High Courts25 Sept 1991Dismissed
V. Harischandra Reddy and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1991) 3 ALT 362
Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1988 — Section 100, 97, 99
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1991
416 judgments · page 8 of 21
High Courts25 Sept 1991
Ade Babu Rao Vs State of Andhra Pradesh and another
Andhra Pradesh High Court · AIR 1992 AP 284 : (1992) 1 ALT 183 : (1992) 1 APLJ 71
Constitution of India, 1950 — Article 134, 14, 19, 19(1), 19(6)
High Courts25 Sept 1991
Sri Kanaka Durga Paper Mills Pvt. Ltd. Vs Andhra Pradesh State Finance Corporation and Another
Andhra Pradesh High Court · (1993) 89 STC 88
Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 18
High Courts24 Sept 1991
M. Subhan Vs Maqbul Bee and Another
Andhra Pradesh High Court · (1991) 3 ALT 603 : (1992) 1 APLJ 272 : (1992) CriLJ 2612 : (1993) 1 RCR(Criminal) 89
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128
High Courts24 Sept 1991Dismissed
T. Raja Reddy Vs The Labour Court and Others
Andhra Pradesh High Court · (1992) 1 ALT 424
Constitution of India, 1950 — Article 226
High Courts20 Sept 1991
G. Israil Vs Govt. of Andh Pra and another
Andhra Pradesh High Court · AIR 1992 AP 90 : (1991) 3 ALT 222
Andhra Pradesh Gram Panchayats Act, 1964 — Section 50(1)Constitution of India, 1950 — Article 226
High Courts18 Sept 1991
Y. Srinivas and others Vs Osmania University and others
Andhra Pradesh High Court · AIR 1992 AP 227
Andhra Pradesh Education Act, 1982 — Section 20Constitution of India, 1950 — Article 226, 32
High Courts18 Sept 1991
Assistant Collector of Central Excises Rajahmundry Division Vs Duncan Agro Industries Ltd. and Others
Andhra Pradesh High Court · (1992) CriLJ 231 : (1992) 57 ELT 545
Central Excises and Salt Act, 1944 — Section 14, 9, 9(1), 9(D)Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(2), 4, 4(1), 4(2)
High Courts18 Sept 1991
Casken Tea Industries Ltd. Vs Hyderabad Urban Development Authority and Others
Andhra Pradesh High Court · (1992) 1 ALT 64 : (1992) 1 APLJ 47
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14, 2, 27, 28Constitution of India, 1950 — Article 226
High Courts18 Sept 1991
Assistant Collector of Central Excise Vs Duncan Agro Industries Ltd.
Andhra Pradesh High Court · (1991) 2 APLJ 459
Central Excise Rules, 1944 — Rule 47, 47(1), 49, 49(1), 9Central Excises and Salt Act, 1944 — Section 14, 9(1), 9DCustoms Act, 1962 — Section 108
High Courts17 Sept 1991
Lam Jaya Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1992) CriLJ 2127
Penal Code, 1860 (IPC) — Section 21, 332, 333
High Courts16 Sept 1991Allowed
P. Visweswara Rao Vs State of A.P. and Others
Andhra Pradesh High Court · (1992) 1 ALT 252 : (1992) 1 APLJ 34
Constitution of India, 1950 — Article 226
High Courts16 Sept 1991
Toguru Sudhakar Reddy Vs The Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1992 AP 19 : (1991) 3 ALT 173
Constitution of India, 1950 — Article 14, 15, 15(1), 15(3), 15(4)
High Courts13 Sept 1991
L. Gotham Chand Vs The District Judge and Others
Andhra Pradesh High Court · (1992) 1 ALT 514 : (1992) 1 ALT 489 : (1992) 1 AnWR 188 : (1992) 1 APLJ 266
Andhra Pradesh Forest Act, 1967 — Section 44(2C), 44(2E)Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 2(19), 31A(5)
High Courts13 Sept 1991
Someswara Cements and Chemicals Ltd. Vs Union of India
Andhra Pradesh High Court · (1992) 57 ELT 593
Central Excise Rules, 1944 — Rule 38, 38(2), 8, 8(1)Central Excises and Salt Act, 1944 — Section 11C, 38, 38(1), 38(2), 5A
High Courts13 Sept 1991Dismissed
Hyderabad Industries Ltd. Vs Union of India (UOI)
Andhra Pradesh High Court · (1992) 1 ALT 399 : (1992) 1 APLJ 301
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 27, 27(1)
High Courts13 Sept 1991
Visakhapatnam Dock Labour Board and Dock Workers Union Vs Visakhapatnam Dock Labour Board
Andhra Pradesh High Court · (1992) 1 ALT 292 : (1991) 2 APLJ 276 : (1992) 2 LLJ 261
Dock Workers (Regulation of Employment) Act, 1948 — Section 5
High Courts13 Sept 1991Dismissed
The Public Prosecutor and Another Vs R. Purushotham Rao
Andhra Pradesh High Court · (1991) 3 ALT 630
Criminal Procedure Code, 1973 (CrPC) — Section 250, 378(1), 378(3), 482
High Courts13 Sept 1991Dismissed
K. Ramana Reddy and Others Vs The State of A.P. and Others
Andhra Pradesh High Court · (1992) 1 ALT 437 : (1992) 1 AnWR 347 : (1991) 2 APLJ 256
Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika Abhivrudhi Sameeksha Mandals Act, 1986 — Section 26(7), 95Constitution of India, 1950 — Article 226
High Courts12 Sept 1991Dismissed
Kouser Sultana Vs Dr. Syed Mushtaq and Another
Andhra Pradesh High Court · (1992) 1 APLJ 64 : (1992) 1 DMC 553
Criminal Procedure Code, 1973 (CrPC) — Section 125