High Courts16 Feb 1996Allowed
A. Venkata Ramana Vs The Chairman, Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (1996) 2 ALT 796
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 42 of 45
High Courts16 Feb 1996
Charugulla Seshaiah (died) and Others Vs The Commissioner of Survey, Settlements and Land Records and Others
Andhra Pradesh High Court · (1996) 2 ALT 230
Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Act — Section 9Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Regulation 2
High Courts16 Feb 1996
State of Andhra Pradesh Vs K. Seetharamaiah
Andhra Pradesh High Court · (1996) 4 ALD 532 : (1996) 2 ALD(Cri) 779 : (1996) 2 ALT 992 : (1996) CriLJ 3632
High Courts16 Feb 1996Dismissed
N. Buchamma and Others Vs Authorised Officer (Land Reforms)
Andhra Pradesh High Court · (1996) 1 ALT 420 : (1996) 1 ALT 42
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21, 9Hindu Succession Act, 1956 — Section 29A
High Courts16 Feb 1996Dismissed
Smt. S. Jayanthi Bhandary and Others Vs Syndicate Bank and Others
Andhra Pradesh High Court · (1996) 2 ALT 537
High Courts15 Feb 1996Allowed
Smt. M. Navaneetha Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (1996) 1 ALT 653 : (1996) 1 ALT 65
High Courts14 Feb 1996Allowed
Sew Constructions Limited Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2003) 133 STC 87
Andhra Pradesh General Sales Tax Rules, 1957 — Rule 12Constitution of India, 1950 — Article 226
High Courts14 Feb 1996Dismissed
Md. Usman Vs Md. Anwar Baigh and Others
Andhra Pradesh High Court · (1996) 4 ALT 105 : (1996) 2 CivCC 701
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 47Transfer of Property Act, 1882 — Section 122
High Courts14 Feb 1996Allowed
The Catholic Syrian Bank Limited Vs Sree Jagannatha Constructions Ltd. and Others
Andhra Pradesh High Court · (1996) 3 ALT 45 : (1996) 2 APLJ 310 : (1996) 1 APLJ 310
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts14 Feb 1996Dismissed
The Arya Vysya Sangam Vs The Settlement Officer and Others
Andhra Pradesh High Court · (1996) 2 ALT 346
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 13, 15(1), 3Constitution of India, 1950 — Article 226
High Courts13 Feb 1996Dismissed
Kommineni Seetharamaiah Vs Kommineni Punnaiah and Another
Andhra Pradesh High Court · (1996) 3 ALT 271
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 4Contract Act, 1872 — Section 10, 23
High Courts12 Feb 1996
Ghousia Sultana alias Ghousia Begum and Vs Mohd. Ghouse Baig and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 534 : (1996) 1 ALT 940 : (1996) 1 ALT(Cri) 608 : (1996) 2 APLJ 21 : (1996) 1 APLJ 21 : (1996) CriLJ 2973 : (1996) 2 DMC 115
Constitution of India, 1950 — Article 136, 142, 32Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 321Penal Code, 1860 (IPC) — Section 307, 325, 409, 452, 498A
High Courts12 Feb 1996Dismissed
The New India Assurance Company Ltd. Vs Posini Ramulamma and Others
Andhra Pradesh High Court · (1996) 2 ACC 143 : (1996) 1 ALT 946
Motor Vehicles Act, 1939 — Section 173, 2(7), 96(2)
High Courts12 Feb 1996Dismissed
New India Assurance Co. Ltd. Vs Posini Ramulamma and Others
Andhra Pradesh High Court · (1996) 2 ACC 143 : (1996) 1 ALT 946
Motor Vehicles Act, 1939 — Section 2(7), 96(2)
High Courts12 Feb 1996Dismissed
Kasireddi Narayana Reddy Vs Kasireddi Pulla Reddi and Another
Andhra Pradesh High Court · (1996) 3 ALT 274
Transfer of Property Act, 1882 — Section 6
High Courts08 Feb 1996Allowed
Sarvotham Ispat Ltd. Vs A.P.S.E. Board and Others
Andhra Pradesh High Court · (1997) 1 CivCC 73
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49(1)
High Courts08 Feb 1996Allowed
Secretary, A.P. Social Welfare Residential Educational Institutions Society and Others Vs Ch. Rama Devi
Andhra Pradesh High Court · (2000) 6 ALT 763
Constitution of India, 1950 — Article 226
High Courts08 Feb 1996Allowed
Ch. Venkata Subrahmanya Babu @ Venkata Subrahmanya Gupta and Another Vs Chanshni Lakshmana Das
Andhra Pradesh High Court · (1996) 2 ALT 964 : (1996) 2 APLJ 495 : (1996) 1 APLJ 495 : (1996) 2 CivCC 186
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Feb 1996
Bolisetti Bhavannarayana @ Venkata Bhavannarayana Vs Kommuru Vullakki Cloth Merchant Firm and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 530 : (1996) 1 ALT 917
Negotiable Instruments Act, 1881 (NI) — Section 13, 13(1), 4Stamp Act, 1899 — Article 1, 2(22), 2(5)
High Courts07 Feb 1996
Commissioner of Income Tax Vs Pandari Laxmaiah
Andhra Pradesh High Court · (1997) 223 ITR 671
Income Tax Act, 1961 — Section 2(14), 45, 47