COURT ARCHIVE

Andhra Pradesh High Court judgments, 2003

1,290 judgments · page 59 of 65

High Courts29 Jan 2003

The Regional Manager, APSRTC Vs Sk. Gulam Rasool

Andhra Pradesh High Court · (2003) 2 ALT 376 : (2003) 97 FLR 950 : (2003) 3 LLJ 368

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28

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High Courts29 Jan 2003

Ragam Yellaiah and Others Vs Chintha Shankaraiah

Andhra Pradesh High Court · (2003) 3 ALD 105 : (2003) 5 ALT 403 : (2003) 2 AnWR 480 : (2004) 1 CivCC 549

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(3), Order 7 Rule 11, 100, 2(2)Limitation Act, 1963 — Article 58, 65

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High Courts29 Jan 2003Dismissed

Khaja Mujeebuddin Vs Khaja Muneeruddin

Andhra Pradesh High Court · (2003) 4 ALD 854

Hyderabad Municipal Corporation Act, 1955 — Section 276(3), 276(4)

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High Courts29 Jan 2003Dismissed

Batchu Ramakrishna and Another Vs Golla Venkata Koteswararao and Others

Andhra Pradesh High Court · (2003) 2 ALD 517 : (2003) 2 ALT 542 : (2003) 1 APLJ 410

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts28 Jan 2003Dismissed

All India SC and ST Railway Employees Association Vs E. Venkateshwarlu and Others

Andhra Pradesh High Court · (2003) 2 ALD 384 : (2003) 3 ALT 674

Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23Constitution of India, 1950 — Article 226

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High Courts28 Jan 2003Dismissed

P. Venkataramaiah and Others Vs The Station House Officer, Chittamur Police Station and Others

Andhra Pradesh High Court · (2003) 4 ALT 494

Andhra Pradesh Forest Act, 1967 — Section 20, 52, 55, 59, 59(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 155(2), 378, 379, 482

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High Courts28 Jan 2003Allowed

Md. Sukur Miya and Another Vs Singareni Collieries Company Limited and Others

Andhra Pradesh High Court · (2003) 2 ALD 335 : (2003) 3 ALT 765

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(2)

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High Courts28 Jan 2003Allowed

Md. Roshanlal Khan and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 3 ALD 309

Andhra Pradesh State Housing Corporation Limited Service Rules — Rule 4

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High Courts28 Jan 2003

Continental Exports and Another Vs Southern Power Distribution Co. Ltd. and Another

Andhra Pradesh High Court · (2003) 6 ALD 10

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 227

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High Courts28 Jan 2003Dismissed

Gorrela Varalakshmi Vs Gundu Ratnam @ Ratnavathi and Another

Andhra Pradesh High Court · (2003) 2 ALD 859 : (2003) 2 ALT 599

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts28 Jan 2003Allowed

Maddukuri Mastan Rao Vs Maddukuri Venkateswarlu

Andhra Pradesh High Court · (2003) 6 ALD 642 : (2003) 5 ALT 165

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High Courts28 Jan 2003Dismissed

Md. Aliuddin Farooqui (died) by LRs. and Others Vs Mohd. Karamath Hussain and Others

Andhra Pradesh High Court · (2003) 3 ALD 528

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High Courts28 Jan 2003Allowed

G. Maisaiah Vs A.P. State Road Transport Corporation and Others

Andhra Pradesh High Court · (2003) 3 ALT 644

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 17

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High Courts27 Jan 2003Dismissed

Navayuga Engineering Company Limited Vs Union of India (UOI) and Another

Andhra Pradesh High Court · (2003) 4 ALD 291 : (2003) 1 ALT 759 : (2003) 2 ARBLR 53

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High Courts27 Jan 2003

M. Ramamurthy Vs Gundala Lakshminarayana

Andhra Pradesh High Court · (2003) 6 ALD 99

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts24 Jan 2003Allowed

Sunrise Oleo Chemicals Ltd. Vs K.M. Enterprises

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 912 : (2003) 3 ALT 106 : (2004) 1 BC 407 : (2005) 123 CompCas 242 : (2004) 2 RCR(Criminal) 35 : (2003) 44 SCL 368

Limitation Act, 1963 — Section 12Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142

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High Courts24 Jan 2003Dismissed

T.K. Satyanarayana Chary Vs Chairman, A.P. State Electricity Board and Another

Andhra Pradesh High Court · (2003) 2 ALT 334

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High Courts24 Jan 2003Allowed

Kasha Kistappa Vs New India Assurance Company Limited and Another

Andhra Pradesh High Court · (2003) 2 ACC 729 : (2004) ACJ 1937 : (2003) 2 ALD 644 : (2003) 1 AnWR 422 : (2003) 1 APLJ 178 : (2003) 2 LLJ 447

Criminal Procedure Code, 1973 (CrPC) — Section 162Workmens Compensation Act, 1923 — Section 30

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High Courts24 Jan 2003Dismissed

Novapan Industries Limited Vs S. Krishna Murthy and Another

Andhra Pradesh High Court · (2003) 2 ALD 126 : (2003) 97 FLR 342

Industrial Disputes (Central) Rules, 1957 — Rule 24Industrial Disputes Act, 1947 — Section 10, 2A, 2A(2)

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High Courts24 Jan 2003Allowed

Nandam Eswaraiah and Others Vs Proddatur Padmasali Bahuthama Sangham and Others

Andhra Pradesh High Court · (2003) 2 ALD 89 : (2003) 6 ALT 444 : (2003) 1 AnWR 318

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)

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