra Pradesh High Court · (1992) 2 ALT 472 : (1992) 2 APLJ 231
Andhra Pradesh High Court · (1993) 89 STC 344
Andhra Pradesh High Court · (1991) 3 ALT 632 : (1991) 2 APLJ 446
Andhra Pradesh High Court · (1992) 1 ALT 314 : (1992) 2 LLJ 326
Andhra Pradesh High Court · (1991) 3 ALT 609
Andhra Pradesh High Court · (1992) 1 ALT 296
Andhra Pradesh High Court · (1992) 2 ALT 272
Andhra Pradesh High Court · (1992) 3 ALT 189 : (1991) 2 APLJ 457
Andhra Pradesh High Court · (1991) 3 ALT 520
Andhra Pradesh High Court · (1992) 2 ALT 571
Andhra Pradesh High Court · (1991) 3 ALT 526
Andhra Pradesh High Court · AIR 1992 AP 225
Andhra Pradesh High Court · AIR 1992 AP 254 : (1992) 1 APLJ 98
Andhra Pradesh High Court · AIR 1992 AP 303 : (1992) 1 APLJ 166
Andhra Pradesh High Court · (1992) 1 ALT 510
Andhra Pradesh High Court · (1993) 89 STC 124
Andhra Pradesh High Court · AIR 1992 AP 222 : (1992) 1 APLJ 327
Andhra Pradesh High Court · (1992) 1 ALT 507 : (1992) 1 APLJ 288
Andhra Pradesh High Court · (1992) 1 ALT 475 : (1992) 1 AnWR 174