High Courts16 Nov 1984
Commissioner of Income Tax, Andhra Pradesh Vs Gunturu Kannabhai and Co.
Andhra Pradesh High Court · (1986) 158 ITR 353
Income Tax Act, 1961 — Section 170, 170(1), 256(2), 260(1), 41
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1984
238 judgments · page 3 of 12
High Courts16 Nov 1984
Commissioner of Income Tax Vs Gunturu Kannambhai and Co.
Andhra Pradesh High Court · (1985) 23 TAXMAN 393
Income Tax Act, 1961 — Section 170, 170(1), 170(1)(a), 170(1)(b), 187
High Courts15 Nov 1984
Kasireddy Venkatreddy Vs The Osmania University, Hyderabad and Others
Andhra Pradesh High Court · (1985) 2 LLJ 141
Constitution of India, 1950 — Article 16
High Courts14 Nov 1984
The Co-operative Housing Society, Civilian Employees, Defence Service Vs Commissioner and Special Officer, Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · AIR 1985 AP 277 : (1985) 2 APLJ 144
Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 1(3), 3(1), 3(2), 3(4), 6Constitution of India, 1950 — Article 226, 245
High Courts13 Nov 1984
Commissioner of Income Tax, Andhra Pradesh Vs Shri Sarvaraya Sugars Ltd.
Andhra Pradesh High Court · (1987) 163 ITR 429
Income Tax Act, 1961 — Section 37
High Courts13 Nov 1984
Commissioner of Income Tax Vs Sri Sarvaraya Sugars Ltd.
Andhra Pradesh High Court · (1987) 163 ITR 429
Income Tax Act, 1961 — Section 256(1)
High Courts09 Nov 1984
Commissioner of Income Tax Vs M.V. Krishnaiah
Andhra Pradesh High Court · (1985) 21 TAXMAN 88
Income Tax Act, 1961 — Section 184, 184(1)(i), 184(4), 184(7), 185
High Courts07 Nov 1984
Commissioner of Income Tax Vs Gangadhar Gowd Rama Gowd and Co.
Andhra Pradesh High Court · (1986) 158 ITR 75
Income Tax Act, 1961 — Section 246
High Courts07 Nov 1984
Commissioner of Income Tax Vs Andhra Bank Limited
Andhra Pradesh High Court · (1984) 43 CTR 159 : (1990) 186 ITR 190
Banking Regulation Act, 1949 — Section 17(1)Income Tax Act, 1961 — Section 80G, 80K, 80M
High Courts06 Nov 1984
Modern Stores Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 48 CTR 8 : (1986) 157 ITR 589
Income Tax Act, 1961 — Section 185, 185(1)
High Courts06 Nov 1984
Commissioner of Income Tax Vs Warner Hindustan Ltd.
Andhra Pradesh High Court · (1986) 158 ITR 51
Income Tax Act, 1961 — Section 154, 2(31)
High Courts06 Nov 1984
Shaik Dawood and Others Vs Mahamood Begum and Others
Andhra Pradesh High Court · (1986) ACJ 488 : AIR 1985 AP 321 : (1987) 61 CompCas 452
Insurance Act, 1938 — Section 39Provident Funds Act, 1925 — Section 5
High Courts06 Nov 1984
Mungamuru Lakshmidevamma Vs Land Acquisition Officer and Revenue Division Officer, Kavali and Others
Andhra Pradesh High Court · AIR 1985 AP 200 : (1985) 1 APLJ 33
Limitation Act, 1963 — Article 64, 65, 27Transfer of Property Act, 1882 — Section 54, 55(4)
High Courts29 Oct 1984
S. Gopalreddi Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1985) 48 CTR 247
Wealth Tax Act, 1957 — Section 2, 2(1), 27(1), 3, 4
High Courts29 Oct 1984
S. Venka Reddy Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1985) 49 CTR 271 : (1986) 159 ITR 683
Wealth Tax Act, 1957 — Section 2, 2(1), 27(1), 4, 4(1)
High Courts29 Oct 1984
K. Ramana Reddy Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1987) 65 CTR 211
Wealth Tax Act, 1957 — Section 2, 27(1), 3, 4(1), 7
High Courts27 Oct 1984
Commissioner of Income Tax, Andhra Pradesh Vs M.D. Manohar Rao
Andhra Pradesh High Court · (1985) 48 CTR 13 : (1985) 155 ITR 696
Income Tax Act, 1961 — Section 5, 69A
High Courts26 Oct 1984Allowed
Mysore Structurals Ltd. Vs Assistant Collector of Central Excise and Others
Andhra Pradesh High Court · (1985) 4 ECC 165 : (1985) 5 ECR 216 : (1985) 19 ELT 60
Central Excises and Salt Act, 1944 — Section 3, 4, 4(1)Constitution of India, 1950 — Article 133
High Courts26 Oct 1984
Commissioner of Income Tax Vs Sri Venkateswara Rice and Oil Mills
Andhra Pradesh High Court · (1985) 154 ITR 756
Income Tax Act, 1961 — Section 2(13), 28, 43, 43(5), 73
High Courts26 Oct 1984
Subash Kumar Lohade and Another Vs The Special Officer, Municipal Corporation of Hyderabad
Andhra Pradesh High Court · AIR 1985 AP 352 : (1985) 1 APLJ 20
Hyderabad Municipal Corporation Act, 1956 — Section 388, 389, 390, 391Municipal Corporation of Hyderabad (Layout) Rules, 1965 — Rule 13, 3, 4, 9