CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Andhra Pradesh High Court/1996

COURT ARCHIVE

Andhra Pradesh High Court judgments, 1996

899 judgments · page 37 of 45

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts26 Mar 1996

Nara Goud Vs Industrial Tribunal-cum-labour Court, Warangal and Another

Andhra Pradesh High Court · (1996) 3 ALT 648 : (1997) 1 LLJ 643

Industrial Disputes Act, 1947 — Section 11A
Read judgment
High Courts26 Mar 1996

Dr. K. Satyanarayana Vs Income Tax Appellate Tribunal and Another

Andhra Pradesh High Court · (1997) 226 ITR 911

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(1), 256(2)
Read judgment
High Courts25 Mar 1996

K.V.S. Prasad Vs Vice Chancellor, Nagarjuna University and Others

Andhra Pradesh High Court · (1996) 2 ALD 604 : (1996) 2 ALT 627

Read judgment
High Courts25 Mar 1996Dismissed

Sri Srinivas Kumar Mowle Vs Chandra Shekhar Mowle and Others

Andhra Pradesh High Court · (1996) 3 ALT 659

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, 151Hindu Succession Act, 1956 — Section 26
Read judgment
High Courts25 Mar 1996Allowed

The Registrar, Osmania University Vs Madina Educational Society

Andhra Pradesh High Court · (1996) 2 ALT 377

Constitution of India, 1950 — Article 30
Read judgment
High Courts25 Mar 1996Allowed

Mohd. Abbas Shafi Vs Sub-Registrar

Andhra Pradesh High Court · (1996) 3 ALT 976

Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A(1)
Read judgment
High Courts25 Mar 1996

State of Andhra Pradesh and Others Vs Suramalla Ramulu and Others

Andhra Pradesh High Court · (1996) 2 ALT 504 : (1996) CriLJ 2854

Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 302, 377
Read judgment
High Courts25 Mar 1996

Kotla Vijaya Bhaskar Reddy Vs Election Commission and Others

Andhra Pradesh High Court · (1996) 2 ALT 1

Representation of the People Act, 1951 — Section 150
Read judgment
High Courts25 Mar 1996Dismissed

S.K. Sarawagi and Co. Pvt. Ltd. Vs R.B. Seth Sreeram Durga Prasad and Fathechand Narsingdas and Others

Andhra Pradesh High Court · (1996) 2 ALT 399

Constitution of India, 1950 — Article 226
Read judgment
High Courts25 Mar 1996Dismissed

Bijay Kumar Sharma Vs The Inspector General of Police, C.R.P.F. and Another

Andhra Pradesh High Court · (1996) 3 ALT 887

Central Reserve Police Force Rules, 1955 — Rule 29
Read judgment
High Courts22 Mar 1996Allowed

G. Kanakaiah Vs Gajula Santhamma and Others

Andhra Pradesh High Court · (1996) 3 ALT 614

Motor Vehicles Act, 1939 — Section 110A, 110D
Read judgment
High Courts22 Mar 1996Dismissed

D. Pulla Rao Vs Valluru Basavaiah Chowdary and Others

Andhra Pradesh High Court · (1996) 2 ALD 435 : (1996) 2 ALT 289

Read judgment
High Courts22 Mar 1996

Sri Sharada Vidya Mandir Educational Society Vs Government of A.P. and Another

Andhra Pradesh High Court · (1996) 2 ALD 632 : (1996) 2 ALT 718

Read judgment
High Courts22 Mar 1996

Commissioner of Income Tax Vs Shahzadi Begum

Andhra Pradesh High Court · (1997) 142 CTR 471 : (1997) 225 ITR 963

Income Tax Act, 1961 — Section 143, 143(3), 144, 144B, 28
Read judgment
High Courts21 Mar 1996

Dr. D. Prabhakara Sarma Vs State of A.P. and Others

Andhra Pradesh High Court · (1996) 2 ALT 637

Read judgment
High Courts21 Mar 1996Allowed

Arepalli Satyanarayana Vs Deputy Registrar of Co-operative Societies and Another

Andhra Pradesh High Court · (1996) 2 ALT 592

Read judgment
High Courts21 Mar 1996Allowed

Dumpa Kasi Visweswaramma and Others Vs The Senior Inspector/Sale Officer, Syndicate Farmers'' Service Co-operative Society Ltd.

Andhra Pradesh High Court · (1996) 2 ALT 381

Civil Procedure Code, 1908 (CPC) — Section 115, 9
Read judgment
High Courts19 Mar 1996Dismissed

K. Someswara Kumar Vs High Court of Andhra Pradesh and Another

Andhra Pradesh High Court · (1996) 2 ALT 151

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 11(1)Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 2(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
Read judgment
High Courts19 Mar 1996Allowed

Smt. K. Rachamma Vs Smt. Bimal Bai and Another

Andhra Pradesh High Court · (1996) 2 ALT 111

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
Read judgment
High Courts19 Mar 1996

A. Munaswamy Naidu Vs J. Ananda and Another

Andhra Pradesh High Court · (1996) 2 ACC 167 : (1996) 1 ALT 973

Civil Procedure Code, 1908 (CPC) — Section 115
Read judgment
Previous1…3536373839…45Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions