High Courts07 Feb 1996
State of Andhra Pradesh and Another Vs P. Peda Chinnayya and Others
Andhra Pradesh High Court · (1997) 1 ALT 498 : (1996) 2 APLJ 405 : (1996) 1 APLJ 405
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 43 of 45
High Courts07 Feb 1996
Pusapati Krishna Murthy Raju Vs The A.P. State Electricity Board
Andhra Pradesh High Court · (1996) 4 ALT 822 : (1997) 1 CivCC 127
Contract Act, 1872 — Section 73Electricity (Supply) Act, 1948 — Section 49Evidence Act, 1872 — Section 91
High Courts07 Feb 1996
Sampat Patalia Vs Ghulam Fayazuddin and Another
Andhra Pradesh High Court · (1996) 1 ALT 635
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 15, 20, 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Feb 1996Dismissed
Eranki Venkata Ramanamma and Others Vs Eranki Atchuta Venkata Subramanyam and Others
Andhra Pradesh High Court · (1996) 1 ALT 365
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 5, 5(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 17, 30, 7, 7(1), 7(2)Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Feb 1996
Andhra Pradesh State Road Transport Corporation Vs Sanjay Kumar Bhawsingkha and Others
Andhra Pradesh High Court · (1997) 2 ALD 780 : (1997) 1 ALT 293
Motor Vehicles Act, 1939 — Section 110B
High Courts06 Feb 1996
Rashtreeya Ispat Nigam Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 96 CompCas 645
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 22(1)
High Courts06 Feb 1996Dismissed
The Oriental Insurance Company Limited Vs K. Hanumantha Rao and Another
Andhra Pradesh High Court · (1996) 2 ALT 749 : (1996) 2 LLJ 1085
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts06 Feb 1996Dismissed
S. Nagulal Rao Vs Medam Jayaramaiah and Others
Andhra Pradesh High Court · (1996) 2 ALT 995 : (1996) 2 APLJ 170 : (1996) 1 APLJ 170 : (1996) 2 CivCC 150
Specific Relief Act, 1877 — Section 15Specific Relief Act, 1963 — Section 12(3)
High Courts06 Feb 1996
Andhra Pradesh State Road Trans. Corpn. Vs Sanjay Kumar Bhawsingkha and Others
Andhra Pradesh High Court · (1997) ACJ 1221
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Feb 1996
Andhra Pradesh Rayons Limited Vs The Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 23 : (1997) 1 ALT 69
Evidence Act, 1872 — Section 115
High Courts05 Feb 1996Allowed
John Abraham Memorial Bethany Home Vs All Concerned
Andhra Pradesh High Court · (1996) 3 ALT 459
Guardians and Wards Act, 1890 — Section 7
High Courts05 Feb 1996
Vurimi Veerabhadraiah and Another Vs Vurimi Seshamma alias Seshamamba and Others
Andhra Pradesh High Court · (1996) 3 ALT 176
Arbitration Act, 1940 — Section 21, 25, 30, 8(1)
High Courts05 Feb 1996Dismissed
Andhra Prabha (P) Ltd. Vs E.S.I. Corporation
Andhra Pradesh High Court · (1996) 2 ALT 301 : (1996) 2 LLJ 389
Employees State Insurance Act, 1948 — Section 2(9)
High Courts05 Feb 1996Allowed
Oriental Fire and General Insurance Company Ltd. Vs Ravulapalli Subbamma @ Subbulu and Another
Andhra Pradesh High Court · (1997) 4 ALT 647 : (1997) 2 APLJ 435
Motor Vehicles Act, 1939 — Section 110A, 95, 96(2)
High Courts02 Feb 1996
Sri Srinivasa Traders Vs Commercial Tax Officer, Jadcherla, Mahaboobnagar District and Others
Andhra Pradesh High Court · (1996) 3 ALT 604 : (1997) 104 STC 47
High Courts02 Feb 1996
Kamalamma and Others Vs The Management of Sri Narsing Industries and Others
Andhra Pradesh High Court · (1996) 1 ALT 541 : (1996) 1 AnWR 693 : (1996) 2 LLJ 175
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 17B
High Courts02 Feb 1996Dismissed
Andhra Mechanical and Electrical Industries Ltd. Vs Asst. Regional Director, E.S.I. Corpn.
Andhra Pradesh High Court · (1996) 3 ALT 91 : (1998) 3 LLJ 882
Employees State Insurance Act, 1948 — Section 75
High Courts02 Feb 1996Dismissed
P. Saraswathi Vs Sri Rajana Appalanaidu and Another
Andhra Pradesh High Court · (1996) 2 ALD 577 : (1996) 2 ALT 915 : (1996) 2 APLJ 424 : (1996) 1 APLJ 424
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13
High Courts02 Feb 1996Allowed
Digumarthi Subba Rao and Another Vs Y. Sambasiva Venkata Subba Rao and Another
Andhra Pradesh High Court · (1996) 2 ALT 54
Motor Vehicles Act, 1939 — Section 110B, 96(2)
High Courts02 Feb 1996
H.K. Eranna Vs The Chairman and Managing Director, National Textiles Corporation Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALT 383
Constitution of India, 1950 — Article 226