High Courts04 Mar 1996
Commissioner of Income Tax Vs Andhra Sugars Ltd.
Andhra Pradesh High Court · (1997) 142 CTR 453 : (1997) 225 ITR 118
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 40 of 45
High Courts04 Mar 1996
Y.S. Vivekananda Reddy and Vs Govt. of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1996 AP 403 : (1996) 1 ALT 760 : (1996) 2 APLJ 1 : (1996) 1 APLJ 1
Constitution of India, 1950 — Article 14, 19(1), 226, 31, 31(2)Mineral Concession Rules, 1960 — Rule 27, 37, 37(1), 58Mines and Minerals (Development and Regulation) Act, 1957 — Section 19, 3, 4A, 5
High Courts04 Mar 1996
Syed Riazuddin Hussain Vs K. Ramulu and Others Managing Director of Andhra Pradesh Backward Class Co-operative Financial Corporation and Another Vs K. Ramulu and Another
Andhra Pradesh High Court · (1996) 3 ALT 590 : (1997) 2 LLJ 590
Constitution of India, 1950 — Article 311
High Courts04 Mar 1996Allowed
A. Dayashankar and Others Vs Nizam Sugar Factory Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALT 311
Central Civil Services (Pension) Rules, 1972 — Rule 13
High Courts01 Mar 1996Allowed
K. Balaraj Vs B. Mallaiah @ Mallesh
Andhra Pradesh High Court · (1996) 2 ALT 170
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 148, 151Specific Relief Act, 1963 — Section 28
High Courts01 Mar 1996
Durgaram Prasad, Engineers and Contractors Vs The Govt. of Andhra Pradesh
Andhra Pradesh High Court · (1996) 3 ALT 199
High Courts29 Feb 1996
J. Gopalan Vs Municipal Corporation of Hyderabad and others
Andhra Pradesh High Court · AIR 1996 AP 371 : (1996) 1 ALT 600
Constitution of India, 1950 — Article 14, 226, 32, 51AEvidence Act, 1872 — Section 78Hyderabad Municipal Corporation Act, 1956 — Section 112, 113, 115, 248, 249
High Courts29 Feb 1996
Government of Andhra Pradesh and Another Vs Vijaya Prakash Vidya Mandir
Andhra Pradesh High Court · (1996) 2 ALT 672
High Courts28 Feb 1996Allowed
S. Shakuntala and Another Vs Addl. Commissioner, Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (1996) 2 ALD 283 : (1996) 2 ALT 723
Hyderabad Municipal Corporation Act, 1955 — Section 220(2), 222, 223, 223(3), 282
High Courts28 Feb 1996
Champatlal Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 103 STC 341
Andhra Pradesh General Sales Tax Act, 1957 — Section 25Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45(1)Conduct of Elections Rules, 1961 — Rule 73(2)
High Courts28 Feb 1996
Manduva Srinivasa Rao Vs Sajana Granites, Madras and others
Andhra Pradesh High Court · AIR 1997 AP 49 : (1996) 1 ALT 648
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, Order 9 Rule 6(1), Order 9 Rule 7
High Courts27 Feb 1996
V.V.S.S. Vara Prasada Rao Patnaik Vs The Co-op. Central Bank Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALD 371 : (1996) 2 ALT 107
Constitution of India, 1950 — Article 12, 226
High Courts27 Feb 1996Dismissed
D. Panduranga Joshi and Another Vs K. Seshagiri Rao
Andhra Pradesh High Court · (1997) 3 CivCC 231
High Courts26 Feb 1996
Pogakula Laxmireddy and others Vs The Prinicipal Secretary to Govt. of Andhra Pradesh, Revenue Department Secretariat, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 6
Constitution of India, 1950 — Article 14, 226, 25, 25(1), 25(2)(b)Religious Endowments (Amendment) Act, 1987 — Section 4
High Courts26 Feb 1996Allowed
K. Chandrasekhar Vs Jawaharlal Nehru Technological University and Another
Andhra Pradesh High Court · (1996) 2 ALT 370
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Feb 1996Allowed
D.S.P. Rao Vs The A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (1996) 1 ALT 922 : (1996) 2 LLJ 243
High Courts26 Feb 1996
Municipal Corporation of Hyderabad and Others Vs Mirza Yaseen Ali Baig and Others
Andhra Pradesh High Court · (1996) 2 ALT 220 : (1996) CriLJ 3024
Constitution of India, 1950 — Article 20, 215, 226
High Courts26 Feb 1996
Singareni Colleries Co. Ltd. and Another Vs M. Ramu
Andhra Pradesh High Court · (1996) 4 ALD 519 : (1996) 2 ALD 190 : (1996) 2 ALT 662 : (1997) 1 LLJ 128
High Courts26 Feb 1996
S. Damodar Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 645 : (1996) 2 APLJ 272 : (1996) 1 APLJ 272 : (1996) CriLJ 3271
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 200, 202, 202(2)
High Courts26 Feb 1996Allowed
Canara Bank Officers Congress Vs The Govt. of India and Another
Andhra Pradesh High Court · (1996) 2 ALT 459
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2), 19Canara Bank (Officers) Service Regulations, 1979 — Regulation 17Constitution of India, 1950 — Article 14, 16