High Courts27 Dec 2007Dismissed
Yenuga Pavan Kumar Rao Vs Anil Kumar Agarwal and Others
Andhra Pradesh High Court · (2008) 4 ALD 245 : (2008) 2 ALT 374
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 97
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 2 of 55
High Courts26 Dec 2007Dismissed
Gajbinkar Arjun and Another Vs Siddipet Municipality and Others
Andhra Pradesh High Court · (2008) 2 ALD 632 : (2008) 2 ALT 468
Constitution of India, 1950 — Article 226, 300ATransfer of Property Act, 1882 — Section 54, 55, 55(4), 55(6)
High Courts24 Dec 2007Dismissed
Kumar Chemicals and Fertilisers (P) Ltd. and Vinaya Kumar Bandari Vs The Andhra Pradesh Industrial Development Corporation Ltd.
Andhra Pradesh High Court · AIR 2008 AP 101 : (2008) 3 ALD 168 : (2008) 2 ALT 484
Andhra Pradesh Revenue Recovery Act, 1864 — Section 52ACompanies Act, 1913 — Section 186Contract Act, 1872 — Section 25(3), 60
High Courts20 Dec 2007Dismissed
Virgo Conductors Pvt. Ltd. Vs A.P. Transmission Corporation Ltd. and Another
Andhra Pradesh High Court · AIR 2008 AP 123 : (2008) 4 ALD 160 : (2008) 2 ALT 248
Andhra Pradesh General Clauses Act, 1891 — Section 8Andhra Pradesh Value Added Tax Act, 2005 — Section 80(3)Arbitration and Conciliation Act, 1996 — Section 34, 65, 66, 67, 68
High Courts20 Dec 2007Dismissed
M. Nirmala Vs Dr. Gandla Balakotaiah
Andhra Pradesh High Court · (2008) 3 ALD 486 : (2008) 2 ALT 241
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 12(2), 19
High Courts20 Dec 2007Dismissed
Model Financial Corporation and Another Vs Indian Bank, ARMB and Another
Andhra Pradesh High Court · (2008) 3 BC 526
Civil Procedure Code, 1908 (CPC) — Section 60(1)Contract Act, 1872 — Section 172Merchant Shipping Act, 1958 — Section 3
High Courts20 Dec 2007Allowed
Hindustan Petroleum Corporation Limited Vs Employees State Insurance Corporation and Another
Andhra Pradesh High Court · (2008) 3 ALD 33 : (2008) 1 ALT 654 : (2008) 117 FLR 598 : (2008) 2 LLJ 927
Employees State Insurance Act, 1948 — Section 2(13), 2(9), 40, 45A, 75(1)
High Courts20 Dec 2007Allowed
Rayala M. Bhuvaneswari Vs Nagaphanender Rayala
Andhra Pradesh High Court · AIR 2008 AP 98 : (2008) 2 ALD 311 : (2008) 1 ALT 613 : (2008) 2 DMC 327
Constitution of India, 1950 — Article 20(3), 21Evidence Act, 1872 — Section 45Telegraph Act, 1885 — Section 7
High Courts20 Dec 2007
Padamati Lakshmi Vs Surpani Vykunta Rao and Others
Andhra Pradesh High Court · (2008) 2 ALD 588 : (2008) 3 ALT 22
Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 3(10)Registration Act, 1908 — Section 3
High Courts19 Dec 2007Dismissed
IFCI Ltd. and Others Vs A.P. Scooters Ltd. (In Liquidation)
Andhra Pradesh High Court · (2008) 141 CompCas 911 : (2008) 84 SCL 128
Companies (Court) Rules, 1959 — Rule 159, 163, 169, 9Companies Act, 1956 — Section 457, 529, 529A, 530
High Courts19 Dec 2007Allowed
Kovvuri Satyanarayana Reddy and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2008) 2 ALD 744 : (2008) 2 ALT 117 : (2008) 1 APLJ 43
Land Acquisition Act, 1894 — Section 3A, 4(1), 5A, 6, 6(1)
High Courts19 Dec 2007
Khandavalli Ramachandracharyulu Vs Assistant Commissioner, Endowments Department and Others
Andhra Pradesh High Court · (2008) 4 ALD 570 : (2008) 5 ALT 685
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 11, 153, 17, 2, 2(1)Office Holders and Servants Punishment Rules, 1987 — Rule 4
High Courts19 Dec 2007Dismissed
Sabbavarapu Appanna and Others Vs The Revenue Divisional Officer and The Mandal Revenue Officer P. Mallikarjuna Kumar Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2008) 2 ALD 247 : (2008) 2 ALT 744
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 10, 2, 2(1), 2(6), 3(1)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 3Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 14, 14(2), 14(4), 14(5)
High Courts19 Dec 2007
Repaka Rajya Laxmi and Others Vs Poldasari Komuraiah and Others
Andhra Pradesh High Court · (2009) ACJ 138 : (2008) 3 ALD 80 : (2008) 2 ALT 124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 167, 168Penal Code, 1860 (IPC) — Section 304A
High Courts18 Dec 2007
Asra Estates Limited
Andhra Pradesh High Court · (2007) 12 AP CK 0074
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 106, 9, 95Companies Act, 1913 — Section 162, 166, 271(3)
High Courts18 Dec 2007Allowed
T. Krishnama Naidu (died) and Others Vs T. Muniswamy Naidu (died) and Others
Andhra Pradesh High Court · (2008) 2 ALD 503 : (2008) 2 ALT 605
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18
High Courts18 Dec 2007Allowed
Somisetti Venkata Rama Krishna Rao Vs Kandiboyina Kondaiah and Another
Andhra Pradesh High Court · (2008) 1 ALD 786 : (2008) 2 ALT 304 : (2008) 1 APLJ 20
Evidence Act, 1872 — Section 114
High Courts18 Dec 2007
Berry Anasuyamma Vs Sri S. Sunder Kumar, Commissioner, Hindu Religious Endowments Department, Sri K. Ramachandra Mohan, Deputy Commissioner, Endowments Department and D. Vishnuvardhan Prasad, Inspector, Endowment Department
Andhra Pradesh High Court · (2007) 12 AP CK 0050
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 6, 65(1), 65(4), 66(1)
High Courts18 Dec 2007Allowed
Smt. Nori Kameswaramma Sastry and Others Vs The Dist Collector and The Madal Revenue Officer
Andhra Pradesh High Court · (2008) 3 ALD 449 : (2008) 2 ALT 346
Constitution of India, 1950 — Article 226, 244Government of India Act, 1935 — Section 91
High Courts18 Dec 2007Dismissed
Oil and Natural Gas Corporation Limited Vs Sriba Industries Limited and Others
Andhra Pradesh High Court · (2008) 1 ALT 651 : (2008) 1 APLJ 55
Contempt of Courts Act, 1971 — Section 12, 2