High Courts23 Jan 1996Allowed
The New India Assurance Company Vs Marni Ramana and Others
Andhra Pradesh High Court · (1996) 2 ALT 549
Motor Vehicles Act, 1939 — Section 95
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 45 of 45
High Courts22 Jan 1996
Sivakoti Dasaradharam and others Vs Sivakoti Yoganandam and others
Andhra Pradesh High Court · AIR 1996 AP 273 : (1996) 1 ALT 306 : (1996) 1 CivCC 500
Powers of Attorney Act, 1882 — Section 2Registration Act, 1908 — Section 17, 17(1), 31, 32, 33Transfer of Property Act, 1882 — Section 3
High Courts22 Jan 1996
Majji Dharma Rao Vs Goutu Syamasundar Sivaji and others
Andhra Pradesh High Court · AIR 1996 AP 354
Constitution of India, 1950 — Article 102, 122, 136, 191, 191(2)Members of Andhra Pradesh Legislative Assembly (Disqualification on Ground of Defection) Rules, 1986 — Rule 3, 3(2)Representation of the People Act, 1951 — Section 36, 81
High Courts22 Jan 1996
Polam Veerabhadra Rao Vs The Government of A.P. and others
Andhra Pradesh High Court · AIR 1996 AP 308 : (1996) 2 ALT 327
Constitution of India, 1950 — Article 226, 341, 342
High Courts22 Jan 1996
C.N. Shetty Vs Hillock Hotels Pvt. Ltd. and Others
Andhra Pradesh High Court · (1996) 87 CompCas 1
Companies Act, 1956 — Section 210, 283(1), 397, 398, 400
High Courts22 Jan 1996
S. Dashmantha Reddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 2 ALD 21 : (1996) 1 ALD(Cri) 484 : (1996) 1 ALT(Cri) 424 : (1996) 2 APLJ 133 : (1996) 1 APLJ 133 : (1996) CriLJ 1804
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 195, 195(1), 197, 344Penal Code, 1860 (IPC) — Section 107, 120B, 172, 173, 176
High Courts22 Jan 1996
Commissioner of Income Tax Vs Sri Venkateswara Timber Depot
Andhra Pradesh High Court · (1998) 147 CTR 333 : (1998) 230 ITR 675 : (1997) 90 TAXMAN 264
Income Tax Act, 1961 — Section 256(2), 271, 271(1)
High Courts18 Jan 1996Dismissed
Karri Satyanarayana and Others Vs Pichika Veerraju and Others
Andhra Pradesh High Court · (1996) 1 ALT 177 : (1996) 1 CivCC 249
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151
High Courts18 Jan 1996
M/s. Poddar Projects Limited Vs M/s. Krishna Metal Industries Private Limited
Andhra Pradesh High Court · AIR 1996 AP 305
Companies Act, 1956 — Section 433, 434, 439(1)Limitation Act, 1963 — Article 1, 15, 18
High Courts18 Jan 1996
Poddar Projects Ltd. Vs Krishna Metal Industries Pvt. Ltd.
Andhra Pradesh High Court · (1996) 86 CompCas 360
Companies Act, 1956 — Section 433, 434(1), 439(1)
High Courts18 Jan 1996
Duggireddy Venkata Reddy Vs District Judge, Ongole and Another
Andhra Pradesh High Court · (1996) 4 ALD 639 : (1996) 1 ALT 841 : (1996) CriLJ 2335
Andhra Pradesh Forest Act, 1967 — Section 44(A)Constitution of India, 1950 — Article 226
High Courts18 Jan 1996Dismissed
A.P. State Electricity Board and Another Vs Komal Biscuits Manufacturing Co. Pvt. Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALT 602 : (1996) 2 APLJ 41
High Courts18 Jan 1996Allowed
Shivraj Bang Vs State of A.P.
Andhra Pradesh High Court · (1996) 2 ALD 645 : (1996) 1 ALD(Cri) 588 : (1996) 1 ALT 949 : (1996) 2 APLJ 241 : (1996) 1 APLJ 241
Prevention of Food Adulteration Act, 1954 — Section 13(2), 14
High Courts17 Jan 1996
Sri Yusuf Qureshi and others Vs Moulana Mohammed Jamaluddin Deccani and others
Andhra Pradesh High Court · AIR 1996 AP 187 : (1996) 1 ALT 236
Andhra Pradesh Government Business Rules — Rule 15, 32(1), 5(1), 8Constitution of India, 1950 — Article 166, 166(1), 166(3), 77, 77(3)Land Acquisition Act, 1894 — Section 4(1), 6
High Courts16 Jan 1996Dismissed
W.S.V. Satyanarayana Vs Director of Tribal Welfare and Others
Andhra Pradesh High Court · (1996) 1 ALT 170
Constitution of India, 1950 — Article 341, 341(1), 342
High Courts16 Jan 1996
Balaji Industrial and Agricultural Castings Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1996) 101 STC 350
Andhra Pradesh General Sales Tax Rules, 1957 — Rule 17
High Courts16 Jan 1996
General Industrial Society Ltd. Vs Industrial Tribunal-cum-labour Court, Vishakhapatnam and Another
Andhra Pradesh High Court · (1996) 4 ALD 509 : (1996) 2 ALT 551 : (1997) 1 LLJ 15
Industrial Disputes Act, 1947 — Section 10, 23, 2A, 2A(2)
High Courts16 Jan 1996Dismissed
P. Raghu Ram and Others Vs Collector and Another
Andhra Pradesh High Court · (1996) 1 ALT 258
Constitution of India, 1950 — Article 342
High Courts16 Jan 1996
BOC India Limited Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (1996) 2 ALD 38 : (1996) 1 ALT 185 : (1996) 2 AnWR 371
Constitution of India, 1950 — Article 226, 300AHyderabad Municipal Corporation Act, 1955 — Section 146, 147, 437