High Courts18 Nov 1996
Godavari Oil Distributors Vs Joint Collector and Others
Andhra Pradesh High Court · (1999) 3 ALT 187 : (1998) 1 APLJ 189
Essential Commodities Act, 1955 — Section 3, 6A, 6B
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 8 of 45
High Courts15 Nov 1996Dismissed
Rajyalakshmi Cotton and Ginning Mills Vs National Insurance Co. Ltd.
Andhra Pradesh High Court · (1996) 4 ALT 702
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts15 Nov 1996
K. Santha Kumari and another Vs Sri Krishnadave Raya University and another
Andhra Pradesh High Court · AIR 1997 AP 72 : (1997) 2 ALT 418
Constitution of India, 1950 — Article 14, 226, 227
High Courts15 Nov 1996Dismissed
Komanduri Bhanumathi and Others Vs The Guntur Municipal Council and Another
Andhra Pradesh High Court · (1996) 4 ALT 730
High Courts14 Nov 1996
S. Venkat Reddy and Others Vs The Transport Commissioner of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALD 259 : (1996) 4 ALT 1032 : (1996) 2 APLJ 542 : (1996) 1 APLJ 542
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 9
High Courts14 Nov 1996
Commissioner of Income Tax Vs Prasad Film Laboratories P. Ltd.
Andhra Pradesh High Court · (1997) 142 CTR 355 : (1997) 225 ITR 348
Income Tax Act, 1961 — Section 28, 32A, 32A(2)
High Courts14 Nov 1996Dismissed
M. Sanjeeva Reddy and Others Vs State Convenor, Common Entrance Test, 1995 (T.T.C. Course) and Others
Andhra Pradesh High Court · (1997) 1 ALT 303
Andhra Pradesh Educational Institutions (Admission of Students into Teacher Training Institutions) Rules, 1986 — Rule 2(3), 3, 5Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 2, 3, 4, 8AAndhra Pradesh Educational Institutions (Regulation of Admissions into Teacher Training Course through Common Entrance Test) Rules, 1990 — Rule 12(2), 3(1), 3(2), 4, 5
High Courts14 Nov 1996Allowed
M. Raja Rao Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALD 119 : (1997) 2 ALT 812
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4, 5, 9BAndhra Pradesh Entertainment Tax Rules, 1939 — Rule 27, 33Constitution of India, 1950 — Article 226
High Courts14 Nov 1996Dismissed
N. Raghotham Rao (died) Per L.R. and Another Vs M.C.H. and Another
Andhra Pradesh High Court · (1996) 4 ALT 1126 : (1997) 1 APLJ 92
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 58
High Courts13 Nov 1996
Commissioner of Income Tax Vs Vander C.C. Malen and Others
Andhra Pradesh High Court · (1997) 142 CTR 26 : (1997) 225 ITR 41 : (1998) 98 TAXMAN 89
Income Tax Act, 1961 — Section 10(14), 17, 17(2)
High Courts13 Nov 1996Dismissed
The Motor General Finance Ltd. Vs Manager, Central Bank of India and Others
Andhra Pradesh High Court · (1996) 4 ALT 1197
High Courts12 Nov 1996Allowed
Medavati Rama Krishna Reddy and Karri Venkata Reddy Vs Peddada Sitalatha and Others
Andhra Pradesh High Court · (1996) 4 ALT 774
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60, 60(1)
High Courts12 Nov 1996Dismissed
Nalluri Veerraju Vs Sri Kanchi Kamakshammavari Temple
Andhra Pradesh High Court · (1997) 1 ALT 591 : (1997) 1 CivCC 644 : (1997) 3 RCR(Civil) 503
Limitation Act, 1963 — Article 136
High Courts12 Nov 1996Dismissed
Nagendra Mohan Patnaik and Others Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALT 504
Andhra Pradesh Transplantation of Human Organs Act, 1995 — Section 11, 17, 3, 3(1), 5Constitution of India, 1950 — Article 14, 19(1), 21, 226, 301
High Courts12 Nov 1996
State of Andhra Pradesh and Another Vs G. Ananthaiah and Others
Andhra Pradesh High Court · (1997) 1 ALD 718 : (1996) 4 ALT 1067 : (1997) 1 APLJ 213
Arbitration Act, 1940 — Section 11, 12
High Courts12 Nov 1996Dismissed
Panchaiti Akhara Bara Udasin Nirman Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 1 ALT 90
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77, 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87, 88
High Courts12 Nov 1996Allowed
Nagender Trivedi Vs T. Balaji Rao and Another
Andhra Pradesh High Court · (1996) 4 ALT 675
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 2(1), 33, 61
High Courts12 Nov 1996Dismissed
A. Hanumanth Reddy and Another Vs B. Jaswanth Singh Bhatia and Others
Andhra Pradesh High Court · (1998) ACJ 520
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts11 Nov 1996Dismissed
Pallava Granites Industries India (P) Ltd. Vs Government of A.P. and Others
Andhra Pradesh High Court · (1996) 4 ALT 706
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 8Civil Procedure Code Amendment Act, 1976 — Section 141Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Nov 1996Allowed
The Saraswathi Nagar Residents Welfare Society Vs Arjundas and Municipal Council
Andhra Pradesh High Court · (1997) 1 ALD 292 : (1997) 1 ALT 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(3), 115