High Courts19 Dec 2003Allowed
Lagudu Anuradha Vs Gorrepotu Chellayyamma and Others
Andhra Pradesh High Court · (2004) 3 ALD 610 : (2004) 4 ALT 197
Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 35
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2003
1,290 judgments · page 3 of 65
High Courts19 Dec 2003Allowed
Pauline Decruze and Others Vs M.F. Katha Singh and Others
Andhra Pradesh High Court · (2004) 2 ACC 279 : (2005) ACJ 1427 : (2004) 2 ALD 133 : (2004) 2 LLJ 395
Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 166
High Courts19 Dec 2003
Chekka Shantha Kumari Vs Union of India (UOI)
Andhra Pradesh High Court · (2006) 1 ACC 514
Railway Claims Tribunal Act, 1987 — Section 17
High Courts18 Dec 2003Dismissed
G. Valli alias Rayaprolu Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 2004 AP 174 : (2004) 3 ALD 52 : (2004) 4 ALT 59 : (2004) 1 APLJ 480
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 4Hindu Succession Act, 1956 — Section 29A
High Courts18 Dec 2003
Vissa Television Network Ltd. and Others Vs Gemini Television P. Ltd. and Another
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 410 : (2004) 1 ALT(Cri) 396 : (2004) 1 APLJ 384 : (2005) 125 CompCas 815
Copyright Act, 1957 — Section 63, 69, 69(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts17 Dec 2003Dismissed
Babbala Rayalamma Vs Assistant Commissioner, A.P. Charitable Religious Endowments and Another
Andhra Pradesh High Court · (2004) 4 ALD 518
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 40, 6, 77, 87, 91
High Courts17 Dec 2003Allowed
Syed Hussain Aga Vs Joint Registrar Co-operative Officer and Others
Andhra Pradesh High Court · (2004) 1 ALD 247 : (2004) 4 ALT 561 : (2004) 1 APLJ 468
High Courts17 Dec 2003Allowed
Indian Bank Vs V.R. Venkataraman and Others
Andhra Pradesh High Court · (2004) 4 ALD 307 : (2004) 3 ALT 665 : (2004) 2 CivCC 491
Bankers Books Evidence Act, 1891 — Section 2(8)Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts16 Dec 2003Allowed
Assistant Superintendent of Post Office, Bhadrachalam Sub-Division and Others Vs T. Ramappa Rao
Andhra Pradesh High Court · (2004) 1 ALT 779
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 5
High Courts15 Dec 2003Allowed
Sagar Sugars and Allied Products Ltd. Vs Transmission Corporation of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 1 ALD 419 : (2004) 2 ALT 41
Andhra Pradesh Electricity Reforms Act, 1998 — Section 15(4), 21(4), 21(5)Constitution of India, 1950 — Article 226Power Purchase Agreement — Article 9
High Courts15 Dec 2003Allowed
G. Anasuyamma Vs Kandulapuram Primary Agricultural Society and Others
Andhra Pradesh High Court · (2004) 1 ALD 526 : (2004) 1 ALT 787
High Courts15 Dec 2003
Kuriminelli Chinna Vs The State of A.P.
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 506 : (2004) 1 ALT(Cri) 407 : (2004) 1 APLJ 178 : (2004) CriLJ 1634 : (2004) 3 RCR(Criminal) 90
Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts12 Dec 2003
Kotha Srinivasa Rao Vs Ganta Nagaratnam and Another
Andhra Pradesh High Court · (2004) 5 ALD 29 : (2004) 1 APLJ 401
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 23Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts12 Dec 2003Allowed
Syed Ameeruddin Quadri and Others Vs Sri Laxmi Chits and Others
Andhra Pradesh High Court · (2004) 4 ALD 438 : (2004) 1 APLJ 207
Andhra Pradesh Agency Rules, 1924 — Rule 35Civil Procedure Code, 1908 (CPC) — Section 38
High Courts12 Dec 2003Allowed
Sharda Finance Corporation Vs L. Laxman Goud and Another
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 596 : (2004) 2 ALT(Cri) 9 : (2004) 1 APLJ 460 : (2004) 4 BC 244
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts12 Dec 2003
R.V. Bhuvaneswari and Others Vs Ponnuboina Chencu Ramaiah (died) and Others
Andhra Pradesh High Court · (2004) 1 ALD 539
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1), 34(2)
High Courts11 Dec 2003
S. Prabhavathi Vs Superintendent of Post Office
Andhra Pradesh High Court · (2004) 3 ALD 149
National Saving Certificate Rules, 1981 — Rule 43(3)
High Courts11 Dec 2003Allowed
Cherukuwada Vijaya Laxmi Vs Veluri Sitapathi and Others
Andhra Pradesh High Court · (2004) 2 ALD 570 : (2004) 2 APLJ 53
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts10 Dec 2003Allowed
V. Rosaiah and N.P. Reddy and Co. Vs Forensic Science Laboratory and Others
Andhra Pradesh High Court · (2004) 3 ALD 144 : (2004) 2 ALT 105
High Courts10 Dec 2003Dismissed
Mustyala Rajeshwari and Others Vs Ramidi Rajanna
Andhra Pradesh High Court · AIR 2004 AP 163 : (2004) 2 ALD 10
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1