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Andhra Pradesh High Court judgments, 2003

1,290 judgments · page 65 of 65

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High Courts05 Jan 2003Dismissed

Jampala Sailu Vs Commissioner Endowments Department and Others

Andhra Pradesh High Court · (2004) 1 ALD 754

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 10, 12
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High Courts03 Jan 2003Dismissed

Md. Rajmohammad Vs Industrial Tribunal-cum-Labour Court and Another

Andhra Pradesh High Court · (2003) 2 ALT 661 : (2003) 2 LLJ 1149

Industrial Disputes Act, 1947 — Section 2, 25F
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High Courts03 Jan 2003Allowed

Dasu Subba Lakshmi Vs Indian Bank and Others

Andhra Pradesh High Court · (2003) 2 ALD 315 : (2003) 97 FLR 474 : (2003) 2 LLJ 459

Bank Employees Pension Regulations, 1995 — Regulation 29Constitution of India, 1950 — Article 162
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High Courts03 Jan 2003

Sankara''s College of Education Vs G. Satyanarayana and Others

Andhra Pradesh High Court · (2003) 2 ALD 888 : (2003) 3 ALT 205

Contempt of Courts Act, 1971 — Section 12
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High Courts03 Jan 2003Allowed

Yerramalla Laxman Vs Govt. of A.P., Municipal Administration and Others

Andhra Pradesh High Court · (2003) 6 ALD 75 : (2003) 3 ALT 324

Andhra Pradesh Municipalities Act, 1965 — Section 46(3)
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High Courts02 Jan 2003Allowed

Midicharla Ramanamma and Others Vs V. Naga Prathap and Another

Andhra Pradesh High Court · (2003) 2 ACC 493 : (2005) ACJ 397 : (2003) 1 ALT 630 : (2003) 1 APLJ 485 : (2003) 1 LLJ 751

Workmens Compensation Act, 1923 — Section 4A(3)(A)
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High Courts02 Jan 2003

Titan Watches Limited Vs Senior Inspector Legal Metrology, Weights and Measures Dept. and Others

Andhra Pradesh High Court · AIR 2003 AP 175 : (2003) 2 ALD 577 : (2003) 4 ALT 29

Standards of Weights and Measures Act, 1976 — Section 1(3), 39
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High Courts02 Jan 2003Dismissed

Maturi Sandesh Vs Challa Venkateswara Rao

Andhra Pradesh High Court · (2003) 4 ALT 87 : (2003) 3 BC 289 : (2003) 3 CivCC 69 : (2003) 115 CompCas 66

Negotiable Instruments Act, 1881 (NI) — Section 87
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High Courts02 Jan 2003

Kudiyala Ramana Vs Vattikolla Somaraju and Others

Andhra Pradesh High Court · AIR 2003 AP 215 : (2003) 2 ALD 93 : (2003) 6 ALT 730

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85
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High Courts02 Jan 2003Dismissed

Principal Secretary to Government of A.P., Transport, Roads and Buildings Department and Others Vs P. Prabhakar Reddy and Another

Andhra Pradesh High Court · (2003) 1 ALD 679 : (2004) 2 ALT 652 : (2003) 1 APLJ 379

Arbitration and Conciliation Act, 1996 — Section 11(5)Constitution of India, 1950 — Article 226
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