High Courts10 Dec 1984
Meesarapu Mary Ratnam Vs Measarapu Babu Rao
Andhra Pradesh High Court · AIR 1985 AP 340 : (1985) 1 APLJ 1
Divorce Act, 1869 — Section 10, 17, 50, 55
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1984
238 judgments · page 2 of 12
High Courts07 Dec 1984
Associated Cement Company Ltd. Vs The Government of Andhra Pradesh Kesoram Cements, Kesoram Industries and Cotton Mills Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1985) 2 APLJ 266 : (1985) 58 STC 223
Andhra Pradesh General Sales Tax Act, 1957 — Section 15, 2, 2(1), 28, 3
High Courts07 Dec 1984
State Bank of Hyderabad Vs Nagabhushanam and Another
Andhra Pradesh High Court · (1985) 2 APLJ 3 : (1986) 60 CompCas 740
Contract Act, 1872 — Section 126Negotiable Instruments Act, 1881 (NI) — Section 36
High Courts05 Dec 1984
K. Shakunthala Vs Andhra Pradesh Housing Board Gruhakalpa, Hyderabad and Others
Andhra Pradesh High Court · AIR 1986 AP 251
Andhra Pradesh Housing Board Act, 1956 — Section 52, 53Constitution of India, 1950 — Article 226
High Courts05 Dec 1984
Modi Rubber Ltd. Vs The Regional Director, ESI Corporation
Andhra Pradesh High Court · (1985) 2 APLJ 100 : (1988) 1 LLJ 9
Employees State Insurance Act, 1948 — Section 1(5), 2(9), 38
High Courts05 Dec 1984
The Karimnagar District Recognised Schools Managements Association, Karimnagar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1984) 12 AP CK 0002
Constitution of India, 1950 — Article 14, 226
High Courts04 Dec 1984
Union Bank of India, Guntur Vs Dhanakula Venkataramiah and Others
Andhra Pradesh High Court · AIR 1985 AP 375
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 12
High Courts04 Dec 1984
Commissioner of Income Tax Vs S. Subba Reddy
Andhra Pradesh High Court · (1985) 49 CTR 291 : (1986) 159 ITR 120 : (1985) 22 TAXMAN 344
Income Tax Act, 1961 — Section 37, 5, 67(3)
High Courts04 Dec 1984
Aditya Minerals Private Limited Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 167 ITR 774
Income Tax Act, 1961 — Section 256(2), 37(1)
High Courts01 Dec 1984
Vinnyallore Industries Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1986) 162 ITR 881
Income Tax Act, 1961 — Section 80J
High Courts29 Nov 1984
Commissioner of Income Tax, Andhra Pradesh Vs Phabiomal and Sons
Andhra Pradesh High Court · (1986) 158 ITR 773
Income Tax Act, 1961 — Section 185, 185(1)Partnership Act, 1932 — Section 4
High Courts28 Nov 1984
K. Rambraham and Sons (P) Limited Vs Foreign Exchange Regulation Board
Andhra Pradesh High Court · (1984) 11 AP CK 0017
Foreign Exchange Regulation Act, 1947 — Section 19(2), 23(1), 23D, 5(1)Foreign Exchange Regulation Act, 1973 — Section 2Regional Banks Exchange Control Manual — Section 11
High Courts28 Nov 1984
Transport Corporation of India Ltd. Vs National Seeds Corporation Ltd.
Andhra Pradesh High Court · (1986) 1 ACC 224 : AIR 1986 AP 1
Carriers Act, 1865 — Section 10
High Courts27 Nov 1984
Vazeer Bee and Another Vs Putti Begum
Andhra Pradesh High Court · AIR 1986 AP 159
Succession Act, 1925 — Section 58Transfer of Property Act, 1882 — Section 5
High Courts22 Nov 1984
Konatham Bhaskar Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1986) 63 STC 297
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(2)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 17(2)
High Courts22 Nov 1984
Commissioner of Income Tax Vs Udayalaxmi Hardware Stores
Andhra Pradesh High Court · (1990) 183 ITR 159
Income Tax Act, 1961 — Section 186Partnership Act, 1932 — Section 30
High Courts19 Nov 1984
Commissioner of Income Tax Vs N.T. Ramarao (H.U.F.)
Andhra Pradesh High Court · (1987) 163 ITR 453
Income Tax Act, 1961 — Section 119, 37(1)
High Courts19 Nov 1984
Commissioner of Income Tax Vs N.T. Rama Rao (Huf)
Andhra Pradesh High Court · (1987) 163 ITR 453
Income Tax Act, 1961 — Section 155(5)
High Courts19 Nov 1984
G.S. Dhanamani Vs G.V. Banerjee
Andhra Pradesh High Court · AIR 1985 AP 237
Divorce Act, 1869 — Section 10, 2
High Courts19 Nov 1984
Mrs. B. Elizabath Vs Ch. Standey
Andhra Pradesh High Court · AIR 1985 AP 238 : (1985) 2 APLJ 1
Divorce Act, 1869 — Section 19, 7