High Courts23 Jan 2008Dismissed
Sarasa Appalakonda and Others Vs Pulamarasetti Somunaidu and Another
Andhra Pradesh High Court · (2008) 3 ALD 742 : (2008) 4 ALT 174
Hindu Succession Act, 1956 — Section 30, 4, 6, 8
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 45 of 46
High Courts23 Jan 2008Dismissed
Ganta Jermaiah Vs V. Paul Himamsu and Others
Andhra Pradesh High Court · (2008) 2 ALD 464 : (2008) 3 ALT 655 : (2008) 3 ARBLR 433
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23Andhra Pradesh Arbitration Rules, 2000 — Rule 8Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 9
High Courts23 Jan 2008Dismissed
M. Venkata Rao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2008) 3 ALD 619 : (2008) 2 ALT 369 : (2008) 4 ARBLR 69
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts23 Jan 2008Allowed
LPL Infrastructures Limited Vs Kumar''s Metallurgical Corporation Limited
Andhra Pradesh High Court · (2008) 142 CompCas 952 : (2008) 3 CompLJ 220 : (2008) 85 SCL 251
Arbitration and Conciliation Act, 1996 — Section 34Companies (Court) Rules, 1959 — Rule 24, 99Companies Act, 1956 — Section 168, 433, 434(1), 439(1), 529
High Courts23 Jan 2008Dismissed
Smt. G. Bharati Devi and Others Vs The Hyderabad Urban Development Authority
Andhra Pradesh High Court · (2008) 3 ALD 292 : (2008) 2 ALT 214
Constitution of India, 1950 — Article 136, 14, 19(1), 226, 300ALand Acquisition Act, 1894 — Section 11A
High Courts23 Jan 2008Dismissed
Veerabahutla Adinarayana Vs Balusu Rajarao
Andhra Pradesh High Court · (2008) 2 ALD 510 : (2008) 2 ALT 566 : (2008) 1 APLJ 162
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 20Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 9
High Courts23 Jan 2008Dismissed
Ghanta Infrastructures Ltd. Vs Asset Reconstruction Company (India) Ltd., (ARCIL) and Others
Andhra Pradesh High Court · (2008) 2 ALT 611
Banking Regulation Act, 1941 — Section 22, 22(3)Companies (Court) Rules, 1959 — Rule 79Companies Act, 1913 — Section 153
High Courts23 Jan 2008Allowed
D. Damayanthi and Others Vs Secretary, Ministry of Home Affairs, Government of India, Freedom Fighters Division and Others
Andhra Pradesh High Court · (2008) 01 AP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Constitution of India, 1950 — Article 14, 19, 200A, 21Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts23 Jan 2008
Shaik Yakoob Ahmed Vs Shaik Basheer Ahmed and Others
Andhra Pradesh High Court · (2008) 2 ALD 462 : (2008) 2 ALT 568 : (2008) 1 APLJ 125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Jan 2008Dismissed
K.S. Krishna Vs Second Appellate Authority and Others
Andhra Pradesh High Court · (2008) 3 ALD 710
Andhra Pradesh Shops and Establishments Act, 1988 — Section 47, 73(1)
High Courts22 Jan 2008Allowed
Siri Chit Fund (P) Ltd. Vs N. Laxma Reddy and Others
Andhra Pradesh High Court · (2008) 2 ALD 512 : (2008) 2 ALT 573
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9
High Courts22 Jan 2008
Rudraraju Siva Rama Raju Vs Collector and Others
Andhra Pradesh High Court · (2008) 4 ALD 8 : (2008) 2 ALT 134
Andhra Pradesh Farmers Management of Irrigation Systems (Conduct of Elections) Rules, 2003 — Rule 148, 149, 30
High Courts21 Jan 2008Allowed
Namala Govindu Vs B. Lakshmanna and Another
Andhra Pradesh High Court · (2008) 2 ALD 472 : (2008) 1 APLJ 179
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4, Order 6 Rule 17
High Courts18 Jan 2008Dismissed
Nemuri Lakshminarayana and Another Vs Nemuri Prakash and Others
Andhra Pradesh High Court · (2008) 2 ALD 470 : (2008) 2 ALT 575
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 7, Order 26 Rule 13, 96Constitution of India, 1950 — Article 227
High Courts18 Jan 2008Dismissed
Sri. Qudrat Nawaz Khan (died) and Others Vs The Special Deputy Collector, Land Acquisition (Defence), The Special Deputy Collector, Land Acquisition (General), The District Collector and The Defence Estate Officer
Andhra Pradesh High Court · (2008) 2 ALD 682 : (2008) 2 ALT 774
Constitution of India, 1950 — Article 226, 295(1)Military Lands of India (ACR) Rules, 1944 — Rule 14Writ Proceedings Rules, 1977 — Rule 6
High Courts18 Jan 2008
B.R.G.K.S.V. Educational Society Vs Government of A.P. and Others
Andhra Pradesh High Court · (2008) 2 ALD 417 : (2008) 2 ALT 297 : (2008) 1 APLJ 60
Constitution of India, 1950 — Article 14, 21, 226Hyderabad Municipal Corporation Act, 1955 — Section 124, 148, 148(3), 679A
High Courts18 Jan 2008Dismissed
Safe Pack Polymers Ltd. (In Liquidation) Vs G.V.N. Raju and Others
Andhra Pradesh High Court · (2008) 143 CompCas 71 : (2008) 88 SCL 65
Companies (Court) Rules, 1959 — Rule 114Companies Act, 1956 — Section 446(2), 454, 455, 456, 456(1)
High Courts18 Jan 2008
Peddireddy Thimma Reddy Farm Foundation Vs District Collector and Another
Andhra Pradesh High Court · (2008) 3 ALD 712
High Courts18 Jan 2008Dismissed
A.K. Gopalan Vs Osmania University
Andhra Pradesh High Court · (2008) 5 ALD 30
Constitution of India, 1950 — Article 226Revised Pension Rules, 1980 — Rule 52, 9
High Courts18 Jan 2008Dismissed
Dr. K. Laxman Vs Nayini Narasimha Reddy
Andhra Pradesh High Court · (2008) 01 AP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 4Conduct of Elections Rules, 1961 — Rule 49, 56CRepresentation of the People Act, 1951 — Section 100, 100(1), 100(2), 101, 123