COURT ARCHIVE

Andhra Pradesh High Court judgments, 1991

416 judgments · page 6 of 21

High Courts31 Oct 1991Allowed

Chairman and Managing Director, National Thermal Power Corporation Ltd. and Another Vs P.K. Ramaiah and Company, Civil Engineers and Contractors and Another

Andhra Pradesh High Court · (1992) 1 ALT 100 : (1992) 1 APLJ 86

Arbitration Act, 1940 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115

High Courts30 Oct 1991

Ananta Vs P. Govindaswamy and Another

Andhra Pradesh High Court · (1992) 1 ALT 46 : (1991) 2 AnWR 286

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22

High Courts29 Oct 1991Allowed

B.Ch. Gopala Rao Vs The Joint Collector and Others

Andhra Pradesh High Court · (1992) 1 ALT 523 : (1992) 1 APLJ 319

Constitution of India, 1950 — Article 226

High Courts29 Oct 1991Allowed

Koppala Sanyasi Vs The Revenue Divisional Officer and Others

Andhra Pradesh High Court · (1991) 3 ALT 503

Constitution of India, 1950 — Article 226

High Courts29 Oct 1991Allowed

Katta Nageswara Rao and Another Vs Reddi Saraswathi and Others

Andhra Pradesh High Court · (1992) 1 ALT 256 : (1992) 1 APLJ 60

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31

High Courts29 Oct 1991Dismissed

Jinkala Suresh @ Anand Vs The State of A.P.

Andhra Pradesh High Court · (1992) 2 ALT 30

Criminal Procedure Code, 1973 (CrPC) — Section 383Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B

High Courts28 Oct 1991Dismissed

Gandhi Vs State Government of Andhra Pradesh

Andhra Pradesh High Court · (1991) 3 ALT 431

Criminal Procedure Code, 1973 (CrPC) — Section 438

High Courts25 Oct 1991Dismissed

Sri Rao Venkata Manipathi Rama Ratna Rao Vs Smt. M. Rajya Lakshmi and Others

Andhra Pradesh High Court · (1992) 2 ALT 558

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115

High Courts25 Oct 1991Dismissed

G. Nageswara Rao Vs State of A.P.

Andhra Pradesh High Court · (1992) 3 ALT 546 : (1992) 2 APLJ 347

Criminal Procedure Code, 1973 (CrPC) — Section 239, 313, 379, 401Penal Code, 1860 (IPC) — Section 420, 471, 511

High Courts25 Oct 1991

Indian Bank, Warangal Branch Vs Srinivasa Timber Depot and Others

Andhra Pradesh High Court · (1992) 1 ALT 535

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A

High Courts25 Oct 1991

Donthi Reddi Chinna Gangireddy and Others Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1992) CriLJ 1049

Penal Code, 1860 (IPC) — Section 120

High Courts25 Oct 1991

Galla Nageswara Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1992) CriLJ 2601

Criminal Procedure Code, 1973 (CrPC) — Section 239, 313Penal Code, 1860 (IPC) — Section 420, 463, 464, 465, 466

High Courts24 Oct 1991

In Re: State of Andhra Pradesh

Andhra Pradesh High Court · (1992) CriLJ 1827

Criminal Procedure Code, 1973 (CrPC) — Section 1(2)

High Courts23 Oct 1991

V. Shyamala Vs Smt. L. Kalavathi and others

Andhra Pradesh High Court · AIR 1992 AP 298 : (1992) 1 AnWR 448

Andhra Pradesh High Court Writ Proceedings Rules, 1977 — Rule 16Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Constitution of India, 1950 — Article 226, 227

High Courts22 Oct 1991Dismissed

Dr. Mansoor Ali Khan and Another Vs Tamsem Fatima and Another

Andhra Pradesh High Court · (1993) 1 ALT 290

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Dowry Prohibition Act, 1961 — Section 6, 6(1)

High Courts22 Oct 1991

Jannalagadda Venugopal Vs Syndicate Bank

Andhra Pradesh High Court · (1992) 1 ALT 531 : (1992) 1 APLJ 370

Civil Procedure Code, 1908 (CPC) — Section 51

High Courts21 Oct 1991

Chada Venkatarama Sarma Vs Bank of India and Another

Andhra Pradesh High Court · (1992) 1 ALT 312 : (1992) 1 APLJ 359

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5

High Courts21 Oct 1991

Samayamanthula Srihari and Another Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1993) 88 STC 446

Andhra Pradesh General Sales Tax Act, 1957 — Section 12

High Courts11 Oct 1991Allowed

C. Murali Krishna Reddy Vs District Educational Officer and Others

Andhra Pradesh High Court · (1992) 1 ALT 233

Constitution of India, 1950 — Article 226

High Courts11 Oct 1991Dismissed

The Tirupati Real Estate Agents Vs The State of A.P. and Another

Andhra Pradesh High Court · (1992) 1 ALT 674 : (1992) 1 AnWR 562

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 2, 27, 27(3), 28Andhra Pradesh Urban Areas (Development) Rules — Rule 15Constitution of India, 1950 — Article 14, 19, 226