COURT ARCHIVE
1,290 judgments · page 60 of 65
Andhra Pradesh High Court · (2003) 2 ALT 261
Andhra Pradesh High Court · (2003) 2 ALD 170 : (2003) 2 ALT 579
Andhra Pradesh High Court · (2003) 2 ALD 440 : (2003) 2 ALT 253
Andhra Pradesh High Court · (2003) 1 ALD 826 : (2003) 1 ALT 688
Andhra Pradesh High Court · (2003) 3 ALT 666
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 764 : (2003) 2 ALT(Cri) 202 : (2003) 3 BC 438 : (2004) 120 CompCas 201 : (2003) CriLJ 3647 : (2004) 1 RCR(Criminal) 536
Andhra Pradesh High Court · (2003) 4 ALD 276
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 417 : (2003) 1 ALT(Cri) 508
Andhra Pradesh High Court · (2003) 2 ALD 98 : (2003) 2 ALT 1
Andhra Pradesh High Court · (2003) 4 ALD 873 : (2003) 4 ALT 139
Andhra Pradesh High Court · AIR 2003 AP 274 : (2003) 2 ALD 778 : (2003) 3 ALT 202 : (2003) 2 APLJ 285
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 696 : (2003) 2 ALT(Cri) 1 : (2003) 2 DMC 562
Andhra Pradesh High Court · (2003) 2 ALD 120 : (2003) 2 ALT 649 : (2003) 1 AnWR 335 : (2003) 46 SCL 655
Andhra Pradesh High Court · AIR 2003 AP 241 : (2003) 2 ALD 196 : (2003) 4 ALT 117
Andhra Pradesh High Court · (2003) 2 ALD 150 : (2003) 2 ALT 216
Andhra Pradesh High Court · (2003) 2 ALD 527
Andhra Pradesh High Court · (2003) 2 ALD 95 : (2003) CriLJ 2195
Andhra Pradesh High Court · (2003) 6 ALD 165 : (2003) 2 ALT 281
Andhra Pradesh High Court · AIR 2004 AP 29 : (2005) 5 ALT 560
Andhra Pradesh High Court · (2003) 2 ALT 454