COURT ARCHIVE

Andhra Pradesh High Court judgments, 1996

899 judgments · page 9 of 45

High Courts11 Nov 1996

M/s. Rayalaseema Roller Flour Mills (P) Ltd. Vs Senior Regional Manager, Food Corporation of India, Nampally, Hyderabad and others

Andhra Pradesh High Court · AIR 1997 AP 81 : (1997) 2 AnWR 188

Constitution of India, 1950 — Article 12, 14

High Courts11 Nov 1996

M/s. Maheshwari Engineering Enterprises Vs Andhra Pradesh Electricity Board and others

Andhra Pradesh High Court · AIR 1997 AP 248 : (1996) 4 ALT 891

Electricity (Supply) Act, 1948 — Section 49Electricity Rules, 1937 — Rule 49

High Courts11 Nov 1996Dismissed

R. Sriramulu and Others Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (1997) 1 ALT 178 : (1996) 2 APLJ 532 : (1996) 1 APLJ 532

Constitution of India, 1950 — Article 14

High Courts11 Nov 1996Dismissed

Sri Nagarjuna Sagar Industrial Engineering Complex Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 2 ALD 717 : (1996) 4 ALT 723 : (1997) 1 APLJ 143

Constitution of India, 1950 — Article 14

High Courts11 Nov 1996Dismissed

Kommuru Bhaskararao and Another Vs Aremanda Sivanagendramma

Andhra Pradesh High Court · (1996) 4 ALT 915

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5, 115

High Courts08 Nov 1996Allowed

Central Council for Research in Unani Medicine, by Director and Another Vs Mohd. Abdul Waheed

Andhra Pradesh High Court · (1996) 4 ALT 1129

High Courts08 Nov 1996Dismissed

C. Vidyalankar and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (1997) 2 ALT 219

Constitution of India, 1950 — Article 14

High Courts08 Nov 1996Dismissed

D. Satyanarayana and Others Vs Secretary to Government, Legislature Department and Others

Andhra Pradesh High Court · (1997) 1 ALT 374 : (1997) 1 APLJ 36

Andhra Pradesh Legislature Secretariat Service Rules — Rule 3Constitution of India, 1950 — Article 14, 16(1)

High Courts08 Nov 1996

The Director, Central Council for Research in Unani Medicine and Another Vs Mohd. Abdul Waheed and Another

Andhra Pradesh High Court · (1997) 1 ALD 103 : (1997) 1 ALT 387

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Anwar Begum

Andhra Pradesh High Court · (1998) 150 CTR 666 : (1998) 232 ITR 818

Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 2, 21(1), 21(2), 27(1), 27(3)

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Sb. Amina Mirza Fund

Andhra Pradesh High Court · (1998) 150 CTR 688 : (1998) 232 ITR 844

Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 21(1), 27(1), 27(3), 5(1)

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Oolia Kulsum

Andhra Pradesh High Court · (1997) 224 ITR 743

Wealth Tax Act, 1957 — Section 21, 21(1), 21(4), 27(3), 5

High Courts07 Nov 1996Allowed

Ramala Ramaiah died per L.Rs. Vs Moostiala Narasimha Rao

Andhra Pradesh High Court · (1996) 4 ALT 666

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Trustees of H.E.H. The Nizam''s Wedding Gifts Trust

Andhra Pradesh High Court · (1998) 150 CTR 159 : (1998) 232 ITR 861

High Courts06 Nov 1996

Peesa Jayalakshmi Vs The Prl. Secy., Home Department, Government of Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · (1997) 2 ALD 809 : (1997) 1 ALD(Cri) 286 : (1996) 4 ALT 985 : (1997) 1 ALT(Cri) 441 : (1997) CriLJ 2025

Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 302

High Courts06 Nov 1996Dismissed

Ranga Cotton Ginning Mills Vs Ginjupalli Ratna Kumari and Another

Andhra Pradesh High Court · (1997) 4 ALT 435 : (1998) 3 LLJ 999

Workmens Compensation Act, 1923 — Section 30

High Courts05 Nov 1996Allowed

Rasineni Lakshminarsu Vs Akula Sreenivasulu

Andhra Pradesh High Court · (1997) 3 ALT 636

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3, 4

High Courts05 Nov 1996

Mohammed Baig Vs Ismail Begh and Others

Andhra Pradesh High Court · (1996) 4 ALT 1119 : (1997) 3 CivCC 342

Specific Relief Act, 1963 — Section 6

High Courts05 Nov 1996

Matadin Agarwal Vs Syed Abdul Razack and others

Andhra Pradesh High Court · AIR 1997 AP 103 : (1996) 4 ALT 999

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10, 20, 22, 22(2), 22(3)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 2, 26, 26(1), 27

High Courts05 Nov 1996

Bandaru Ramulamma Vs The Inspector-General of Prisons and Director of Correctional Services and Another

Andhra Pradesh High Court · (1996) 4 ALT 726

Andhra Pradesh Borstal Schools Act, 1925 — Section 11, 2(1), 6, 8Penal Code, 1860 (IPC) — Section 396