High Courts11 Oct 1991Dismissed
Thatikonda China Rajaiah Vs State of A.P.
Andhra Pradesh High Court · (1992) 1 ALT 19
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 498A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1991
416 judgments · page 7 of 21
High Courts10 Oct 1991Dismissed
S.S. Sudhakar, Minor, rep. by his natural father and guardian, Mr. S. Nagabhushana Rao and Others Vs The Convenor, EAMCET, J.N.T.U. and Another
Andhra Pradesh High Court · (1993) 1 ALT 393
Andhra Pradesh Engineering and Medical Common Entrance Test Rules, 1985 — Rule 4, 6Andhra Pradesh Intermediate Education Act, 1971 — Section 9Constitution of India, 1950 — Article 226
High Courts09 Oct 1991
Ponnavolu Sasidar Vs Sub-Registrar Hayatnagar, and others
Andhra Pradesh High Court · AIR 1992 AP 198 : (1992) 1 ALT 49
Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 3, 3(3), 3(4), 4, 5Criminal Procedure Code, 1973 (CrPC) — Section 464Income Tax Act, 1961 — Section 147
High Courts09 Oct 1991
Majji Narayana Rao Vs Sri Gowth Shymasunder Shivaji and Others
Andhra Pradesh High Court · (1992) 1 ALT 5
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 123, 123(2), 123(7), 123(8)
High Courts09 Oct 1991
Kollipaka Srinivasa Rao Vs The State, SHO
Andhra Pradesh High Court · (1992) 1 ALT 1 : (1992) 1 AnWR 254
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 113, 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts08 Oct 1991
M. Somaiah Vs State of A.P.
Andhra Pradesh High Court · (1992) 1 ALT 464
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 401Penal Code, 1860 (IPC) — Section 193
High Courts05 Oct 1991Dismissed
United India Insurance Co. Ltd. and Others Vs Shaik Saibaqtualla and Others
Andhra Pradesh High Court · (1992) ACJ 858 : (1991) 2 APLJ 441
Motor Vehicles Act, 1988 — Section 96(2)
High Courts05 Oct 1991Dismissed
The Public Prosecutor, High Court of A.P. Vs Chundi Subba Rao Kommuri Hymavathy Vs Chundi Subba Rao and Another
Andhra Pradesh High Court · (1992) 3 ALT 57 : (1992) 2 APLJ 435
Criminal Procedure Code, 1973 (CrPC) — Section 125, 378(3)(1), 397, 401Hindu Marriage Act, 1955 — Section 11, 5Penal Code, 1860 (IPC) — Section 494
High Courts05 Oct 1991
Coromandel Fertilisers Ltd. Vs C.T.O., Company Circle, Punjagutta Division, Hyderabad and Another
Andhra Pradesh High Court · (1992) 1 ALT 327 : (1992) 85 STC 212
Andhra Pradesh General Sales Tax Act, 1957 — Section 30B, 30C, 9Central Sales Tax Act, 1956 — Section 8(1), 8(2)
High Courts05 Oct 1991
United India Insurance Co. Ltd. Vs Shai Sibaqtualla and Others
Andhra Pradesh High Court · (1992) 1 ACC 472
Motor Vehicles Act, 1988 — Section 96(2)
High Courts05 Oct 1991
M/s. United India Insurance Co. Vs Shaik Saibaqtulla and Others
Andhra Pradesh High Court · AIR 1992 AP 124 : (1991) 3 ALT 400
Motor Vehicles Act, 1988 — Section 110, 96, 96(2)
High Courts04 Oct 1991
M. Ramachandra Raju, Former Judge of the A.P. High Court Vs The Accountant-General and Others
Andhra Pradesh High Court · (1991) 3 ALT 413
Constitution of India, 1950 — Article 226High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 15
High Courts04 Oct 1991
Kodati Ramana alias Venkatarama Rao and Others Vs The Station House Officer, Penpahad Police Station and Others
Andhra Pradesh High Court · (1991) 3 ALT 354 : (1992) CriLJ 680
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195Penal Code, 1860 (IPC) — Section 109, 181, 182, 192, 193
High Courts04 Oct 1991
Ambica Oil Mill Vs Commercial Tax Officer, Hyderabad
Andhra Pradesh High Court · (1994) 92 STC 474
Andhra Pradesh General Sales Tax Act, 1957 — Section 16, 16A, 17, 18, 23
High Courts03 Oct 1991
Sayanna Vs Laxmi Bai and Others
Andhra Pradesh High Court · (1992) 1 ALT 482 : (1992) 1 APLJ 137 : (1992) CriLJ 1070 : (1992) 3 RCR(Criminal) 292
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5, 5(1)
High Courts03 Oct 1991
Malla Ramarao and Others Vs The State
Andhra Pradesh High Court · (1992) CriLJ 2208
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts03 Oct 1991Allowed
Gottipati Ramarao and Others Vs Special Cadre Deputy Registrar of Co-operative Societies APDDCF, A.P. Rashtra Karshaka Parishad and Others
Andhra Pradesh High Court · (1991) 1 ALT 532
Constitution of India, 1950 — Article 226
High Courts03 Oct 1991Dismissed
The Public Prosecutor, High Court of A.P. Vs Nemala Satyanarayana
Andhra Pradesh High Court · (1992) 2 ALT 653
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts01 Oct 1991
Beebi Jan and Others Vs Superintendent of Police Women Protection Cell, CID
Andhra Pradesh High Court · (1992) 1 ALT 520 : (1992) 1 APLJ 347 : (1991) 2 APLJ 393 : (1992) 1 DMC 542
Criminal Procedure Code, 1973 (CrPC) — Section 36Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 32, 406, 420, 498A
High Courts30 Sept 1991Dismissed
The Public Prosecutor, High Court of A.P. Vs Peeka Yesupadam
Andhra Pradesh High Court · (1991) 3 ALT 636 : (1992) 1 AnWR 76
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)(1)Penal Code, 1860 (IPC) — Section 376