High Courts12 Mar 1996Dismissed
Badugu Giribabu and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1996) 2 ALT 192 : (1996) 2 APLJ 48 : (1996) 1 APLJ 48
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 39 of 45
High Courts12 Mar 1996
Muslim Minority Front Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 2 ALT 30
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6Waqf Act, 1954 — Section 11
High Courts12 Mar 1996Allowed
The Deputy Commissioner (Prohibition and Excise) and Another Vs Shobalal
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 807 : (1996) 1 ALT 915 : (1997) 1 ALT(Cri) 244
Constitution of India, 1950 — Article 226
High Courts12 Mar 1996
Kamatam Komuraiah and Others Vs Garlapati Sandhya Rani
Andhra Pradesh High Court · (1997) 1 ALD 532 : (1997) 1 ALT 239 : (1997) 1 APLJ 146 : (1997) 3 CivCC 450
Easements Act, 1882 — Section 13, 15, 20, 21, 22
High Courts12 Mar 1996
Hyderabad Fruit Commission Agents-Merchants-Traders Association Vs Government of A.P. and Others
Andhra Pradesh High Court · (1996) 2 ALT 7
Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74(1), 74(2)
High Courts12 Mar 1996Allowed
N. Narasimharao alias N. Narsingh Rao Vs N. Neelamma
Andhra Pradesh High Court · (1996) 2 ALT 974 : (1996) 2 CivCC 180
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 28
High Courts12 Mar 1996
T. Ganga Rao Vs Chairman Karimnagar Dist. Co-operative Central Bank Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALT 659
High Courts11 Mar 1996Dismissed
A.P. Technological Services Pvt. Ltd. Vs Snigdha Computers (P) Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALT 639
High Courts08 Mar 1996Allowed
R. Akkulaiah Vs Government of A.P. and Others
Andhra Pradesh High Court · (1996) 3 ALT 655
Andhra Pradesh Education Act, 1982 — Section 83
High Courts08 Mar 1996
Sri Murali Krishna Binny Modern Rice Mill Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (1997) 2 ALD 218 : (1996) 2 ALD 16 : (1996) 2 ALT 59 : (1996) 103 STC 267
Andhra Pradesh General Sales Tax Act, 1957 — Section 30Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45(4), 45(7A)Constitution of India, 1950 — Article 265
High Courts06 Mar 1996
Yerramilli Satyanarayana and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (1996) 2 ALT 194
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26, 50(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1996
Karanam Ramamurthy and Others Vs The Executive Officer, Panchayat Raj, Palakonda Division and Others
Andhra Pradesh High Court · (1996) 1 ALT 924
Andhra Pradesh Civil Courts Act, 1972 — Section 16Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26, 50, 50(1)
High Courts06 Mar 1996
Mumtaz Begum Vs Ahmed Khan and Others
Andhra Pradesh High Court · (1996) 3 ALD 490 : (1996) 3 ALT 586
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts06 Mar 1996
The Superintending Engineer, P.W.D. (R and B) and Another and The State of Andhra Pradesh, R and B Dept. and Others Vs Patibandla Radhkrishna Murthy and Others
Andhra Pradesh High Court · (1996) 3 ALT 1137
Arbitration Act, 1940 — Section 15, 17, 29, 30, 31Contract Act, 1872 — Section 55, 73
High Courts06 Mar 1996Allowed
Dandamudi Chakradhararao and Another Vs Pidikiti Koteswararao and Another
Andhra Pradesh High Court · (1996) 3 ALT 34
Provincial Insolvency Act, 1920 — Section 6, 75, 9
High Courts06 Mar 1996
K. Mallikarjuna Rao (Died) and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 641 : (1996) 2 ALT(Cri) 294 : (1995) 1 ALT(Cri) 523 : (1996) 2 APLJ 163 : (1996) 1 APLJ 163 : (1996) CriLJ 4031
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7, 7(1)
High Courts06 Mar 1996
Changala Jaya Sankara Rao Vs State of A.P.
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 507 : (1996) 1 ALT(Cri) 560 : (1996) 2 DMC 625
Penal Code, 1860 (IPC) — Section 498A
High Courts06 Mar 1996
Padigi Narasimha Vs State
Andhra Pradesh High Court · (1996) 2 ALD 585 : (1996) 1 ALD(Cri) 555 : (1996) CriLJ 2997
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 162, 162(1), 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 376, 450
High Courts06 Mar 1996Dismissed
T. Gurava Reddy Vs Commissioner of Endowments and Others
Andhra Pradesh High Court · (1996) 2 ALT 918
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Office Holders and Servants Conditions of Service Rules, 1983 — Rule 9
High Courts06 Mar 1996
Mumtaz Begum Vs Ahmed Khan
Andhra Pradesh High Court · (1998) 1 DMC 458
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)