High Courts19 Mar 1996Allowed
P. Dharma Rao and Others Vs Managing Director, A.P.T.T.D.C. Ltd. and Another
Andhra Pradesh High Court · (1996) 2 ALT 642
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 38 of 45
High Courts18 Mar 1996Allowed
N. Vijaya and Others Vs K. Satyavathi and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 501 : (1996) 2 ALT 454
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts18 Mar 1996Allowed
K. Subbarao Vs Regional Deputy Director of Fisheries and Ex-officio Joint Registrar of Co-op. Societies (Fisheries) and Another
Andhra Pradesh High Court · (1996) 1 ALT 933
High Courts18 Mar 1996Allowed
Rama Rao J. Vs A.P. State Road Transport Corpn. and Another
Andhra Pradesh High Court · (1996) 2 ALT 13 : (1998) 3 LLJ 944
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts18 Mar 1996
Union of India and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 2 ALT 929 : (1996) 103 STC 34
Andhra Pradesh General Sales Tax Act, 1957 — Section 2Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 131, 143, 194, 212, 226
High Courts18 Mar 1996
M/s. Bhavani Commission and General Merchant and Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 113 : (1996) 2 ALT 175
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 2, 3, 3, 32Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 2, 48, 64, 65, 66Constitution of India, 1950 — Article 14, 19(1)
High Courts18 Mar 1996Allowed
Vettikuti Naydamma (died) and Others Vs Mupparaju Madhusudhana Rao and Others
Andhra Pradesh High Court · (1996) 2 ALT 185
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Mar 1996
Vanga Narsaiah and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1996) 2 ALT 281
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11A, 17, 23(1A), 4, 4(1)
High Courts15 Mar 1996
Annam Jewellers Vs Deputy Commercial Tax Officer and Another
Andhra Pradesh High Court · (1996) 102 STC 506
Andhra Pradesh General Sales Tax Act, 1957 — Section 32
High Courts15 Mar 1996Dismissed
Vijayawada Vanaspathi Merchants Assn. and Others Vs Commissioner of Civil Supplies, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 3 ALD 6 : (1996) 2 ALD(Cri) 103 : (1996) 2 ALT 1003
High Courts15 Mar 1996
Keelu Papa Rao Vs The Secretary, Board of Intermediate Education, Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 46
Constitution of India, 1950 — Article 14, 226
High Courts15 Mar 1996
B. Pandurangarao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1997) 4 ALT 473
High Courts15 Mar 1996
Gali Laxmamma Vs Reparthi Anjaiah
Andhra Pradesh High Court · (1996) 4 ALT 129 : (1996) 1 APLJ 159 : (1996) 2 CivCC 687
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 13
High Courts15 Mar 1996Allowed
S. Venkateswara Rao, Freedom Fighter Vs Managing Director, APSRTC and Another
Andhra Pradesh High Court · (1996) 2 ALT 740
High Courts15 Mar 1996
Chella Rajasekhara Reddy and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1996) 2 ALT 650
Land Acquisition Act, 1894 — Section 23
High Courts15 Mar 1996Dismissed
The Hindustan Petroleum Corporation Ltd., Chairman and Managing Director Vs Khwaja Asadullah Baig and Others
Andhra Pradesh High Court · (1996) 2 ALT 198 : (1996) 2 CivCC 161
Civil Procedure Code, 1908 (CPC) — Section 2(12), 96Transfer of Property Act, 1882 — Section 106
High Courts14 Mar 1996
M. Sridhar Reddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 3 ALD 760 : (1996) 2 ALT 522(1) : (1996) 2 ALT(Cri) 724735 : (1996) 2 ALT(Cri) 724 : (1996) CriLJ 2993
Criminal Procedure Code, 1973 (CrPC) — Section 156, 174, 178, 179Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts14 Mar 1996
Mcdowell and Company Limited Vs Commercial Tax Officer, Nacharam Circle, Hyderabad
Andhra Pradesh High Court · (1996) 103 STC 548
High Courts13 Mar 1996
Central Bureau of Investigation/SPE Hyderabad Vs P. Muthuraman
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 597 : (1996) 2 ALT(Cri) 126 : (1996) 2 APLJ 349 : (1996) 1 APLJ 349 : (1996) CriLJ 3638
Evidence Act, 1872 — Section 56, 57(7), 74, 77Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 19(1), 7
High Courts12 Mar 1996Dismissed
V.A. Ramakrishna Vs Bank of Maharashtra and Others
Andhra Pradesh High Court · (1996) 2 ALT 206
Constitution of India, 1950 — Article 226